DIT(E) v. Seervi Samaj Tambaram Trust

43 Taxmann.com 142High Court2014#17912 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2015 to 2019.

Judgments citing DIT(E) v. Seervi Samaj Tambaram Trust

M/S Manavta, Jamtara vs. CIT Expemption, Patna

In the result, the assessee’s appeal is allowed

ITA 146/RAN/2017[17-18]Status: DisposedITAT Ranchi02 Dec 2019

Bench: Shri Pradip Kumar Kedia& Ms. Madhumita Roy

For Appellant: Shri Devesh Poddar, AdvFor Respondent: Shri Inderjeet Singh, CIT (D.R.)

Section 12A

…IN THE INCOME TAX APPELLATE TRIBUNAL RANCHI BENCH, RANCHI BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER& Ms. MADHUMITA ROY, JUDICIAL MEMBER I.T.A. No. 146/Ran/2017 (Assessment Year: N.A.) M/s. Manavta Vidyasagar, Vs. Commissioner of Income-Tax Karmatand(Jamtara), (Exemptions), Patna Jharkhand-805352 [PAN No. AAB TL2 602 G] (Appellant) .. (Respondent) Appellant by : Shri Devesh Poddar, Adv. Respondent by : Shri Inderjeet Singh, CIT (D.R.) Date of Hearing 05.11.2019 Date of Pronouncement 02.12.2019 O R D E R PER Ms. MADHUMITA ROY - JM: The instant appeal filed by the assessee is directed against the orde…

Aakanksha Utprerak Samajik Sanstha, Dhanbad vs. CIT Exemption, Patna

In the result, appeal of the assessee is allowed

ITA 6/RAN/2017[]Status: DisposedITAT Ranchi28 Nov 2018

Bench: Shri N.S.Saini & Shri Pavan Kumar Gadaleassessment Year : Na Aakanksha Utprerak Vs Cit(E), Patna Samajik Sanstha, Nawagarh More, Po-Kharkharee, Dhanbad-828125 Pan No. : Aacaa 2234 K .. Respondent (Appellant) Assessee By : Shri Devesh Poddar, Ar Revenue By : Shri Inderjit Singh, Cit(Sr.Dr) Date Of Hearing : 26.11.2018 Date Of Pronouncement : 27.11.2018 O R D E R Per Pavan Kumar Gadale, Jm: The Assessee Has Filed This Appeal Against The Order Of Cit(E)

For Appellant: Shri Devesh Poddar, ARFor Respondent: Shri Inderjit Singh, CIT(Sr.DR)

Section 11Section 12A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL, RANCHI BENCH, RANCHI BEFORE SHRI N.S.SAINI, ACCOUNTANT MEMBER & SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Assessment Year : NA Aakanksha Utprerak vs CIT(E), Patna Samajik Sanstha, Nawagarh More, PO-Kharkharee, Dhanbad-828125 PAN No. : AACAA 2234 K .. Respondent (Appellant) Assessee by : Shri Devesh Poddar, AR Revenue by : Shri Inderjit Singh, CIT(Sr.DR) Date of Hearing : 26.11.2018 Date of Pronouncement : 27.11.2018 O R D E R Per Pavan Kumar Gadale, JM: The assessee has filed this appeal against the order of CIT(E), Patna, dated 27.10.2016 in rejecting the grant of…

Sarvodaya Welfare Society, Ranchi vs. CIT Exemption, Patna

In the result, appeal of the assessee is allowed

ITA 237/RAN/2017[17-18]Status: DisposedITAT Ranchi26 Nov 2018

Bench: Shri N.S.Saini & Shri Pavan Kumar Gadaleassessment Year : Na Sarvodya Welfare Society, Vs Cit(E), Patna Bethany Convent Compound, Kadru Road, Near Kadru Over Bridger, P.Odoranda, Dist-Ranchi- 834002 Pan/Gir No. : Aanas 3371 A .. Respondent (Appellant) Assessee By : Shri Devesh Poddar, Ar Revenue By : Shri Inderjit Singh, Cit(Sr.Dr) Date Of Hearing : 22.11.2018 Date Of Pronouncement : 26.11.2018

For Appellant: Shri Devesh Poddar, ARFor Respondent: Shri Inderjit Singh, CIT(Sr.DR)

