DIT v. All India Oriental Bank of Commerce Welfare Society

130 Taxmann 575High Court2003#18969 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2018.

Judgments citing DIT v. All India Oriental Bank of Commerce Welfare Society

The Uniworld Garden Apartment Owners Assocaition, Gurgaon vs. ITO, Ward-4(4), Gurgaon

The appeal of the assessee is dismissed

ITA 7246/DEL/2017[2014-15]Status: DisposedITAT Delhi13 Nov 2018AY 2014-15

Bench: Shri Amit Shukla & Shri Prashant Maharishi

For Appellant: Shri Rajesh Mahna, AdvFor Respondent: Shri N/K. Bansal, Sr. DR
Section 143Section 57

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “F”: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. 7246/Del./2017 (Assessment Year: 2014-15) M/s. The Uniworld Garden Vs. ITO, Apartment Owners Association, Ward-4(4), Estate Office, Sector-47, Sohna Gurgaon Road, Gurgaon, Haryana- 122008 (Appellant) (Respondent) Assessee by : Shri Rajesh Mahna, Adv Revenue by: Shri N/K. Bansal, Sr. DR Date of Hearing 23/08/2018 Date of pronouncement 13/11/2018 O R D E R PER PRASHANT MAHARISHI, A. M. 1. This appeal is filed by the assessee against the order of the ld CIT(A)-I,…

Kalaimaghal Sabha, Chennai vs. ITO, Chennai

In the result, the appeals filed by the assessee are partly allowed

ITA 1404/CHNY/2017[2013-14]Status: DisposedITAT Chennai08 Jan 2018AY 2013-14

Bench: Shri Abraham P.George & Shri George Mathan

For Respondent: Mr.N.Madhavan, ACIT

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी अ"ाहम पी. जॉज", लेखासद"य एवं "ी जॉज! माथन, "या$यक सद"य के सम% BEFORE SHRI ABRAHAM P.GEORGE, ACCOUNTANT MEMBER AND SHRI GEORGE MATHAN, JUDICIAL MEMBER आयकर अपील सं./ITA Nos.1997 & 1998/Mds/2016 & ITA Nos.1403 & 1404/Mds/2017 $नधा!रण वष! /Assessment Years: 2010-11 to 2013-14 Vs. M/s.Kalaimaghal Sabha, The Income Tax Officer, New No.17, Old No.48, Non-Corporate Ward-1(4), North Usman Road, Chennai-34. T.Nagar, Chennai-600 017. [PAN: AAAAK 1638 B] (अपीलाथ'/Appellant) (()यथ'/Respondent) : अपीलाथ' क* ओर से/ Appellant…

Kalaimaghal Sabha, Chennai vs. ITO, Chennai

In the result, the appeals filed by the assessee are partly allowed

ITA 1403/CHNY/2017[2012-13]Status: DisposedITAT Chennai08 Jan 2018AY 2012-13

Bench: Shri Abraham P.George & Shri George Mathan

For Respondent: Mr.N.Madhavan, ACIT

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी अ"ाहम पी. जॉज", लेखासद"य एवं "ी जॉज! माथन, "या$यक सद"य के सम% BEFORE SHRI ABRAHAM P.GEORGE, ACCOUNTANT MEMBER AND SHRI GEORGE MATHAN, JUDICIAL MEMBER आयकर अपील सं./ITA Nos.1997 & 1998/Mds/2016 & ITA Nos.1403 & 1404/Mds/2017 $नधा!रण वष! /Assessment Years: 2010-11 to 2013-14 Vs. M/s.Kalaimaghal Sabha, The Income Tax Officer, New No.17, Old No.48, Non-Corporate Ward-1(4), North Usman Road, Chennai-34. T.Nagar, Chennai-600 017. [PAN: AAAAK 1638 B] (अपीलाथ'/Appellant) (()यथ'/Respondent) : अपीलाथ' क* ओर से/ Appellant…

ADIT (E), New Delhi vs. M/S. India Habitat Centre, New Delhi

Appeal of the revenue is dismissed

ITA 4024/DEL/2012[2009-10]Status: DisposedITAT Delhi29 Apr 2016AY 2009-10

Bench: Shri H.S.Sidhu & Shri Prashant Maharishiadit (E), India Habitat Centre, Inv. Circle-I, Lodhi Road, Vs. New Delhi New Delhi Pan:Aaati0499M (Appellant) (Respondent)

For Appellant: Sh. Amit Jain, Sr. DRFor Respondent: Sh. Suresh Anantharaman, CA
Section 11Section 12ASection 143(2)Section 2(15)Section 80G

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C”: NEW DELHI BEFORE SHRI H.S.SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ADIT (E), India Habitat Centre, Inv. Circle-I, Lodhi Road, Vs. New Delhi New Delhi PAN:AAATI0499M (Appellant) (Respondent) Assessee by : Sh. Amit Jain, Sr. DR Respondent by: Sh. Suresh Anantharaman, CA Date of Hearing 25/02/2016 Date of pronouncement 29/04/2016 O R D E R PER PRASHANT MAHARISHI, A. M. This is appeal filed by the revenue against the order dated 14.05.2012 of the 1. ld CIT(A)-XXI, New Delhi for the Assessment Year 2009-10. The revenue has raised the followi…