Director of Income Tax (Exemptions) v. Garden City Educational Trust

191 Taxmann 238High Court2010#6280 most cited
18

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2026.

Sections most often in play

Section 2(15)Section 11Section 12ASection 12Section 10(20A)Section 12ABSection 13(3)Section 12AA

Issues it is cited on

section 10(20a)section 12ab(1)(a)section 10(20)section 58section 4(2)section 12aa(3)section 60advancement of general public utilitysection 13(3)section 13(1)(c)cancellation of registrationcorpus fund

Judgments citing Director of Income Tax (Exemptions) v. Garden City Educational Trust

M/S. Raya Naik Memorial Gowshala Trust, Kajubag Karwar vs. Commissioner of Income Tax (Exemptions) Bangalore, Unity Building Annexe, Mission Road, Bangalore

In the result, the appeal filed by the assessee is allowed

ITA 1920/BANG/2025[2024-25]Status: DisposedITAT Bangalore27 Jan 2026AY 2024-25

Bench: Shri Waseem Ahmed & Shri Soundararajan Kassessment Year: ---

For Appellant: Shri Siddesh Gaddi, CAFor Respondent: Shri Muthu Shankar, CIT (DR)
Section 12ASection 12A(1)(ac)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER Assessment Year: --- M/s Raya Naik Memorial Gowshala Vs. The Commissioner of Income Trust, Tax (Exemptions), #766 Kajubag, Kajubag Karwar, Bangalore. Uttara Kannada – 581 301. PAN – AAETR 1324 A APPELLANT RESPONDENT Assessee by : Shri Siddesh Gaddi, CA Revenue by : Shri Muthu Shankar, CIT (DR) Date of hearing : 20.01.2026 Date of Pronouncement : 27.01.2026 O R D E R PER WASEEM AHMED, ACCOUNTANT MEMBER: The present appeal has been instituted by the assessee against…

Wevysya, Bengaluru vs. CIT(Exemptions), Bengaluru

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 106/BANG/2025[NA]Status: DisposedITAT Bangalore13 May 2025

Bench: Shri Waseem Ahmed & Shri Soundararajan K

For Appellant: Dr. N Suresh, C.AFor Respondent: Shri Aseem Sharma, CIT (DR)
Section 12A

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER ITA No.105 & 106/Bang/2025 Assessment Years : 2025-26 WeVysya, Vs. The Commissioner of Income No.59/3, 2nd Floor, Tax (Exemptions), West Anjaneya Temple, Bengaluru. ST Gandhi Bazar, Basavanagudi, Bengaluru – 560 004. PAN – AAATW 7642 J APPELLANT RESPONDENT Assessee by : Dr. N Suresh, C.A Revenue by : Shri Aseem Sharma, CIT (DR) Date of hearing : 09.04.2025 Date of Pronouncement : 13.05.2025 O R D E R PER WASEEM AHMED, ACCOUNTANT MEMBER: These are appeals filed by t…

Wevysya, Bengaluru vs. CIT(Exemptions), Bengaluru

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 105/BANG/2025[NA]Status: DisposedITAT Bangalore13 May 2025

Bench: Shri Waseem Ahmed & Shri Soundararajan K

For Appellant: Dr. N Suresh, C.AFor Respondent: Shri Aseem Sharma, CIT (DR)
Section 12A

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER ITA No.105 & 106/Bang/2025 Assessment Years : 2025-26 WeVysya, Vs. The Commissioner of Income No.59/3, 2nd Floor, Tax (Exemptions), West Anjaneya Temple, Bengaluru. ST Gandhi Bazar, Basavanagudi, Bengaluru – 560 004. PAN – AAATW 7642 J APPELLANT RESPONDENT Assessee by : Dr. N Suresh, C.A Revenue by : Shri Aseem Sharma, CIT (DR) Date of hearing : 09.04.2025 Date of Pronouncement : 13.05.2025 O R D E R PER WASEEM AHMED, ACCOUNTANT MEMBER: These are appeals filed by t…

