Dow Jones & Company Inc. v. ACIT

135 Taxmann.com 270High Court2022#22438 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2023 to 2024.

Judgments citing Dow Jones & Company Inc. v. ACIT

Pluralsight Llc, Utah vs. Deputy Commissioner of Income Tax, Circle - 2(1), Bangalore

In the result, appeal filed by the assessee is allowed

ITA 639/BANG/2023[2020-21]Status: DisposedITAT Bangalore02 Jan 2024AY 2020-21

Bench: Smt. Beena Pillai & Shri Laxmi Prasad Sahuassessment Year : 2020-21

For Appellant: Shri Aliasgar Rampurwala, C.AFor Respondent: Shri Praveen Karanth, CIT(DR)

Section 143(3)Section 144(1)Section 144CSection 144C(13)Section 144C(5)Section 234ASection 234BSection 24Section 9(1)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SMT. BEENA PILLAI, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment Year : 2020-21 PluralSight LLC, The Dy. Commissioner of 182 N, Union Avenue Income-tax, Farmington, Vs. ASMT Circle-2(1), Utah, United States of America. Bangalore. PAN : AAHCP 5337 K APPELLANT RESPONDENT Assessee by : Shri Aliasgar Rampurwala, C.A Revenue by : Shri Praveen Karanth, CIT(DR) Date of hearing : 22.12.2023 Date of Pronouncement : 02.01.2024 O R D E R This is an appeal filed by the assessee against the final order passed by the AO on 07/07/…

M/S. Pluralsight Llc, United States of America vs. DCIT Asmt, Circle-2(1), Bengaluru

In the result, appeal filed by the assessee is allowed

ITA 37/BANG/2023[2016-17]Status: DisposedITAT Bangalore21 Aug 2023AY 2016-17

Bench: Shri George George K & Shri Laxmi Prasad Sahuassessment Year : 2016-17 M/S. Pluralsight Llc, Dcit, 182N Union Avenue, Farmington, Asmt, Utah, Foreign, Vs. Circle – 2(1), United States. Bengaluru. Pan : Aahcp 5337 K Appellant Respondent Assessee By : Shri. Dhanesh Bafna, Ca Revenue By : Dr. Satyasai Rath, Cit(Dr), Itat, Bengaluru. Date Of Hearing : 16.08.2023 Date Of Pronouncement : 21.08.2023

For Appellant: Shri. Dhanesh Bafna, CAFor Respondent: Dr. Satyasai Rath, CIT(DR), ITAT, Bengaluru

Section 143Section 143(2)Section 250Section 9(1)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K, VICE PRESIDENT AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment Year : 2016-17 M/s. Pluralsight LLC, DCIT, 182N Union Avenue, Farmington, ASMT, Utah, Foreign, Vs. Circle – 2(1), United States. Bengaluru. PAN : AAHCP 5337 K APPELLANT RESPONDENT Assessee by : Shri. Dhanesh Bafna, CA Revenue by : Dr. Satyasai Rath, CIT(DR), ITAT, Bengaluru. Date of hearing : 16.08.2023 Date of Pronouncement : 21.08.2023 O R D E R Per George George K, Vice President: This appeal at the instance of the assessee is directed against CIT(A)…

Factiva Ltd. C/O. Price Waterhouse & Co. Lltp, Mumbai vs. Asstt. CIT (International Taxation)-2(3)(1), Mumbai

In the result, both the appeals of the assessee are allowed

ITA 1247/MUM/2021[2017-18]Status: DisposedITAT Mumbai09 May 2023AY 2017-18

Section 9(1)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘I‘ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER & M/s. Factiva Limited Vs. Deputy Commissioner C/o. Price Waterhouse of Income Tax Coopers Pvt. Ltd. (International PWC House, Plot No.18- Taxation)-2(3)(1), A Mumbai Guru Nanak Road, Room No.1614, 16th Bandra (W), Mumbai- Floor 400 050 Air India Building Nariman Point Mumbai – 400 001 PAN/GIR No.AACCF5745J (Appellant) .. (Respondent) Assessee by Shri Dhanesh Bafna & Shri Amol Mahajan Revenue by Shri Manoj Sinha Date of Hearing 21/04/2023 Date of Pronouncement 09/05/2023…