Dr. Gurvinder Singh Randhawa v. CIT

352 ITR 616High Court2013#24625 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,487 Indian tax judgments — from 2019 to 2019.

Judgments citing Dr. Gurvinder Singh Randhawa v. CIT

Mokama Munger Highway Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-16(2), Hyderabad

In the result, all the three appeals of the assessee are partly allowed for statistical purposes

ITA 2146/HYD/2018[2015-16]Status: DisposedITAT Hyderabad03 Jul 2019AY 2015-16

Bench: Smt. P. Madhavi Devi & Shri S.Rifaur Rahman

For Appellant: Shri D.V. AnjaneyuluFor Respondent: Shri Y.V.S.T. Sai, (CIT) DR
Section 143(1)Section 143(2)

…ITA Nos 1729 2145 and 2146 of 2018 Mokama Munger Highway Ltd Hyderabad. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ B ‘ Bench, Hyderabad Before Smt. P. Madhavi Devi, Judicial Member AND Shri S.Rifaur Rahman, Accountant Member ITA Nos.1729, 2145 & 2146/Hyd/2018 (Assessment Years: 2013-14 to 2015-16) M/s. Mokama Munger Vs Asstt. Commissioner of Highway Ltd Hyderabad Income Tax, Circle 16(2) PAN: AAGCM5878F Hyderabad (Appellant) (Respondent) For Assessee : Shri D.V. Anjaneyulu For Revenue : Shri Y.V.S.T. Sai, (CIT) DR Date of Hearing: 16.04.2019 Date of Pronouncement: 03.07.2019 O R D E R Per Smt. P.…

Mokama Munger Highway Limited, Hyderabad vs. Income Tax Officer, Ward-16(4), Hyderabad

In the result, all the three appeals of the assessee are partly allowed for statistical purposes

ITA 2145/HYD/2018[2014-15]Status: DisposedITAT Hyderabad03 Jul 2019AY 2014-15

Bench: Smt. P. Madhavi Devi & Shri S.Rifaur Rahman

For Appellant: Shri D.V. AnjaneyuluFor Respondent: Shri Y.V.S.T. Sai, (CIT) DR
Section 143(1)Section 143(2)

…ITA Nos 1729 2145 and 2146 of 2018 Mokama Munger Highway Ltd Hyderabad. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ B ‘ Bench, Hyderabad Before Smt. P. Madhavi Devi, Judicial Member AND Shri S.Rifaur Rahman, Accountant Member ITA Nos.1729, 2145 & 2146/Hyd/2018 (Assessment Years: 2013-14 to 2015-16) M/s. Mokama Munger Vs Asstt. Commissioner of Highway Ltd Hyderabad Income Tax, Circle 16(2) PAN: AAGCM5878F Hyderabad (Appellant) (Respondent) For Assessee : Shri D.V. Anjaneyulu For Revenue : Shri Y.V.S.T. Sai, (CIT) DR Date of Hearing: 16.04.2019 Date of Pronouncement: 03.07.2019 O R D E R Per Smt. P.…

Mokama Munger Highway Limited, Hyderabad vs. Asst. Commissioner of Income Tax, Circle-16(2), Hyderabad

In the result, all the three appeals of the assessee are partly allowed for statistical purposes

ITA 1729/HYD/2018[2013-14]Status: DisposedITAT Hyderabad03 Jul 2019AY 2013-14

Bench: Smt. P. Madhavi Devi & Shri S.Rifaur Rahman

For Appellant: Shri D.V. AnjaneyuluFor Respondent: Shri Y.V.S.T. Sai, (CIT) DR
Section 143(1)Section 143(2)

…ITA Nos 1729 2145 and 2146 of 2018 Mokama Munger Highway Ltd Hyderabad. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ B ‘ Bench, Hyderabad Before Smt. P. Madhavi Devi, Judicial Member AND Shri S.Rifaur Rahman, Accountant Member ITA Nos.1729, 2145 & 2146/Hyd/2018 (Assessment Years: 2013-14 to 2015-16) M/s. Mokama Munger Vs Asstt. Commissioner of Highway Ltd Hyderabad Income Tax, Circle 16(2) PAN: AAGCM5878F Hyderabad (Appellant) (Respondent) For Assessee : Shri D.V. Anjaneyulu For Revenue : Shri Y.V.S.T. Sai, (CIT) DR Date of Hearing: 16.04.2019 Date of Pronouncement: 03.07.2019 O R D E R Per Smt. P.…

Dr. Gurvinder Singh Randhawa v. CIT (352 ITR 616) — Cited in 3 Judgments | BharatTax