DIT (IT) v. Alcatel Lucent USA, Inc.

223 Taxmann 176Reported decision#23724 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,406 Indian tax judgments — from 2019 to 2023.

Judgments citing DIT (IT) v. Alcatel Lucent USA, Inc.

DCIT, Circle- 2, International Taxation, Dehradun vs. Gaia Ship Management As, Mumbai

In the result, both the appeals of the revenue are dismissed

ITA 5304/DEL/2018[2015-16]Status: DisposedITAT Dehradun22 Dec 2023AY 2015-16

Bench: Shri M. Balaganesh & Shri Yogesh Kumar Us(Through Video Conferencing)

For Appellant: Ms. Ananya Kapoor, AdvFor Respondent: Sh. Mayank Kumar, Adit CIT DR
Section 143(3)

…THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, NEW DELHI BEFORE SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR US, JUDICIAL MEMBER (Through Video Conferencing) ITA No. 5304/Del/2018 (Assessment Year: 2015-16) DCIT, Vs. M/s. Gaia Ship Management AS Circle-1, International (formerly known as Rolv Berg Taxation, Dehradun Drive AS), 214-2nd Floor, Ajanta Hotel, Santacrauz (W), Mumbai (Appellant) (Respondent) PAN:a AACCR6772K Assessee by : Ms. Ananya Kapoor, Adv Revenue by: Sh. Mayank Kumar, Adit CIT DR (International) Date of Hearing 15/12/2023 Date of pronouncement 22/12/2023 O R D E R PER M. BAL…

DCIT, Circle- 1, International Taxation, Dehradun vs. Gaia Ship Management As, Mumbai

In the result, both the appeals of the revenue are dismissed

ITA 7476/DEL/2017[2014-15]Status: DisposedITAT Dehradun22 Dec 2023AY 2014-15

Bench: Shri M. Balaganesh & Shri Yogesh Kumar Us(Through Video Conferencing)

For Appellant: Ms. Ananya Kapoor, AdvFor Respondent: Sh. Mayank Kumar, Adit CIT DR
Section 143(3)

…THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, NEW DELHI BEFORE SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR US, JUDICIAL MEMBER (Through Video Conferencing) ITA No. 5304/Del/2018 (Assessment Year: 2015-16) DCIT, Vs. M/s. Gaia Ship Management AS Circle-1, International (formerly known as Rolv Berg Taxation, Dehradun Drive AS), 214-2nd Floor, Ajanta Hotel, Santacrauz (W), Mumbai (Appellant) (Respondent) PAN:a AACCR6772K Assessee by : Ms. Ananya Kapoor, Adv Revenue by: Sh. Mayank Kumar, Adit CIT DR (International) Date of Hearing 15/12/2023 Date of pronouncement 22/12/2023 O R D E R PER M. BAL…

DDIT, Dehradun vs. M/S. Rolv Berg Drive As, Mumbai

Appeal is dismissed

ITA 4621/DEL/2014[2010-11]Status: DisposedITAT Delhi18 Jun 2019AY 2010-11

Bench: Shri R. K. Panda & Ms Suchitra Kambleddit Vs Rolv Berg Drive As International Taxation C/O. M/S. Anil Khanna & Associates, Dehradun C. As, 307, Oberoi Splendor, Tower-C, Jogeshwari Vikhroli Link Road (Jvlr), (Appellant) Opp. Majas Bas Depot, Andheri (E) Mumbai Aaccr6772K (Respondent)

Section 234Section 448Section 44B

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘F’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER DDIT Vs Rolv Berg Drive AS International Taxation C/o. M/s. Anil Khanna & Associates, Dehradun C. As, 307, Oberoi Splendor, Tower-C, Jogeshwari Vikhroli Link Road (JVLR), (APPELLANT) Opp. Majas Bas Depot, Andheri (E) Mumbai AACCR6772K (RESPONDENT) Appellant by Sh. Surender Pal, Sr. DR Respondent by Sh. Salil Kapoor, Sidharth Kr. & Ms. Pallavi, Advs. Date of Hearing 22.05.2019 Date of Pronouncement 18.06.2019 ORDER PER SUCHITRA KAMBLE, JM This appeal is fil…

DIT (IT) v. Alcatel Lucent USA, Inc. (223 Taxmann 176) — Cited in 3 Judgments | BharatTax