DISTRIBUTORS (P.) LTD. v. INCOME-TAX OFFICER, WARD 2(3), NEW DELHI

159 Taxmann 410High Court2007#22853 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2011 to 2020.

Judgments citing DISTRIBUTORS (P.) LTD. v. INCOME-TAX OFFICER, WARD 2(3), NEW DELHI

The Commissioner of Income Tax vs. M/S. Astra Zeneca Pharma

In the result, the order passed by the

ITA/370/2011HC Karnataka12 Jun 2020

Bench: ALOK ARADHE,HEMANT CHANDANGOUDAR

Section 143Section 143(2)Section 153Section 153(3)Section 154Section 260Section 260ASection 80I

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 12TH DAY OF JUNE 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE HEMANT CHANDANGOUDAR I.T.A. NO.370 OF 2011 C/W I.T.A.NO.37 OF 2012 I.T.A.NO.370/2011 BETWEEN: 1. THE COMMISSIONER OF INCOME-TAX LTU JSS TOWERS BSK III STAGE BANGALORE. 2. THE JOINT COMISSIONER OF INCOME-TAX LTDU JSS TOWERS BSK III STAGE BANGALORE. ... APPELLANTS (By Sri.K.V.ARAVIND, ADV.,) AND: M/S ASTRA ZENECA PHARMA INDIA LTD. P.B.NO.2483 OFF BELLARY ROAD HEBBAL BANGALORE. ... RES…

R.K. Chari Stock Broking P.Ltd, Mumbai vs. ITO 4(2)(1), Mumbai

In the result, the appeal filed by the assessee company in ITA N0

ITA 1486/MUM/2011[2001-02]Status: DisposedITAT Mumbai27 Apr 2016AY 2001-02

Bench: Shri Amit Shukla & Shri Ramit Kocharआयकर अपील सं./I.T.A. No. 1486/Mum/2011 ("नधा"रण वष" / Assessment Year : 2001-02) बनाम/ R.K. Chari Stock Broking Income Tax Officer - Pvt. Ltd., 4(2)(1), V. 102, Mittal Chambers, Mumbai. Nariman Point, Mumbai – 400 023. "थायी लेखा सं./Pan : Aaacr3054L (अपीलाथ" /Appellant) (""यथ" / Respondent) .. Assessee By Shri Bhavin M Dedhia Revenue By : Shri B.S. Bist (Sr. D.R.)

For Respondent: Shri B.S. Bist (Sr. D.R.)
Section 143(3)Section 36(1)Section 36(1)(vii)

…आयकर अपील"य अ"धकरण “D” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 1486/Mum/2011 ("नधा"रण वष" / Assessment Year : 2001-02) बनाम/ R.K. Chari Stock Broking Income Tax Officer - Pvt. Ltd., 4(2)(1), v. 102, Mittal Chambers, Mumbai. Nariman Point, Mumbai – 400 023. "थायी लेखा सं./PAN : AAACR3054L (अपीलाथ" /Appellant) (""यथ" / Respondent) .. Assessee by Shri Bhavin M Dedhia Revenue by : Shri B.S. Bist (Sr. D.R.) सुनवाई क" तार"ख /Date of Hearing : 03-02-2016 घोषणा क" तार"ख /Date of…

Andhra PRadesh Pradesh Fibres Limited vs. Assistant commissioner of Income Tax

ITTA/370/2011HC Telangana15 Nov 2011

Bench: V.V.S.RAO,SANJAY KUMAR

DISTRIBUTORS (P.) LTD. v. INCOME-TAX OFFICER, WARD 2(3), NEW DELHI (159 Taxmann 410) — Cited in 3 Judgments | BharatTax