DIT (E) v. National Association of Software and Services Companies

208 Taxmann 178Reported decision2012#19842 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,254 Indian tax judgments — from 2024 to 2025.

Sections most often in play

Section 12AB Section 13(1)Section 80G Section 12A Section 10(23C)Section 11(1)(a)Section 10AB Section 11

Issues it is cited on

section 11(1)(c)section 60 section 12ab(1)(b)(i)section 12ab(1)(b)(ii)cancellation of registration section 11(1)(a)section 12ab(1)section 12ab(1)(b)section 13(1)section 11(1)section 10(23c)child

Judgments citing DIT (E) v. National Association of Software and Services Companies

Shree Cambay Swetamber Visha Shrimali Jain Samaj Sahayak Trust, Mumbai vs. Commmssioner of Incometax(Exemption), Mumbai

In the result appeals filed by the assessee stand dismissed

ITA 752/MUM/2025[2025-26]Status: DisposedITAT Mumbai28 Mar 2025AY 2025-26

Bench: Smt. Beena Pillai () & Shri Girish Agrawal ()

Section 11(1)Section 12ASection 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SMT. BEENA PILLAI (JUDICIAL MEMBER) AND SHRI GIRISH AGRAWAL (ACCOUNTANT MEMBER) I.T.A. No. 752/Mum/2025 Assessment Year: 2025-26 Shree Cambay Vs. The Commissioner Swetamber Visha Of Income Tax Shrimali Jain Samaj (Exemption), Sahayak Trust Mumbai 2nd Floor, 5 Jehangir Room No. 601, 6th Mansion, Near Metro Floor, Cumballa Hill, Cinema, Dhobi Talao, MTNL TE Building, Mumbai-400002 Pedder Road, Dr. PAN: AAATC1166B Gopalrao Deshmukh Marg, Cumballa Hill, Mumbai-400026 (Appellant) (Respondent) Appellant by Shri Ashwin Kumar a/w Abhishek Godse Respondent…

Hemlata Charities, Mumbai vs. Exem. Ward 1(3), Mumbai

In the result appeals filed by the assessee stand dismissed

ITA 6344/MUM/2024[-]Status: DisposedITAT Mumbai21 Feb 2025

Bench: Smt. Beena Pillai () & Shri Omkareshwar Chidara ()

Section 12Section 80Section 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SMT. BEENA PILLAI (JUDICIAL MEMBER) AND SHRI OMKARESHWAR CHIDARA (ACCOUNTANT MEMBER) I.T.A. No. 6344/Mum/2024 Assessment Year: 2024-25 Hemlata Charities Vs. CIT Exem, Ward 28-B Anand Darshan, 1(3), Peddar Road, Cumballa Peddar Road-400026 Hill, Mumbai-400026 PAN: AAATH1965P (Appellant) (Respondent) Appellant by Shri. Jayesh Dadia Respondent by Shri. Biswanath Das, CIT D.R. Date of Hearing 04.02.2025 Date of Pronouncement 21.02.2025 ORDER Per: Smt. Beena Pillai, J.M.: The present appeal filed by the assessee arises out of order dated 24/09/2024…

Sila for Change Foundation, Mumbai vs. Commissioner of Income Tax (Exemption), Mumbai

In the result appeals filed by the assessee stand dismissed

ITA 4275/MUM/2024[--]Status: DisposedITAT Mumbai20 Dec 2024

Bench: Smt Beena Pillai & Shri Prabhash Shankar & Sila For Change Foundation Commissioner Of Income-Tax A-301, 3Rd Floor, (Exemption) Neelam Centre, 601, 6Th Floor, Plot 249A, Worli, Cumballa Hill, Mumbai- 400030. Mtnl Building, Pan: Abgcs5333L Vs. Peddar Road, Dr. Gopalrao Deshmukh Marg, Cumballa Hill, Maharashtra- 400026. (Appellant) (Respondent)

For Appellant: Shri Mandar Vaidya- AdvocateFor Respondent: Dr. Kishore Dhule- CIT D.R

Section 12A(1)(ac)

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “G”, MUMBAI BEFORE SMT BEENA PILLAI, JUDICIAL MEMBER AND SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER & Sila for Change Foundation Commissioner of Income-tax A-301, 3rd Floor, (Exemption) Neelam Centre, 601, 6th floor, Plot 249A, Worli, Cumballa Hill, Mumbai- 400030. MTNL Building, PAN: ABGCS5333L Vs. Peddar Road, Dr. Gopalrao Deshmukh Marg, Cumballa Hill, Maharashtra- 400026. (Appellant) (Respondent) Present for: Assessee by : Shri Mandar Vaidya- Advocate Revenue by : Dr. Kishore Dhule- CIT D.R. Date of Hearing : 29.10.2024 Date of Pronouncement : 20.12.2024 O R…

Sila for Change Foundation, Mumbai vs. Commissioner of Income Tax (Exemption), Mumbai

In the result appeals filed by the assessee stand dismissed

ITA 4274/MUM/2024[--]Status: DisposedITAT Mumbai20 Dec 2024

For Appellant: Shri Mandar Vaidya- AdvocateFor Respondent: Dr. Kishore Dhule- CIT D.R

Section 12A(1)(ac)