Dr. P. Balasubramanian v. Chief Commissioner of Income Tax (TDS)

142 Taxmann.com 25High Court2022#13415 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2023 to 2025.

Sections most often in play

Section 10(10AA)Section 10(10A)Section 10(10AA)(i)Section 143(1)Section 154

Issues it is cited on

section 10(10aa)pptamalgamationchief commissionersection 133section 131section 10section 132section 13transfersection 250prescribed

Judgments citing Dr. P. Balasubramanian v. Chief Commissioner of Income Tax (TDS)

Tara Chand Kansal, Faridabad vs. Income Tax Officer, Ward 1(4), Faridabad

Appeal is allowed

ITA 1944/DEL/2025[2019-20]Status: DisposedITAT Delhi23 Jun 2025AY 2019-20

Bench: Sh. Satbeer Singh Godaraita No. 1944/Del/2025 : Asstt. Year : 2019-20 Tara Chand Kansal, Vs Income Tax Officer, H. No. 524, Sector-46, Faridabad, Ward-1(4), Haryana-121010 Faridabad-121001 (Appellant) (Respondent) Pan No. Acepk7790B Assessee By: Sh. D. C. Garg, Ca Revenue By : Ms. Indu Bala Saini, Sr. Dr Date Of Hearing: 23.06.2025 Date Of Pronouncement: 23.06.2025 Order

For Appellant: Sh. D. C. Garg, CAFor Respondent: Ms. Indu Bala Saini, Sr. DR
Section 10Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘SMC’, NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member ITA No. 1944/Del/2025 : Asstt. Year : 2019-20 Tara Chand Kansal, Vs Income Tax Officer, H. No. 524, Sector-46, Faridabad, Ward-1(4), Haryana-121010 Faridabad-121001 (APPELLANT) (RESPONDENT) PAN No. ACEPK7790B Assessee by: Sh. D. C. Garg, CA Revenue by : Ms. Indu Bala Saini, Sr. DR Date of Hearing: 23.06.2025 Date of Pronouncement: 23.06.2025 ORDER This assessee’s appeal for Assessment Year 2019-20, arises against the CIT(A)/NFAC, Delhi’s DIN & order No. ITBA/NFAC/S/250/2024-25/1072856980(1) date…

Shashi Joshi, New Delhi vs. ITO Ward 70(1), New Delhi

In the result the appeal of the assessee is allowed

ITA 1019/DEL/2023[2020-21]Status: DisposedITAT Delhi13 Dec 2024AY 2020-21

Bench: Shri Satbeer Singh Godara & Shri M. Balaganeshshashi Joshi, Vs. Ito, E-1/5, Malviya Nagar, Ward-70(1), New Delhi New Delhi (Appellant) (Respondent) Pan: Assessee By : Ms. Vandana Bhandari, Ca Revenue By: Shri Sahil Kumar Bansal, Sr. Dr Date Of Hearing 09/12/2024 Date Of Pronouncement 13/12/2024

For Appellant: Ms. Vandana Bhandari, CAFor Respondent: Shri Sahil Kumar Bansal, Sr. DR
Section 10Section 143(1)

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”: NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER Shashi Joshi, Vs. ITO, E-1/5, Malviya Nagar, Ward-70(1), New Delhi New Delhi (Appellant) (Respondent) PAN: Assessee by : Ms. Vandana Bhandari, CA Revenue by: Shri Sahil Kumar Bansal, Sr. DR Date of Hearing 09/12/2024 Date of pronouncement 13/12/2024 O R D E R PER M. BALAGANESH, A. M.: 1. The appeal in ITA No.1019/Del/2023 for AY 2020-21, arises out of the order of the National Faceless Appeal Centre (NFAC), Delhi [hereinafter referred to as ‘ld. NFAC’, in short] in…

Subhashi Yadaorao Chimurkar, Nagpur vs. Income Tax Officer, Ward-5(3), Nagpur

Appeal is allowed in above terms

ITA 168/NAG/2023[2018-19]Status: DisposedITAT Nagpur24 Apr 2024AY 2018-19

Bench: Shri Satbeer Singh Godara & Shri Dr. Dipak P. Ripote

For Appellant: For Revenue : Shri Abhay Y Marathe, Sr.DRFor Respondent: Shri Abhay Y Marathe, Sr.DR
Section 10Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR “SMC” BENCH : NAGPUR [THROUGH VIRTUAL HEARING AT PUNE] BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER I.T.A.No.168/NAG./2023 Assessment Year 2018-2019 Shri Subhash Yadaorao Chimurkar, Plot No.18 And The Income Tax Officer, 25, Panjra, Post Koradi, Ward-5(3), BSNL Bldg., vs. Kamptee, Nagpur–441 111. Seminary Hill s, Nagpur. Maharashtra. Maharashtra. PAN ABDPC4045M (Appellant) (Respondent) -None- For Assessee : For Revenue : Shri Abhay Y Marathe, Sr.DR Date of Hearing : 28.03.2024 Date of Pronouncement : 24.04.2024 ORDER…

