DIT(Ex.) v. The North Indian Association

Bahadur Ke Textiles & Knitwear Association, Ludhiana vs. Commissioner of Income Tax (Exemptions), Chandigarh

The appeals of the assessee are disposed off in the terms indicated as above

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

…(2014) 147 ITD 294 Agra-Trib. i) DIT(Ex.) vs Delhi Public School Society (2018) 92 taxmann.com 132 DEL-HC j) CIT(Ex.) vs Kids-R-Kids International Education & Social Welfare Trust (2017) 399 ITR 572 P&H High Court k) DIT(Ex.) vs. The North Indian Association 148 DTR 76 Bom. HC (2017) Thus, it was contended by the Ld. Counsel that the assessee company be granted registration u/s 12AA. 23. Per contra, the Ld. DR stands by the impugned orders. 24. We have heard the rival contentions, perused the material on record and gone through the order of the CIT (Exemption) dated 31.07.2018, where he has denied the registrat…

Bahuder Ke Textiles and Knitwears Association, Ludhiana vs. Commissioner of Income Tax ( Exemption ), Chandigarh

The appeals of the assessee are disposed off in the terms indicated as above

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

…(2014) 147 ITD 294 Agra-Trib. i) DIT(Ex.) vs Delhi Public School Society (2018) 92 taxmann.com 132 DEL-HC j) CIT(Ex.) vs Kids-R-Kids International Education & Social Welfare Trust (2017) 399 ITR 572 P&H High Court k) DIT(Ex.) vs. The North Indian Association 148 DTR 76 Bom. HC (2017) Thus, it was contended by the Ld. Counsel that the assessee company be granted registration u/s 12AA. 23. Per contra, the Ld. DR stands by the impugned orders. 24. We have heard the rival contentions, perused the material on record and gone through the order of the CIT (Exemption) dated 31.07.2018, where he has denied the registrat…

M/S Baba Banda Bahadur Memorial and Educational Society, Faridkot vs. The Commissioner of Income Tax (Exemption), Chandigarh

Bench: Sh. Laliet Kumar & Dr. M. L. Meenai.T.A. No. 66/Asr/2017 Assessment Year:2015-16

…e no. 11-17 of judgment set) e) CIT vs. Niranjanbapu Education And Charitable Trust [2014] 52 taxmann.com 158 (Gujarat) f) Hardayal Charitable & Educational Trust vs. CIT [2013] 32 taxmann.com 341 (Allahabad) g) DIT(E Zzz vx.) vs. The North Indian Association 148 DTR 76 Bom HC (2017) (placed on Page no. 18-21 of judgment set) h) Society for Participatory Research in Asia vs. Income Tax Officer 47 CCH 0790 DelTrib (27.05.2016) 10 I.T.A. No. 66/Asr/2017 i) Saint Kabir Educational Trust vs CIT 41 DTR 27 Asr Trib(placed on Page no. 22-26 of judgment set) j) CIT vs. IILM Foundation Academy as reported in 389 ITR 148…