Director of IT(Exemption) v. Divyajyot Foundation

321 ITR 53Reported decision#14010 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 357,294 Indian tax judgments — from 2019 to 2019.

Judgments citing Director of IT(Exemption) v. Divyajyot Foundation

M/S.Kunhitharuvai Memorial Charitable Trust, Calicut vs. The DCIT, Cen-Circle-2, Calicut

In the result, the appeals filed by the assessee are disposed of as follows:

ITA 261/COCH/2018[2012-13]Status: DisposedITAT Cochin27 May 2019AY 2012-13

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 10ASection 11Section 11(5)Section 12ASection 13Section 13(1)(c)Section 132Section 139(1)Section 153A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos. 255 to 261/Coch/2018 Assessment Years : 2006-07 to 2012-13 M/s. Kunhitharuvai Memorial Vs. The Deputy Commissioner of Charitable Trust, Income-tax, Central Circle-2, KMCT Corporate Office, Calicut. Malabar Christian College Cross Road, Calicut-673 011. [PAN :AAATK 4733C] (Assessee-Appellant) (Revenue-Respondent) Assessee by Shri Narayanamurthy, CA Revenue by Shri Alok Mitra, CIT(DR) Date of hearing 13/03/2019 Date of pronouncement 27/05/2019 O R D E R Per CHANDRA POOJAR…

M/S.Kunhitharuvai Memorial Charitable Trust, Calicut vs. The DCIT, Cen-Circle-2, Calicut

In the result, the appeals filed by the assessee are disposed of as follows:

ITA 260/COCH/2018[2011-12]Status: DisposedITAT Cochin27 May 2019AY 2011-12

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 10ASection 11Section 11(5)Section 12ASection 13Section 13(1)(c)Section 132Section 139(1)Section 153A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos. 255 to 261/Coch/2018 Assessment Years : 2006-07 to 2012-13 M/s. Kunhitharuvai Memorial Vs. The Deputy Commissioner of Charitable Trust, Income-tax, Central Circle-2, KMCT Corporate Office, Calicut. Malabar Christian College Cross Road, Calicut-673 011. [PAN :AAATK 4733C] (Assessee-Appellant) (Revenue-Respondent) Assessee by Shri Narayanamurthy, CA Revenue by Shri Alok Mitra, CIT(DR) Date of hearing 13/03/2019 Date of pronouncement 27/05/2019 O R D E R Per CHANDRA POOJAR…

M/S.Kunhitharuvai Memorial Charitable Trust, Calicut vs. The DCIT, Cen-Circle-2, Calicut

In the result, the appeals filed by the assessee are disposed of as follows:

ITA 259/COCH/2018[2010-11]Status: DisposedITAT Cochin27 May 2019AY 2010-11

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 10ASection 11Section 11(5)Section 12ASection 13Section 13(1)(c)Section 132Section 139(1)Section 153A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos. 255 to 261/Coch/2018 Assessment Years : 2006-07 to 2012-13 M/s. Kunhitharuvai Memorial Vs. The Deputy Commissioner of Charitable Trust, Income-tax, Central Circle-2, KMCT Corporate Office, Calicut. Malabar Christian College Cross Road, Calicut-673 011. [PAN :AAATK 4733C] (Assessee-Appellant) (Revenue-Respondent) Assessee by Shri Narayanamurthy, CA Revenue by Shri Alok Mitra, CIT(DR) Date of hearing 13/03/2019 Date of pronouncement 27/05/2019 O R D E R Per CHANDRA POOJAR…

M/S.Kunhitharuvai Memorial Charitable Trust, Calicut vs. The DCIT, Cen-Circle-2, Calicut

In the result, the appeals filed by the assessee are disposed of as follows:

