Director, Prasar Bharati v. Commissioner of Income Tax, Thiruvananthapuram

92 Taxmann.com 11Supreme Court of India2018#13020 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2021.

Judgments citing Director, Prasar Bharati v. Commissioner of Income Tax, Thiruvananthapuram

M/S Delhi International Airport Ltd vs. The Principal Commissioner of Income Tax

ITA/513/2018HC Karnataka14 Dec 2021

Bench: S.SUJATHA,S VISHWAJITH SHETTY

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 14TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE S.VISHWAJITH SHETTY I.T.A.No.513/2018 c/w I.T.A.No.514/2018, I.T.A.No.515/2018, I.T.A.No.701/2018, I.T.A.No.702/2018 & I.T.A.No.703/2018 IN I.T.A.No.513/2018: BETWEEN : M/s DELHI INTERNATIONAL AIRPORT LTD., (FORMERLY KNOWN AS DELHI INTERNATIONAL AIRPORT PVT. LTD.) HAVINAG ITS REGD. OFFICE AT NEW UDAAN BHAVAN, OPP. TERMINAL-3, INDIRA GANDHI INTERNATIONAL AIRPORT, NEW DELHI-110037 COMMUNICATION ADDRESS: NO.25/1, SKIP H…

M/S Delhi International vs. The Principal Commissioner

ITA/514/2018HC Karnataka14 Dec 2021

Bench: S.SUJATHA,S VISHWAJITH SHETTY

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 14TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE S.VISHWAJITH SHETTY I.T.A.No.513/2018 c/w I.T.A.No.514/2018, I.T.A.No.515/2018, I.T.A.No.701/2018, I.T.A.No.702/2018 & I.T.A.No.703/2018 IN I.T.A.No.513/2018: BETWEEN : M/s DELHI INTERNATIONAL AIRPORT LTD., (FORMERLY KNOWN AS DELHI INTERNATIONAL AIRPORT PVT. LTD.) HAVINAG ITS REGD. OFFICE AT NEW UDAAN BHAVAN, OPP. TERMINAL-3, INDIRA GANDHI INTERNATIONAL AIRPORT, NEW DELHI-110037 COMMUNICATION ADDRESS: NO.25/1, SKIP H…

The Pr. Commissioner of Income Tax vs. M/S. Delhi International Airport Pvt. Ltd

ITA/703/2018HC Karnataka14 Dec 2021

Bench: S.SUJATHA,S VISHWAJITH SHETTY

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 14TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE S.VISHWAJITH SHETTY I.T.A.No.513/2018 c/w I.T.A.No.514/2018, I.T.A.No.515/2018, I.T.A.No.701/2018, I.T.A.No.702/2018 & I.T.A.No.703/2018 IN I.T.A.No.513/2018: BETWEEN : M/s DELHI INTERNATIONAL AIRPORT LTD., (FORMERLY KNOWN AS DELHI INTERNATIONAL AIRPORT PVT. LTD.) HAVINAG ITS REGD. OFFICE AT NEW UDAAN BHAVAN, OPP. TERMINAL-3, INDIRA GANDHI INTERNATIONAL AIRPORT, NEW DELHI-110037 COMMUNICATION ADDRESS: NO.25/1, SKIP H…

The Pr. Commissioner of Income Tax vs. M/S. Delhi International Airport Pvt. Ltd

ITA/701/2018HC Karnataka14 Dec 2021

Bench: S.SUJATHA,S VISHWAJITH SHETTY

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 14TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE S.VISHWAJITH SHETTY I.T.A.No.513/2018 c/w I.T.A.No.514/2018, I.T.A.No.515/2018, I.T.A.No.701/2018, I.T.A.No.702/2018 & I.T.A.No.703/2018 IN I.T.A.No.513/2018: BETWEEN : M/s DELHI INTERNATIONAL AIRPORT LTD., (FORMERLY KNOWN AS DELHI INTERNATIONAL AIRPORT PVT. LTD.) HAVINAG ITS REGD. OFFICE AT NEW UDAAN BHAVAN, OPP. TERMINAL-3, INDIRA GANDHI INTERNATIONAL AIRPORT, NEW DELHI-110037 COMMUNICATION ADDRESS: NO.25/1, SKIP H…

M/S Delhi International Airport Ltd vs. The Principal Commissioner of Income Tax

ITA/515/2018HC Karnataka14 Dec 2021

Bench: S.SUJATHA,S VISHWAJITH SHETTY

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 14TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE S.VISHWAJITH SHETTY I.T.A.No.513/2018 c/w I.T.A.No.514/2018, I.T.A.No.515/2018, I.T.A.No.701/2018, I.T.A.No.702/2018 & I.T.A.No.703/2018 IN I.T.A.No.513/2018: BETWEEN : M/s DELHI INTERNATIONAL AIRPORT LTD., (FORMERLY KNOWN AS DELHI INTERNATIONAL AIRPORT PVT. LTD.) HAVINAG ITS REGD. OFFICE AT NEW UDAAN BHAVAN, OPP. TERMINAL-3, INDIRA GANDHI INTERNATIONAL AIRPORT, NEW DELHI-110037 COMMUNICATION ADDRESS: NO.25/1, SKIP H…