Shri Siwanchi Oswal Jain Bhavan Trust, Bangalore vs. Commissioner of Income Tax, Exemptions, Bangalore

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 2173/BANG/2024[2024-25]Status: DisposedITAT Bangalore13 May 2025AY 2024-25

Bench: Shri Waseem Ahmed & Shri Soundararajan K

For Appellant: Smt. Suman Lunkar, C.AFor Respondent: Shri Aseem Sharma, CIT (DR)
Section 12A

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER ITA No. 2172 & 2173/Bang/2024 Assessment Year: 2024-25 Shri Siwanchi Oswal Jain Bhavan Trust, Vs. The Commissioner of Income No.204, Paxal Tower, 2nd Floor, Tax (Exemptions), No.13, K.R Road, Bengaluru. Bangalore-560 002. PAN – AVHTS 944C APPELLANT RESPONDENT Assessee by : Smt. Suman Lunkar, C.A Revenue by : Shri Aseem Sharma, CIT (DR) Date of hearing : 09.04.2025 Date of Pronouncement : 13.05.2025 O R D E R PER WASEEM AHMED, ACCOUNTANT MEMBER: These are appeals f…

Shri Siwanchi Oswal Jain Bhavan Trust, Bangalore vs. Commissioner of Income Tax, Exemptions, Bangalore

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 2172/BANG/2024[2024-25]Status: DisposedITAT Bangalore13 May 2025AY 2024-25

Bench: Shri Waseem Ahmed & Shri Soundararajan K

For Appellant: Smt. Suman Lunkar, C.AFor Respondent: Shri Aseem Sharma, CIT (DR)
Section 12A

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER ITA No. 2172 & 2173/Bang/2024 Assessment Year: 2024-25 Shri Siwanchi Oswal Jain Bhavan Trust, Vs. The Commissioner of Income No.204, Paxal Tower, 2nd Floor, Tax (Exemptions), No.13, K.R Road, Bengaluru. Bangalore-560 002. PAN – AVHTS 944C APPELLANT RESPONDENT Assessee by : Smt. Suman Lunkar, C.A Revenue by : Shri Aseem Sharma, CIT (DR) Date of hearing : 09.04.2025 Date of Pronouncement : 13.05.2025 O R D E R PER WASEEM AHMED, ACCOUNTANT MEMBER: These are appeals f…

Allahabad Development Authority, Allahabad vs. ACIT (Exemption), Lucknow

In the result all three appeals of the Assessee are partly allowed

ITA 89/ALLD/2020[2016-17]Status: DisposedITAT Allahabad31 Jan 2025AY 2016-17

Bench: Sh. Sudhanshu Srivastava & Sh. Nikhil Choudhary

For Appellant: Sh. Ashish Bansal, AdvocateFor Respondent: Sh. Amalendu Nath Mishra, CIT DR
Section 11Section 12Section 143(3)Section 2(15)Section 260A

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD BEFORE SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER ITA Nos.87,88 & 89/Alld/2020 AYs. 2014-15 to 2016-17 Allahabad Development Authority, 7th & 8th ACIT (Exemption), Lucknow Floor, Indira Bhawan, Civil Lines, Allahabad, U.P. PAN:AAALA0144P (Appellant) (Respondent) Assessee by: Sh. Ashish Bansal, Advocate Revenue by: Sh. Amalendu Nath Mishra, CIT DR Date of hearing: 29.11.2024 Date of pronouncement: 31.01.2025 O R D E R PER SHRI. NIKHIL CHOUDHARY, A.M.: These three appeals, all filed by the assessee, bearing…

Allahabad Development Authority, Allahabad vs. ACIT (Exemption), Lucknow

In the result all three appeals of the Assessee are partly allowed

ITA 88/ALLD/2020[2015-16]Status: DisposedITAT Allahabad31 Jan 2025AY 2015-16

Bench: Sh. Sudhanshu Srivastava & Sh. Nikhil Choudhary

For Appellant: Sh. Ashish Bansal, AdvocateFor Respondent: Sh. Amalendu Nath Mishra, CIT DR
Section 11Section 12Section 143(3)Section 2(15)Section 260A