Section 12A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL, RANCHI BENCH, RANCHI BEFORE SHRI N.S.SAINI, ACCOUNTANT MEMBER & SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Assessment Year : NA Sarvodya Welfare Society, vs CIT(E), Patna Bethany Convent Compound, Kadru Road, Near Kadru Over Bridger, P.ODoranda, Dist-Ranchi- 834002 PAN/GIR No. : AANAS 3371 A .. Respondent (Appellant) Assessee by : Shri Devesh Poddar, AR Revenue by : Shri Inderjit Singh, CIT(Sr.DR) Date of Hearing : 22.11.2018 Date of Pronouncement : 26.11.2018 O R D E R Per Pavan Kumar Gadale, JM: The assessee has filed this appeal against the order of CIT(E), Patna,…

M/S Nai Pahal Foundation, Ranchi vs. CIT Exemption, Patna

In the result, appeal of the assessee is allowed

ITA 268/RAN/2016[]Status: DisposedITAT Ranchi26 Nov 2018

Bench: Shri N.S.Saini & Shri Pavan Kumar Gadaleassessment Year : Na M/S Nai Pahal Foundation, Vs Cit(E), Patna 13P, Srs Park Phase-1, Tatisilway Industrial Area Khelgaon Road, Ranchi-845103 Pan No. : Aacan 4248 A .. Respondent (Appellant) Assessee By : Shri Devesh Poddar, Ar Revenue By : Shri A.K.Mohanty, Jcit(Jr.Dr) Date Of Hearing : 26.11.2018 Date Of Pronouncement : 27.11.2018 O R D E R Per Pavan Kumar Gadale, Jm: The Assessee Has Filed This Appeal Against The Order Of Cit(E)

For Appellant: Shri Devesh Poddar, ARFor Respondent: Shri A.K.Mohanty, JCIT(Jr.DR)

Section 11Section 12A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL, RANCHI BENCH, RANCHI BEFORE SHRI N.S.SAINI, ACCOUNTANT MEMBER & SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Assessment Year : NA M/s Nai Pahal Foundation, vs CIT(E), Patna 13P, SRS Park Phase-1, Tatisilway Industrial Area Khelgaon Road, Ranchi-845103 PAN No. : AACAN 4248 A .. Respondent (Appellant) Assessee by : Shri Devesh Poddar, AR Revenue by : Shri A.K.Mohanty, JCIT(Jr.DR) Date of Hearing : 26.11.2018 Date of Pronouncement : 27.11.2018 O R D E R Per Pavan Kumar Gadale, JM: The assessee has filed this appeal against the order of CIT(E), Patna, dated 11.07.2016 in re…

Miracle Jesus Ministries Trust, Chennai vs. DIT, Chennai

In the result, the appeal filed by the assessee is treated as allowed

ITA 2583/CHNY/2014[2014-15]Status: DisposedITAT Chennai19 Jan 2015AY 2014-15

Bench: Shri B.R. Baskaran & Shri Vikas Awasthyआयकर अपील सं./Ita No. 2583/Mds/2014 "नधा"रण वष" /Assessment Year : 2014-15 M/S Miracle Jesus Ministries Trust, The Director Of Income Tax C/O Shri P.V.D. Paul, Ca, V. (Exemptions), 3B, 4Th Street, Krishna Nagar, Chennai - 600 034. Manapakkam, Chennai - 600 125. Pan : Aadtm 8193 P (अपीलाथ"/Appellant) (""यथ"/Respondent)

For Appellant: Shri P.V.D. Paul, CAFor Respondent: Shri A.V. Sreekanth, JCIT

Section 11Section 12ASection 80G

…आयकर अपील"य अ"धकरण, ‘सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “ C” BENCH, CHENNAI "ी बी.आर. बा"करन, लेखा सद"य एवं "ी "वकास अव"थी, "या"यक सद"य केसम" BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI VIKAS AWASTHY, JUDICIAL MEMBER आयकर अपील सं./ITA No. 2583/Mds/2014 "नधा"रण वष" /Assessment Year : 2014-15 M/s Miracle Jesus Ministries Trust, The Director of Income Tax C/o Shri P.V.D. Paul, CA, v. (Exemptions), 3B, 4th Street, Krishna Nagar, Chennai - 600 034. Manapakkam, Chennai - 600 125. PAN : AADTM 8193 P (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant by : Shri P.V.D. Pa…