The Pr. Commissioner of Income Tax vs. M/S. Delhi International Airport Pvt. Ltd

ITA/702/2018HC Karnataka14 Dec 2021

Bench: S.SUJATHA,S VISHWAJITH SHETTY

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 14TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE S.VISHWAJITH SHETTY I.T.A.No.513/2018 c/w I.T.A.No.514/2018, I.T.A.No.515/2018, I.T.A.No.701/2018, I.T.A.No.702/2018 & I.T.A.No.703/2018 IN I.T.A.No.513/2018: BETWEEN : M/s DELHI INTERNATIONAL AIRPORT LTD., (FORMERLY KNOWN AS DELHI INTERNATIONAL AIRPORT PVT. LTD.) HAVINAG ITS REGD. OFFICE AT NEW UDAAN BHAVAN, OPP. TERMINAL-3, INDIRA GANDHI INTERNATIONAL AIRPORT, NEW DELHI-110037 COMMUNICATION ADDRESS: NO.25/1, SKIP H…

Entertainment Network (India) Ltd, Mumbai vs. Asst CIT RG 11(1), Mumbai

In the result, the appeals of the assessee in ITA No

ITA 852/MUM/2016[2010-11]Status: DisposedITAT Mumbai26 Jun 2019AY 2010-11

Bench: Shri Sandeep Gosain & Shri Ramit Kocharआयकर अपीऱ सं./I.T.A. No.852/Mum/2016 (नििाारण वर्ा / Assessment Year: 2010-11) बिाम/ Entertainment Network Acit 16(1), Room No. 439, 4T H Floor, Aayakar Bhavan, (India) Ltd., M.K Road, 4T H Floor, A Wing, V. Mumbai- 400020 Matulya Centre, Senapati Bapat Marg, Lower Parel (West), Mumbai-400013 स्थायी ऱेखा सं./ Pan :Aaace7796G आयकर अपीऱ सं./I.T.A. No.812/Mum/2016 (नििाारण वर्ा / Assessment Year: 2010-11) बिाम/ Acit 16(1), Room No. 439, Entertainment Network 4T H Floor, Aayakar Bhavan, (India) Ltd., M.K Road, Mumbai 400020 4T H Floor, A Wing, V. Matulya Centre, Senapati Bapat Marg, Lower Parel(West), Mumbai-400013 स्थायी ऱेखा सं./ Pan : Aaace7796G (अपीऱाथी /Appellant) (प्रत्यथी / Respondent) ..

For Respondent: Shri. R. Manjunatha Swamy &
Section 143(3)Section 14A

…आयकर अपीऱीय अधिकरण “E” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपीऱ सं./I.T.A. No.852/Mum/2016 (नििाारण वर्ा / Assessment Year: 2010-11) बिाम/ Entertainment Network ACIT 16(1), Room No. 439, 4t h floor, Aayakar Bhavan, (India) Ltd., M.K Road, 4t h Floor, A Wing, v. Mumbai- 400020 Matulya Centre, Senapati Bapat Marg, Lower Parel (West), Mumbai-400013 स्थायी ऱेखा सं./ PAN :AAACE7796G आयकर अपीऱ सं./I.T.A. No.812/Mum/2016 (नििाारण वर्ा / Assessment Year: 2010-11) बिाम/ ACIT 16(1), Room No. 43…

ACIT 16(1), Mumbai vs. Entertainment Network (India) Ltd, Mumbai

In the result, the appeals of the assessee in ITA No

ITA 812/MUM/2016[2010-11]Status: DisposedITAT Mumbai26 Jun 2019AY 2010-11

Bench: Shri Sandeep Gosain & Shri Ramit Kocharआयकर अपीऱ सं./I.T.A. No.852/Mum/2016 (नििाारण वर्ा / Assessment Year: 2010-11) बिाम/ Entertainment Network Acit 16(1), Room No. 439, 4T H Floor, Aayakar Bhavan, (India) Ltd., M.K Road, 4T H Floor, A Wing, V. Mumbai- 400020 Matulya Centre, Senapati Bapat Marg, Lower Parel (West), Mumbai-400013 स्थायी ऱेखा सं./ Pan :Aaace7796G आयकर अपीऱ सं./I.T.A. No.812/Mum/2016 (नििाारण वर्ा / Assessment Year: 2010-11) बिाम/ Acit 16(1), Room No. 439, Entertainment Network 4T H Floor, Aayakar Bhavan, (India) Ltd., M.K Road, Mumbai 400020 4T H Floor, A Wing, V. Matulya Centre, Senapati Bapat Marg, Lower Parel(West), Mumbai-400013 स्थायी ऱेखा सं./ Pan : Aaace7796G (अपीऱाथी /Appellant) (प्रत्यथी / Respondent) ..

For Respondent: Shri. R. Manjunatha Swamy &
Section 143(3)Section 14A

…आयकर अपीऱीय अधिकरण “E” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपीऱ सं./I.T.A. No.852/Mum/2016 (नििाारण वर्ा / Assessment Year: 2010-11) बिाम/ Entertainment Network ACIT 16(1), Room No. 439, 4t h floor, Aayakar Bhavan, (India) Ltd., M.K Road, 4t h Floor, A Wing, v. Mumbai- 400020 Matulya Centre, Senapati Bapat Marg, Lower Parel (West), Mumbai-400013 स्थायी ऱेखा सं./ PAN :AAACE7796G आयकर अपीऱ सं./I.T.A. No.812/Mum/2016 (नििाारण वर्ा / Assessment Year: 2010-11) बिाम/ ACIT 16(1), Room No. 43…

Director, Prasar Bharati v. Commissioner of Income Tax, Thiruvananthapuram (92 Taxmann.com 11) — Cited in 8 Judgments | BharatTax