Donaldson India Filter Systems (P.) Ltd. v. ACIT

101 Taxmann.com 66Reported decision#21953 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2024.

Sections most often in play

Section 143(3)Section 144CSection 153(1)Section 244A

Judgments citing Donaldson India Filter Systems (P.) Ltd. v. ACIT

VOLVO INFORMATION TECHNOLOGY AB,SWEDEN vs. DCIT CIRCLE INTL. TAXATION 3(1)(1), NEW DELHI

In the result, the appeal is partly allowed for statistical

ITA 2169/DEL/2023[2020-21]Status: DisposedITAT Delhi07 May 2024AY 2020-21

Bench: Shri Saktijit Dey, Vice- & Dr. B.R.R. Kumarassessment Year: 2020-21

Section 143(3)Section 144CSection 153(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI SAKTIJIT DEY, VICE-PRESIDENT AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2020-21 Volvo Information Vs. DCIT, Technology AB, Circle- Intl. Taxation-3(1)(1), 5, 40508 Gothenburg, New Delhi Goteborg, Sweden PAN :AADCV2382G (Appellant) (Respondent) Assessee by Sh. Ajay Vohra, Sr. Advocate Ms. Shaily Gupta, CA Ms. Soumya Jain, CA Department by Ms. Banita Devi Naorem, CIT (DR) Date of hearing 19.04.2024 Date of pronouncement 07.05.2024 ORDER PER SAKTIJIT DEY, VICE-PRESIDENT Captioned appeal has been filed by the assessee ch…

DCIT, CIRCLE-10(1), KOLKATA, KOLKATA vs. M/S. DIC INDIA LTD, KOLKATA

In the result, both the appeals of the Revenue are partly allowed

ITA 1363/KOL/2017[2011-12]Status: DisposedITAT Kolkata03 May 2019AY 2011-12

Bench: Shri A. T. Varkey, Jm & Dr. A. L. Saini, Am]

Section 14ASection 28Section 36(1)(vii)Section 43B

…M/s. DIC India Ltd. AYs- 2010-11 & 2011-12 IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH, “C” AT KOLKATA (सम") "ी ऐ. ट". वक", "यायीक सद"य एवं डॉ. अजु"न लाल सैनी, लेखा सद"य) [Before Shri A. T. Varkey, JM & Dr. A. L. Saini, AM] I.T.A. Nos. 1362 & 1363/Kol/2017 Assessment Years: 2010-11 & 2011-12 DCIT, Circle 10(1), Kolkata Vs. M/s. DIC India Ltd. (PAN: AABCC 0703 C) Appellant Respondent Date of Hearing 11.02.2019 Date of Pronouncement 03.05.2019 For the Appellant Dr. P.K. Srihari, CIT, DR For the Respondent Shri D.S. Damle, FCA & Shri Akkal Dudhwewala, FCA ORDER Per Shri A.T.Varkey, JM These appeals…

DCIT, CIRCLE-10(1), KOLKATA, KOLKATA vs. M/S. DIC INDIA LTD, KOLKATA

In the result, both the appeals of the Revenue are partly allowed

ITA 1362/KOL/2017[2010-11]Status: DisposedITAT Kolkata03 May 2019AY 2010-11

Bench: Shri A. T. Varkey, Jm & Dr. A. L. Saini, Am]

Section 14ASection 28Section 36(1)(vii)Section 43B

…M/s. DIC India Ltd. AYs- 2010-11 & 2011-12 IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH, “C” AT KOLKATA (सम") "ी ऐ. ट". वक", "यायीक सद"य एवं डॉ. अजु"न लाल सैनी, लेखा सद"य) [Before Shri A. T. Varkey, JM & Dr. A. L. Saini, AM] I.T.A. Nos. 1362 & 1363/Kol/2017 Assessment Years: 2010-11 & 2011-12 DCIT, Circle 10(1), Kolkata Vs. M/s. DIC India Ltd. (PAN: AABCC 0703 C) Appellant Respondent Date of Hearing 11.02.2019 Date of Pronouncement 03.05.2019 For the Appellant Dr. P.K. Srihari, CIT, DR For the Respondent Shri D.S. Damle, FCA & Shri Akkal Dudhwewala, FCA ORDER Per Shri A.T.Varkey, JM These appeals…

Donaldson India Filter Systems (P.) Ltd. v. ACIT (101 Taxmann.com 66) — Cited in 3 Judgments | BharatTax