DIT, International Taxation v. Mrs. Jennifer Bhide

203 Taxmann 208High Court2011#15264 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2025.

Sections most often in play

Section 54F Section 143(3)Section 148 Section 54 Section 139(1)Section 142(1)Section 144 Section 147

Issues it is cited on

section 54f section 54

Judgments citing DIT, International Taxation v. Mrs. Jennifer Bhide

Hanchipura Channaiah Nandakishore, Mahalkshmipuram vs. Income Tax Officer Ward Intl, Taxation 1(2) Bangalore, Bangalore

In the result appeal filed by the assessee is allowed

ITA 258/BANG/2025[2018-19]Status: DisposedITAT Bangalore04 Nov 2025AY 2018-19

Bench: Shri Prashant Maharishi & Shri Keshav Dubeyit(It)A No.258/Bang/2025 Assessment Year : 2018-19 Hanchipura Channaiah Nandakishore 87, 2Nd Stage & Phase Mahalakshmipuram 2Nd Stage, 14Th Main, West Of Chord Ito Road Vs. Ward International Taxation 1(2) Mahalakshmipuram Bangalore Bangalore 560 086 Pan No :Blrpn0428A Appellant Respondent Appellant By : Sri Siddesh N Gaddi, A.R. Respondent By : Dr. Divya K.J., D.R. Date Of Hearing : 07.08.2025 Date Of Pronouncement : 04.11.2025

For Appellant: Sri Siddesh N Gaddi, A.RFor Respondent: Dr. Divya K.J., D.R

Section 139(1)Section 142(1)Section 147Section 148Section 148ASection 54Section 54(2)Section 80T

…IT(IT)ANo.258/Bang/2025 HanchipuraChannaiah Nandakishore, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’BENCH: BANGALORE BEFORE SHRI PRASHANT MAHARISHI,VICE PRESIDENT AND SHRI KESHAV DUBEY, JUDICIAL MEMBER IT(IT)A No.258/Bang/2025 Assessment Year : 2018-19 Hanchipura Channaiah Nandakishore 87, 2nd Stage and Phase Mahalakshmipuram 2nd Stage, 14th Main, West of Chord ITO Road Vs. Ward International Taxation 1(2) Mahalakshmipuram Bangalore Bangalore 560 086 PAN NO :BLRPN0428A APPELLANT RESPONDENT Appellant by : Sri Siddesh N Gaddi, A.R. Respondent by : Dr. Divya K.J., D.R. Date of Hearing : 07.08.2025 Date of…

Vithiya Murali, Nagapattinam vs. ITO, Ward-1, Kumbakonam

The appeal of the assessee is allowed

ITA 3333/CHNY/2024[2015-16]Status: DisposedITAT Chennai22 Jul 2025AY 2015-16

Bench: Hon’Ble Shri Manu Kumar Giri & Hon’Ble Shri S. R. Raghunathaआयकरअपील सं./Ita Nos.3333/Chny/2024 Assessment Year: 2015-16 Vithiya Murali, Vs. Income Tax Officer, No.51, Subramaniyampuram, Ward-1, Mayiladuthurai, Nagapattinam Kumbakonam. Tamil Nadu-609 001. [Pan: Aohpv4251M]

For Appellant: Mr.Abhishek Murali, C.AFor Respondent: Ms.Gouthami Manivasagam, JCIT

Section 143(3)Section 148Section 54F

…आयकर अपीलीय अधिकरण, ‘बी’ न्यायपीठ, चेन्नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI माननीय श्री मनु कुमार गिरि, न्यागयक सदस्य एवं माननीय श्री एस.आर.रघुनाथा ,लेखा सदस्य के समक्ष । BEFORE HON’BLE SHRI MANU KUMAR GIRI, JUDICIAL MEMBER AND HON’BLE SHRI S. R. RAGHUNATHA, ACCOUNTANT MEMBER आयकरअपील सं./ITA Nos.3333/Chny/2024 Assessment Year: 2015-16 Vithiya Murali, Vs. Income Tax Officer, No.51, Subramaniyampuram, Ward-1, Mayiladuthurai, Nagapattinam Kumbakonam. Tamil Nadu-609 001. [PAN: AOHPV4251M] (अपीलार्थी/Assessee) (प्रत्यर्थी/Respondent) अपीलार्थी की ओर से/ Assessee by : Mr.Abhishek Murali, C.A. प…

Gopalkrishna Pandu Shetty, Mumbai, Maharashtra vs. ACIT Circle 32(1), Mumbai, Mahrashtra

ITA 2471/MUM/2023[2016-17]Status: DisposedITAT Mumbai01 Mar 2024AY 2016-17

Bench: SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

For Appellant: Shri Manish ShethFor Respondent: Shri Manish Ajudiya

Section 143(3)Section 54Section 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL "G" BENCH, MUMBAI SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Gopalkrishna Pandu Shetty, 503/504, Darshan Tower, Chikuwadi, Borivali (West), Mumbai - 400092 [PAN: AKXPS6590C] …………… Appellant Assistant Commissioner of Income Vs Tax, Circle 32(1), Mumbai, Room No. 702, Kautilya Bhavan, Bandra Kurla Complex, Bandra (East), Mumbai - 400051 ……………. Respondent Appearance For the Appellant/Assessee : Shri Manish Sheth For the Respondent/Department : Shri Manish Ajudiya Date Conclusion of hearing : 05.12.2023 Pronouncement of order : 01.03.2024 O R…