ITA 258/COCH/2018[2009-10]Status: DisposedITAT Cochin27 May 2019AY 2009-10

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 10ASection 11Section 11(5)Section 12ASection 13Section 13(1)(c)Section 132Section 139(1)Section 153A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos. 255 to 261/Coch/2018 Assessment Years : 2006-07 to 2012-13 M/s. Kunhitharuvai Memorial Vs. The Deputy Commissioner of Charitable Trust, Income-tax, Central Circle-2, KMCT Corporate Office, Calicut. Malabar Christian College Cross Road, Calicut-673 011. [PAN :AAATK 4733C] (Assessee-Appellant) (Revenue-Respondent) Assessee by Shri Narayanamurthy, CA Revenue by Shri Alok Mitra, CIT(DR) Date of hearing 13/03/2019 Date of pronouncement 27/05/2019 O R D E R Per CHANDRA POOJAR…

M/S.Kunhitharuvai Memorial Charitable Trust, Calicut vs. The DCIT, Cen-Circle-2, Calicut

In the result, the appeals filed by the assessee are disposed of as follows:

ITA 257/COCH/2018[2008-09]Status: DisposedITAT Cochin27 May 2019AY 2008-09

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 10ASection 11Section 11(5)Section 12ASection 13Section 13(1)(c)Section 132Section 139(1)Section 153A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos. 255 to 261/Coch/2018 Assessment Years : 2006-07 to 2012-13 M/s. Kunhitharuvai Memorial Vs. The Deputy Commissioner of Charitable Trust, Income-tax, Central Circle-2, KMCT Corporate Office, Calicut. Malabar Christian College Cross Road, Calicut-673 011. [PAN :AAATK 4733C] (Assessee-Appellant) (Revenue-Respondent) Assessee by Shri Narayanamurthy, CA Revenue by Shri Alok Mitra, CIT(DR) Date of hearing 13/03/2019 Date of pronouncement 27/05/2019 O R D E R Per CHANDRA POOJAR…

M/S.Kunhitharuvai Memorial Charitable Trust, Calicut vs. The DCIT, Cen-Circle-2, Calicut

In the result, the appeals filed by the assessee are disposed of as follows:

ITA 256/COCH/2018[2007-08]Status: DisposedITAT Cochin27 May 2019AY 2007-08

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 10ASection 11Section 11(5)Section 12ASection 13Section 13(1)(c)Section 132Section 139(1)Section 153A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos. 255 to 261/Coch/2018 Assessment Years : 2006-07 to 2012-13 M/s. Kunhitharuvai Memorial Vs. The Deputy Commissioner of Charitable Trust, Income-tax, Central Circle-2, KMCT Corporate Office, Calicut. Malabar Christian College Cross Road, Calicut-673 011. [PAN :AAATK 4733C] (Assessee-Appellant) (Revenue-Respondent) Assessee by Shri Narayanamurthy, CA Revenue by Shri Alok Mitra, CIT(DR) Date of hearing 13/03/2019 Date of pronouncement 27/05/2019 O R D E R Per CHANDRA POOJAR…

M/S.Kunhitharuvai Memorial Charitable Trust, Calicut vs. The DCIT, Cen-Circle-2, Calicut

In the result, the appeals filed by the assessee are disposed of as follows:

ITA 255/COCH/2018[2006-07]Status: DisposedITAT Cochin27 May 2019AY 2006-07

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 10ASection 11Section 11(5)Section 12ASection 13Section 13(1)(c)Section 132Section 139(1)Section 153A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos. 255 to 261/Coch/2018 Assessment Years : 2006-07 to 2012-13 M/s. Kunhitharuvai Memorial Vs. The Deputy Commissioner of Charitable Trust, Income-tax, Central Circle-2, KMCT Corporate Office, Calicut. Malabar Christian College Cross Road, Calicut-673 011. [PAN :AAATK 4733C] (Assessee-Appellant) (Revenue-Respondent) Assessee by Shri Narayanamurthy, CA Revenue by Shri Alok Mitra, CIT(DR) Date of hearing 13/03/2019 Date of pronouncement 27/05/2019 O R D E R Per CHANDRA POOJAR…

Director of IT(Exemption) v. Divyajyot Foundation (321 ITR 53) — Cited in 7 Judgments | BharatTax