Director of Income Tax (Intl. Taxation) v. Besix Kier Dabhol SA

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judgments rely on this decision, according to BharatTax’s citation analysis of 348,487 Indian tax judgments — from 2016 to 2022.

Judgments citing Director of Income Tax (Intl. Taxation) v. Besix Kier Dabhol SA

Essar Investments Ltd, Mumbai vs. DCIT 5(1), Mumbai

In the result, the present appeal is partly allowed

ITA 2195/MUM/2014[2009-10]Status: DisposedITAT Mumbai28 Dec 2022AY 2009-10

For Appellant: Shri Vijay MehtaFor Respondent: Ms. Samruddhi D Hande

Section 143(3)Section 144CSection 144C(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL "K" BENCH, MUMBAI SHRI B.R. BASKARAN, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER M/s Aaradhana Realties Limited (earlier known as Essar Investment Limited), 202, United Business Park, Wagle Industrial Estate, Thane [PAN:AABCE0686Q] ……………… Appellant Vs Deputy Commissioner of Income Tax, 6(1)(1), Mumbai, Room No. 563B, Aaykar Bhavan, M.K. Road, Mumbai - 400020 ……………. Respondent Appearances For the Appellant/Assessee : Shri Vijay Mehta For the Respondent/Department : Ms. Samruddhi D Hande Ms. Sonia Kumar Date of conclusion of hearing : 30.09.2022 Date of pronouncem…

Arm Infra & Utilities Private Limited, Mumbai vs. Pr.Commissioner of Income Tax Range-6, Mumbai

In the result, assessee’s appeal is allowed

ITA 2212/MUM/2019[2014-15]Status: DisposedITAT Mumbai12 Nov 2021AY 2014-15

Bench: Shri C.N. Prasad & Shri S. Rifaur Rahman

For Appellant: Shri P.J. Pardiwala a/wFor Respondent: Shri Rajiv Harit

Section 143(2)Section 143(3)Section 263Section 56(2)(viib)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER ITA no.2212/Mum./2019 (Assessment Year : 2014–15) ARM Infra & Utilities Pvt. Ltd. 18th Floor, A–Wing, Marathon Futurex ……………. Appellant N.M. Joshi Marg, Lower Parel Mumbai 400 013 PAN – AALCA8247K v/s Pr. Commissioner of Income Tax ……………. Respondent Range-6, Mumbai Assessee by : Shri P.J. Pardiwala a/w Shri Jay Bhansali and Shri Jeet Kamdar Revenue by : Shri Rajiv Harit Date of Hearing – 24.09.2021 Date of Order –12/11/2021 O R D E R PER S. RIFAUR RAHMAN, A.M. The prese…

Conglome Technconstruction Pvt. Ltd., Bangalore vs. Dt.C.I.T., Bangalore

In the result, the assessee’s appeal for Assessment Year 2009-10

ITA 1497/BANG/2014[2009-10]Status: DisposedITAT Bangalore05 Nov 2018AY 2009-10

Bench: Shri Sunil Kumar Yadav & Shri Jason P. Boaz

For Appellant: Shri. S. K. Mutsaddi, CAFor Respondent: Shri. Siddappaji, ACIT

Section 143(1)Section 143(3)Section 147Section 148Section 251(2)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI JASON P. BOAZ, ACCOUNTANT MEMBER IT(TP)A No.1497/Bang/2014 Assessment year : 2009-10 M/s. S. L. Plotted Development Vs. The Deputy Commissioner of Projects Pvt. Ltd., Income Tax, (formerly Conglome Circle 11(2), Technoconstruction Pvt. Ltd.,) Bengaluru. No. 33-34, 1&2, 8th Main, 4th Cross, Sadashivanagar, RMV Extension, Bengaluru – 560 008. PAN : AADCC 2135 L APPELLANT RESPONDENT Assessee by : Shri. S. K. Mutsaddi, CA Revenue by : Shri. Siddappaji, ACIT Date of hearing : 10.09.2018 Date of Pronounc…

DCIT 4(3)(1), Mumbai vs. Tauiran Iron & Steel Co. P.Ltd, Mumbai

ITA 1284/MUM/2015[2009-10]Status: DisposedITAT Mumbai11 May 2018AY 2009-10

For Appellant: Shri K.B. DesaiFor Respondent: Shri Saurabh Deshpande-DR

Section 144CSection 254(1)