Miss Chaya Murthy D/O Late V K Murthy, Bangalore vs. Deputy Commissioner of Income Tax Circle-5(2)(1), Bangalore

In the result, the appeal filed by the assessee is dismissed

ITA 2824/BANG/2018[2015-16]Status: DisposedITAT Bangalore19 Jul 2019AY 2015-16

Bench: Shri Arun Kumar Garodia & Shri Pavan Kumar Gadaleassessment Year : 2015-16 Ms. Chaya Murthy, D/O. Late V.K. Murthy, The Deputy No. 1/6, 10Th A Cross, Gh Layout, Commissioner Of Lic Colony, Jayanagar 3Rd Block Vs. Income Tax, East, Circle 5 (2) (1), Bangalore – 560 004. Bangalore. Pan: Ahdrc4706F Appellant Respondent Assessee By : Smt. Suman Lunkar, Ca Revenue By : Shri K.N. Dhandapani, Jcit (Dr) Date Of Hearing : 10.06.2019 Date Of Pronouncement : 19.07.2019

For Appellant: Smt. Suman Lunkar, CAFor Respondent: Shri K.N. Dhandapani, JCIT (DR)

Section 154Section 54

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Assessment Year : 2015-16 Ms. Chaya Murthy, D/o. Late V.K. Murthy, The Deputy No. 1/6, 10th A Cross, GH Layout, Commissioner of LIC Colony, Jayanagar 3rd Block Vs. Income Tax, East, Circle 5 (2) (1), Bangalore – 560 004. Bangalore. PAN: AHDRC4706F APPELLANT RESPONDENT Assessee by : Smt. Suman Lunkar, CA Revenue by : Shri K.N. Dhandapani, JCIT (DR) Date of hearing : 10.06.2019 Date of Pronouncement : 19.07.2019 O R D E R Per Shri A.K. Garodia, Accountant Member…

Kumaravelu Varadharajan @ K.Varadharajan, Chennai vs. ITO, Chennai

ITA 617/CHNY/2016[2011-12]Status: DisposedITAT Chennai30 Oct 2018AY 2011-12

Bench: Shri Abraham P. George & Shri Duvvuru Rl Reddyआयकर अपील सं./I.T.A.No.617/Chny/2016 िनधा"रण वष"/Assessment Year:2011-12 Kumaravelu Varadharajan @ K. The Income Tax Officer, Varadharajan, No. 11/1, Narasimma Vs. International Taxation Ii(2), Nagar, 1St Street, Kodungaiyur, 121, Nungambakkam High Road, Chennai 600 112. Chennai 600 034. [Pan: Abwpv4091P] (अपीलाथ" /Appellant) (""थ"/Respondent) अपीलाथ" की ओर से / Appellant By : Shri N. Devanathan, Advocate ""थ" की ओर से/Respondent By : Shri N. Gopikrishna, Jcit सुनवाई की तारीख/ Date Of Hearing : 10.10.2018 घोषणा की तारीख /Date Of Pronouncement : 30.10.2018 आदेश /O R D E R

For Appellant: Shri N. Devanathan, AdvocateFor Respondent: Shri N. Gopikrishna, JCIT

Section 48Section 54Section 54E

…आयकर अपीलीय अिधकरण, “बी” "ायपीठ, चे"ई IN THE INCOME-TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी अ"ाहम पी. जॉज", लेखा सद" एवं "ी धु"ु" आर.एल रे"ी, "ाियक सद" के सम" Before Shri Abraham P. George, Accountant Member & Shri Duvvuru RL Reddy, Judicial Member आयकर अपील सं./I.T.A.No.617/Chny/2016 िनधा"रण वष"/Assessment Year:2011-12 Kumaravelu Varadharajan @ K. The Income Tax Officer, Varadharajan, No. 11/1, Narasimma Vs. International Taxation II(2), Nagar, 1st Street, Kodungaiyur, 121, Nungambakkam High Road, Chennai 600 112. Chennai 600 034. [PAN: ABWPV4091P] (अपीलाथ" /Appellant) (""थ"/Respondent) अपीलाथ" की ओर से / A…

Shri Sukhram Mukati, Indore vs. The ITO WD-3(3), Indore

In the result, the appeal of Shri Sukhram Mukati and

ITA 409/IND/2014[2008-09]Status: DisposedITAT Indore22 Aug 2017AY 2008-09

Bench: Shri C.M.Garg & Shri O.P.Meenaआ.अ.सं./I.T.A No.409&410/Ind/2014 "नधा"रण वष"/Assessment Year : 2008-09

Section 143Section 54BSection 68Section 69Section 69A

…Shri Sukhram Mukati & Shri Vishnu Mukati v. ITO 3(3) Indore/ I.T.A. No. 409&410/Ind/2014/A.Y.08-09 Page 1 of 26 आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE "ी सी.एम.गग", "या"यक सद"य तथा "ी ओ.पी.मीना, लेखा सद"य के सम" BEFORE SHRI C.M.GARG, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER आ.अ.सं./I.T.A No.409&410/Ind/2014 "नधा"रण वष"/Assessment Year : 2008-09 1.Shri Sukhram Mukati V. 1. Income Tax Officer 83/3, Khatipura, Sukhila, 3(3) Indore Indore PAN: CGVPS1260D 2. Shri Vishnu Mukati 83/3, Khatipura, Sukhila, 2. Income Tax Officer 3(3) Indore Indore…