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD BEFORE SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER ITA Nos.87,88 & 89/Alld/2020 AYs. 2014-15 to 2016-17 Allahabad Development Authority, 7th & 8th ACIT (Exemption), Lucknow Floor, Indira Bhawan, Civil Lines, Allahabad, U.P. PAN:AAALA0144P (Appellant) (Respondent) Assessee by: Sh. Ashish Bansal, Advocate Revenue by: Sh. Amalendu Nath Mishra, CIT DR Date of hearing: 29.11.2024 Date of pronouncement: 31.01.2025 O R D E R PER SHRI. NIKHIL CHOUDHARY, A.M.: These three appeals, all filed by the assessee, bearing…

Allahabad Development Authority, Allahabad vs. ACIT (Exemption), Lucknow

In the result all three appeals of the Assessee are partly allowed

ITA 87/ALLD/2020[2014-15]Status: DisposedITAT Allahabad31 Jan 2025AY 2014-15

Bench: Sh. Sudhanshu Srivastava & Sh. Nikhil Choudhary

For Appellant: Sh. Ashish Bansal, AdvocateFor Respondent: Sh. Amalendu Nath Mishra, CIT DR
Section 11Section 12Section 143(3)Section 2(15)Section 260A

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD BEFORE SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER ITA Nos.87,88 & 89/Alld/2020 AYs. 2014-15 to 2016-17 Allahabad Development Authority, 7th & 8th ACIT (Exemption), Lucknow Floor, Indira Bhawan, Civil Lines, Allahabad, U.P. PAN:AAALA0144P (Appellant) (Respondent) Assessee by: Sh. Ashish Bansal, Advocate Revenue by: Sh. Amalendu Nath Mishra, CIT DR Date of hearing: 29.11.2024 Date of pronouncement: 31.01.2025 O R D E R PER SHRI. NIKHIL CHOUDHARY, A.M.: These three appeals, all filed by the assessee, bearing…

Moradabad Development Authority, Moradabad vs. Dy. CIT(Exemption), Lucknow

In the result, ITA No. 1071/Del/2020, ITA No

ITA 1073/DEL/2020[2016-17]Status: DisposedITAT Lucknow31 Jan 2025AY 2016-17

Bench: Sh. Sudhanshu Srivastava & Sh. Nikhil Choudharyita Nos.273,199/Lkw/2019 A.Ys. 2014-15 & 2015-16 Dy. Commissioner Of Income Tax Vs. M/S Moradabad Development (Exemption), Lucknow Authority, Kanth Road, Moradabad Pan:Aajfm7731M (Appellant) (Respondent)

For Appellant: Ms. Shweta Mittal, C.A. & Sh. Mradul Agarwal C.AFor Respondent: Sh. Mazahar Akram, CIT DR
Section 11Section 12ASection 13Section 154Section 2(15)Section 250

…ITA Nos.273,199/Lkw/2019 A.Ys. 2014-15 & 2015-16 ITA Nos.1071, 1072, 1073/Del/2020 A.Ys. 2014-15 to 2016-17 IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW ‘B’ BENCH, LUCKNOW BEFORE SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER ITA Nos.273,199/Lkw/2019 A.Ys. 2014-15 & 2015-16 Dy. Commissioner of Income Tax vs. M/s Moradabad Development (Exemption), Lucknow Authority, Kanth Road, Moradabad PAN:AAJFM7731M (Appellant) (Respondent) ITA Nos.1071, 1072, 1073/Del/2020 A.Ys. 2014-15 to 2016-17 M/s Moradabad Development vs. Dy. Commissioner of Income Tax Authority, Kanth Road, Mor…