…आयकर अपीलीय आयकर अपीलीय अिधकरण अिधकरण, मुंबई मुंबई “केकेकेके” खंडपीठ खंडपीठ आयकर आयकर अपीलीय अपीलीय अिधकरण अिधकरण मुंबई मुंबई खंडपीठ खंडपीठ Income-tax Appellate Tribunal -“K”Bench Mumbai सव"ी सव"ी सव"ी राजे"" सव"ी राजे"" राजे"",लेखा राजे"" लेखा लेखा सद"य लेखा सद"य सद"य एवं सद"य एवं एवं, संदीप एवं संदीप संदीप गोसांई संदीप गोसांई गोसांई, "याियक गोसांई "याियक "याियक सद"य "याियक सद"य सद"य सद"य Before S/Shri Rajendra,Accountant Member and Sandeep Gosain,Judicial Member आयकर आयकर अपील आयकर आयकर अपील अपील संसंसंसं./I.T.A./1284/Mum/2015,िनधा"रण अपील िनधा"रण िनधा"रण वष" िनधा"रण वष" वष" /Assessment Year: 2009-10 वष" DCI…

DCIT 8(2), Mumbai vs. Patel Engineering Ltd, Mumbai

Appeal of the Revenue is dismissed

ITA 3037/MUM/2012[2006-07]Status: DisposedITAT Mumbai13 Jan 2017AY 2006-07

Bench: Shri G.S.Pannu & Shri Ravish Soodthe Acit, Cen.Cir.25, R.No.404, 4Th Floor, Aaykar Bhavan,M.K.Road, Mumbai 400 020 ...... Appellant Vs. M/S. Patel Engineering Ltd. Patel Estate, S.V.Road, Jogeshwari (West), Mumbai 400 058 Pan: Aaacp 2567L .... Respondent Appellant By : Shri N.Padmanabhan Respondent By : Shri Mayur Kishnadwala Date Of Hearing : 25/08/2016 Date Of Pronouncement : 13/01/2017

For Appellant: Shri N.PadmanabhanFor Respondent: Shri Mayur Kishnadwala

Section 144C(3)Section 92BSection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K”, MUMBAI BEFORE SHRI G.S.PANNU, ACCOUNTANT MEMBER AND SHRI RAVISH SOOD, JUDICIAL MEMBER The ACIT, Cen.Cir.25, R.No.404, 4th Floor, Aaykar Bhavan,M.K.Road, Mumbai 400 020 ...... Appellant Vs. M/s. Patel Engineering Ltd. Patel Estate, S.v.Road, Jogeshwari (West), Mumbai 400 058 PAN: AAACP 2567L .... Respondent Appellant by : Shri N.Padmanabhan Respondent by : Shri Mayur Kishnadwala Date of hearing : 25/08/2016 Date of pronouncement : 13/01/2017 ORDER PER G.S.PANNU,A.M: The captioned appeal filed by the assessee pertaining to assessment year 2006-07 is dire…

Taurian Iron & Steel Co. P.Ltd, Mumbai vs. Addl CIT RG 4(3), Mumbai

In the result, appeal of the assessee is partly allowed, in terms indicated hereinabove

ITA 5920/MUM/2012[2008-09]Status: DisposedITAT Mumbai16 Sept 2016AY 2008-09

For Appellant: Shri K.B.DesaiFor Respondent: Shri N.K.Chand

Section 143(3)Section 250(6)

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ ‘के’, म ुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL “K”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI AMIT SHUKLA, JM आमकय अऩीर सं./ITA No.5920/Mum/2012 (नििाारण वषा / Assessment Year : 2008-2009) M/s Taurian Iron & Steel Co. Vs. ADCIT, Range-4(3), Mumbai Pvt. Ltd., 302A, Poonam Chambers, 3rd Floor, Dr. Annie Besant Road, Worli, Mumbai- 400018 स्थामी रेखा सं./ जीआइआय सं./ PAN/GIR No. : AAACT 4814 A (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. ननधाारयती की ओर से /Assessee by : Shri K.B.Desai याजस्व की ओर से /Revenue by : Shri N.K.Chand सुनवाई की तायीख / Date of Hearing :…