DIT (International Taxation) v. PrahladVijendra Rao

198 Taxmann 551High Court2011#2773 most cited
42

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2025.

Sections most often in play

Section 143(3)Section 15Section 234BSection 5(2)Section 6(1)Section 9(1)(ii)Section 90Section 144C(13)

Issues it is cited on

section 9(1)(ii)section 6(1)tax residency certificatesection 5(2)trcsection 234dsection 90(2)foreign tax creditsection 90section 9(1)non-residentliable to tax

Judgments citing DIT (International Taxation) v. PrahladVijendra Rao

Gautam Harikishan Kamdar, Mumbai vs. ITO WD 3(1)It, Mumbai

ITA 362/MUM/2015[2011-12]Status: DisposedITAT Mumbai04 Jan 2018AY 2011-12

Bench: Sh. Shamim Yahya, Am & Sh. Sandeep Gosain, Jm आयकरअपीलसं./ I.T.A. No. 362/Mum/2015 (निर्धारणवर्ा / Assessment Year: 2011-12)

For Appellant: ShriFor Respondent: Shri M. V. Rajguru
Section 143(3)Section 192Section 6

…IN THE INCOME TAX APPELLATE TRIBUNAL “L” BENCH, MUMBAI BEFORE SH. SHAMIM YAHYA, AM & SH. SANDEEP GOSAIN, JM आयकरअपीलसं./ I.T.A. No. 362/Mum/2015 (निर्धारणवर्ा / Assessment Year: 2011-12) ITO WD 3(1)IT, Gautam Harikishan Kamdar Mumbai C/o-RameshbhaiAjmera 502, बिधम/ Jeevan Bodh, 6th floor, Vs. Mamladarwadi, Malad(w), Mumbai-400064 स्थायीलेखासं./जीआइआरसं./PAN/GIR No. AGDPK3670K (अपीलाथी/Appellant) (प्रत्यथी / Respondent) : अपीलाथीकीओरसे/ Appellant by : Shri DhaneshBafna/Shri Siddharth Kumar Shah प्रत्यथीकीओरसे/Respondentby : Shri M. V. Rajguru सुनवाईकीतारीख/ : 30/10/2017 Date of Hearing घोषणाकीतारीख / : 04/01/2018…

Ramesh Kumar, Chennai vs. ITO International Taxation, Tuticorin

In the result, the appeal of assessee is dismissed

ITA 1979/CHNY/2017[2014-15]Status: DisposedITAT Chennai16 Nov 2017AY 2014-15

Bench: Shri Chandra Poojari

For Appellant: Mr.B.Sagadevan, JCIT, D.RFor Respondent: 06.11.2017
Section 143(2)Section 6(1)Section 90

…आयकर अपील"य अ"धकरण, A/‘SMC’ "यायपीठ, चे"नई । IN THE INCOME TAX APPELLATE TRIBUNAL A/“SMC” BENCH, CHENNAI "ी. चं" पूजार" लेखा सद"य , के सम" । BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER I.T.A.No.1979/Mds./2017 (Assessment Year : 2014-15 ) Shri M.Ramesh Kumar, The Income Tax officer, Vs. Old No.55A/2, New No.7A/103, International Taxation Ward, Indira Nagar, Maapilaiurani, Tuticorin. Tuticorin-628 002. PAN AUYPR 6292 F (अपीलाथ" /Appellant) (""यथ"/Respondent) : Ms.Preeti Goel, Advocate अपीलाथ" क" ओर से / Appellant by : Mr.B.Sagadevan, JCIT, D.R ""यथ" क" ओर से/Respondent by : 06.11.2017 सुनवाई क" तार"ख/ Date of…