Moradabad Development Authority, Moradabad vs. DCIT(Exemption), Lucknow

In the result, ITA No. 1071/Del/2020, ITA No

ITA 1072/DEL/2020[2015-16]Status: DisposedITAT Lucknow31 Jan 2025AY 2015-16

Bench: Sh. Sudhanshu Srivastava & Sh. Nikhil Choudharyita Nos.273,199/Lkw/2019 A.Ys. 2014-15 & 2015-16 Dy. Commissioner Of Income Tax Vs. M/S Moradabad Development (Exemption), Lucknow Authority, Kanth Road, Moradabad Pan:Aajfm7731M (Appellant) (Respondent)

For Appellant: Ms. Shweta Mittal, C.A. & Sh. Mradul Agarwal C.AFor Respondent: Sh. Mazahar Akram, CIT DR
Section 11Section 12ASection 13Section 154Section 2(15)Section 250

…ITA Nos.273,199/Lkw/2019 A.Ys. 2014-15 & 2015-16 ITA Nos.1071, 1072, 1073/Del/2020 A.Ys. 2014-15 to 2016-17 IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW ‘B’ BENCH, LUCKNOW BEFORE SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER ITA Nos.273,199/Lkw/2019 A.Ys. 2014-15 & 2015-16 Dy. Commissioner of Income Tax vs. M/s Moradabad Development (Exemption), Lucknow Authority, Kanth Road, Moradabad PAN:AAJFM7731M (Appellant) (Respondent) ITA Nos.1071, 1072, 1073/Del/2020 A.Ys. 2014-15 to 2016-17 M/s Moradabad Development vs. Dy. Commissioner of Income Tax Authority, Kanth Road, Mor…

Moradabad Development Authority, Moradabad vs. DCIT(Exemption), Lucknow

In the result, ITA No. 1071/Del/2020, ITA No

ITA 1071/DEL/2020[2014-15]Status: DisposedITAT Lucknow31 Jan 2025AY 2014-15

Bench: Sh. Sudhanshu Srivastava & Sh. Nikhil Choudharyita Nos.273,199/Lkw/2019 A.Ys. 2014-15 & 2015-16 Dy. Commissioner Of Income Tax Vs. M/S Moradabad Development (Exemption), Lucknow Authority, Kanth Road, Moradabad Pan:Aajfm7731M (Appellant) (Respondent)

For Appellant: Ms. Shweta Mittal, C.A. & Sh. Mradul Agarwal C.AFor Respondent: Sh. Mazahar Akram, CIT DR
Section 11Section 12ASection 13Section 154Section 2(15)Section 250

…ITA Nos.273,199/Lkw/2019 A.Ys. 2014-15 & 2015-16 ITA Nos.1071, 1072, 1073/Del/2020 A.Ys. 2014-15 to 2016-17 IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW ‘B’ BENCH, LUCKNOW BEFORE SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER ITA Nos.273,199/Lkw/2019 A.Ys. 2014-15 & 2015-16 Dy. Commissioner of Income Tax vs. M/s Moradabad Development (Exemption), Lucknow Authority, Kanth Road, Moradabad PAN:AAJFM7731M (Appellant) (Respondent) ITA Nos.1071, 1072, 1073/Del/2020 A.Ys. 2014-15 to 2016-17 M/s Moradabad Development vs. Dy. Commissioner of Income Tax Authority, Kanth Road, Mor…

Dy. CIT(Exemption), Lucknow vs. Moradabad Development Authority, Moradabad

In the result, ITA No. 1071/Del/2020, ITA No

ITA 273/LKW/2019[2014-15]Status: DisposedITAT Lucknow31 Jan 2025AY 2014-15

Bench: Sh. Sudhanshu Srivastava & Sh. Nikhil Choudharyita Nos.273,199/Lkw/2019 A.Ys. 2014-15 & 2015-16 Dy. Commissioner Of Income Tax Vs. M/S Moradabad Development (Exemption), Lucknow Authority, Kanth Road, Moradabad Pan:Aajfm7731M (Appellant) (Respondent)

For Appellant: Ms. Shweta Mittal, C.A. & Sh. Mradul Agarwal C.AFor Respondent: Sh. Mazahar Akram, CIT DR
Section 11Section 12ASection 13Section 154Section 2(15)Section 250