Dilip Rajeshwar Rajkondawar, Nagpur vs. Income Tax Office, NFAC, Delh

ITA 118/NAG/2023[2018-19]Status: DisposedITAT Nagpur19 Apr 2024AY 2018-19

Bench: Shri Satbeer Singh Godara

For Respondent: Shri Abhay Y. Marathe
Section 10

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR “SMC” BENCH :NAGPUR [VIRTUAL HEARING] BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER ITA.No.375/NAG./2022 AND ITA.Nos.10, 118 & 389/NAG./2023 Sl. Name of Assessee Respondent A.Y. NFAC, Delhi’s Din & Proceedings No. Heard on Order No. dated Appealed under sec. Against Shri Mohan Baliramji Thakre, The Income 2018-19 ITBA/NFAC/S/250/2022- 143(3) of D/69/2, Prakash Tax Officer, 23/1045337545(1) the Act. 1. 21.03.2024 Nagar, Khaparkheda, National E- Dated 09.09.2022 Nagpur. Assessment PIN 441 102. Centre, Delhi. Maharashtra PAN AATPT2360F Shri Ashok The Asst. Mahadeor…

Shri Ashok Mahadeorao Gawhande, Buldhana vs. Assistant Director of Income Tax, Bangalore

ITA 10/NAG/2023[2018-19]Status: DisposedITAT Nagpur19 Apr 2024AY 2018-19

Bench: Shri Satbeer Singh Godara

For Respondent: Shri Abhay Y. Marathe
Section 10

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR “SMC” BENCH :NAGPUR [VIRTUAL HEARING] BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER ITA.No.375/NAG./2022 AND ITA.Nos.10, 118 & 389/NAG./2023 Sl. Name of Assessee Respondent A.Y. NFAC, Delhi’s Din & Proceedings No. Heard on Order No. dated Appealed under sec. Against Shri Mohan Baliramji Thakre, The Income 2018-19 ITBA/NFAC/S/250/2022- 143(3) of D/69/2, Prakash Tax Officer, 23/1045337545(1) the Act. 1. 21.03.2024 Nagar, Khaparkheda, National E- Dated 09.09.2022 Nagpur. Assessment PIN 441 102. Centre, Delhi. Maharashtra PAN AATPT2360F Shri Ashok The Asst. Mahadeor…

Mohan Baliramji Thakre, Nagpur vs. Income Tax Office, Delhi

ITA 375/NAG/2022[2018-19]Status: DisposedITAT Nagpur19 Apr 2024AY 2018-19

Bench: Shri Satbeer Singh Godara

For Respondent: Shri Abhay Y. Marathe
Section 10

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR “SMC” BENCH :NAGPUR [VIRTUAL HEARING] BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER ITA.No.375/NAG./2022 AND ITA.Nos.10, 118 & 389/NAG./2023 Sl. Name of Assessee Respondent A.Y. NFAC, Delhi’s Din & Proceedings No. Heard on Order No. dated Appealed under sec. Against Shri Mohan Baliramji Thakre, The Income 2018-19 ITBA/NFAC/S/250/2022- 143(3) of D/69/2, Prakash Tax Officer, 23/1045337545(1) the Act. 1. 21.03.2024 Nagar, Khaparkheda, National E- Dated 09.09.2022 Nagpur. Assessment PIN 441 102. Centre, Delhi. Maharashtra PAN AATPT2360F Shri Ashok The Asst. Mahadeor…

Chhitar Mal Jain, Udaipur vs. ITO, Ward-2(1), Udaipur

In the result, the appeal of the assessee bearing ITA No

ITA 113/JODH/2022[2019-20]Status: DisposedITAT Jodhpur22 Nov 2023AY 2019-20

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 10Section 143(1)Section 154Section 250Section 70

…IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH, JODHPUR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 113/Jodh/2022 Assessment Year: 2019-20 Chittar Mal Jain, Vs. ITO, Ward 2 (1), 31C, University Road, Adarsh Udaipur. Nagar,Udaipur [PAN:-ABXPJ6317M] (Appellant) (Respondent) Appellant by Sh. Rakesh Kumar Lodha, CA Respondent by Sh. Laxman Singh Gurjar, Sr. DR Date of Hearing 20.11.2023 22.11.2023 Date of Pronouncement ORDER Per: Anikesh Banerjee, JM: The instant appeal of the assessee was filed against the order of the ld. NFAC, Delhi, (in brevity ‘the…

Dr. P. Balasubramanian v. Chief Commissioner of Income Tax (TDS) (142 Taxmann.com 25) — Cited in 7 Judgments | BharatTax