…ITA Nos.273,199/Lkw/2019 A.Ys. 2014-15 & 2015-16 ITA Nos.1071, 1072, 1073/Del/2020 A.Ys. 2014-15 to 2016-17 IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW ‘B’ BENCH, LUCKNOW BEFORE SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER ITA Nos.273,199/Lkw/2019 A.Ys. 2014-15 & 2015-16 Dy. Commissioner of Income Tax vs. M/s Moradabad Development (Exemption), Lucknow Authority, Kanth Road, Moradabad PAN:AAJFM7731M (Appellant) (Respondent) ITA Nos.1071, 1072, 1073/Del/2020 A.Ys. 2014-15 to 2016-17 M/s Moradabad Development vs. Dy. Commissioner of Income Tax Authority, Kanth Road, Mor…

Pr. Commissioner of vs. M/S. Embassy Charitable Trust

In the result, the appeal fails and is hereby dismissed

ITA/458/2019HC Karnataka27 Jan 2022

Bench: ALOK ARADHE,M.G.S. KAMAL

Section 12ASection 260Section 80GSection 80G(5)(vi)

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 27TH DAY OF JANUARY 2022 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE M.G.S. KAMAL I.T.A. NO.458 OF 2019 BETWEEN: PR. COMMISSIONER OF INCOME TAX EXEMPTIONS UNITY BUILDING ANNEXE MISSION ROAD BANGALORE-560027 .... APPELLANT (BY MR. E.I. SANMATHI, ADVOCATE) AND: M/S. EMBASSY CHARITABLE TRUST ROYAL OAKS, EMBASSY GOLF LINKS BUSINESS PARK OFF INERMIDIATE RING ROAD BANGALORE-560037. ... RESPONDENT (BY MR. SURYANARAYANA T, SR. COUNSEL FOR MRS. TANMAYEE RAJKUMAR, ADVOCATE) - - - THIS I.T.A. IS FILED UNDER S…

Gopsai Aviandan Sangha, Paschim Medinipur vs. C.I.T.(Exemption), Kolkata

In the result, both the appeals of the assessee are allowed

ITA 233/KOL/2020[2013-14]Status: DisposedITAT Kolkata12 Apr 2021AY 2013-14

Bench: Shri J. Sudhakar Reddy & Shri A.T. Varkey

Section 10Section 12ASection 80G(5)(vi)

…ITA Nos. 232 & 233/KOL/2020 Assessment Year: 2013-2014 Gopsai Avinandan Sangha IN THE INCOME TAX APPELLATE TRIBUNAL, ‘B’ BENCH, KOLKATA [Virtual Court Hearing] Before Shri J. Sudhakar Reddy, Accountant Member & Shri A.T. Varkey, Judicial Member I.T.A. Nos. 232 & 233/KOL/2020 Assessment Year: 2013-2014 Gopsai Avinandan Sangha,........................................................ Appellant Gopsai Chandrakona Town, Paschim Medinipur-721201 [PAN:AAATG8930F] -Vs.- Commissioner of Income Tax (Exemption), Kolkata,.............. Respondent 10B, Middleton Street, Kolkata-700071 Appearances by: Shri Soumitra Cho…

Gopsai Aviandan Sangha, Paschim Medinipur vs. C.I.T.(Exemption), Kolkata

In the result, both the appeals of the assessee are allowed

ITA 232/KOL/2020[2013-14]Status: DisposedITAT Kolkata12 Apr 2021AY 2013-14

Bench: Shri J. Sudhakar Reddy & Shri A.T. Varkey

Section 10Section 12ASection 80G(5)(vi)

…ITA Nos. 232 & 233/KOL/2020 Assessment Year: 2013-2014 Gopsai Avinandan Sangha IN THE INCOME TAX APPELLATE TRIBUNAL, ‘B’ BENCH, KOLKATA [Virtual Court Hearing] Before Shri J. Sudhakar Reddy, Accountant Member & Shri A.T. Varkey, Judicial Member I.T.A. Nos. 232 & 233/KOL/2020 Assessment Year: 2013-2014 Gopsai Avinandan Sangha,........................................................ Appellant Gopsai Chandrakona Town, Paschim Medinipur-721201 [PAN:AAATG8930F] -Vs.- Commissioner of Income Tax (Exemption), Kolkata,.............. Respondent 10B, Middleton Street, Kolkata-700071 Appearances by: Shri Soumitra Cho…

Director of Income Tax vs. D.R. Ranka Charitable Trust

Appeal is disposed off accordingly

ITA/44/2014HC Karnataka20 Nov 2018

Bench: The Hon'Ble Mr. Justice Ravi Malimath

Section 11Section 12Section 12ASection 254(1)Section 260Section 80Section 80G

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU ON THE 20TH DAY OF NOVEMBER, 2018 BEFORE THE HON'BLE MR. JUSTICE RAVI MALIMATH AND THE HON’BLE MR.JUSTICE K.NATARAJAN INCOME TAX APPEAL NO.44 OF 2014 BETWEEN: DIRECTOR OF INCOME TAX (EXEMPTION), 3RD FLOOR, C.R.BUILDINGS, BENGALURU. ... APPELLANT (BY SRI E.I.SANMATHI, ADVOCATE) AND: D.R.RANKA CHARITABLE TRUST NO.532, 2ND FLOOR, BRINDAVAN BUILDING, DUDI MARKET, AVENUE ROAD, BENGALURU. ... RESPONDENT (BY SRI K.K.CHAYTHANYA,ADVOCA…

Regional Education Development Welfare Society, Gurgaon vs. CIT, Faridabad

The appeal of the assessee is allowed

ITA 6513/DEL/2014[]Status: DisposedITAT Delhi04 Oct 2017

Bench: Shri G.D. Agrawal, Hon’Ble & Shri Sudhanshu Srivastava

For Appellant: Shri Kapil Goel, AdvFor Respondent: Shri Atiq Ahmad, Sr. DR
Section 12ASection 143(3)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘F’ NEW DELHI BEFORE SHRI G.D. AGRAWAL, HON’BLE PRESIDENT AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.6513 /Del /2014 Assessment Year: ---- Regional Education Development CIT, and Welfare Society, Rajpal New CGO vs Chauhan, President, Complex, C/o Kumar Vijay Gupta & Co., B-Block, NH-IV, 301, 3rd floor, Apna Bazar, Faridabad. Gurgaon-122001 (Appellant) (Respondent) Appellant by : Shri Kapil Goel, Adv. Respondent by: Shri Atiq Ahmad, Sr. DR Date of Hearing : 11.09.2017 Date of Pronouncement: 04.10.2017 ORDER PER SUDHANSHU SRIVASTAVA, J.M. This…

Saraswati Devi Educational & Charitable Trust, Haryana vs. CIT, Rohtak

In the result, both the appeals of the assessee are allowed

ITA 3766/DEL/2013[]Status: DisposedITAT Delhi31 Mar 2016

Bench: Shri G.D. Agrawal & Shri Chandra Mohan Garg

For Appellant: Shri R.P. Basia, CAFor Respondent: Shri Sunil Chand Sharma, DR
Section 12ASection 80GSection 80G(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘G’: NEW DELHI BEFORE SHRI G.D. AGRAWAL, VICE PRESIDENT, AND SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER ITA No. 3766 & 3767/Del/2013 Saraswati Devi Educational & Vs. The C.I.T. Charitable Trust Rohtak 34, Anaj Mandi, Sonepat Haryana PAN : AAKTS 2846 L [Appellant] [Respondent] Date of Hearing : 17.02.2016 Date of Pronouncement : 31.03.2016 Assessee by : Shri R.P. Basia, CA Department by : Shri Sunil Chand Sharma, DR ORDER PER CHANDRA MOHAN GARG, JUDICIAL MEMBER The above captioned two appeals have been filed against the separate orders dated 05.04.2013 of ld…