Kanaka Mahalakshmi Co- Operative Bank Limited, Visakhapatnam vs. Director of Income Tax (Intelligence & Criminal Investigation), Hyderabad
In the result, appeals filed by the assessee are dismissed as withdrawn with the aforesaid liberty
ITA 388/VIZ/2017[2014-2015]Status: DisposedITAT Visakhapatnam21 Aug 2018AY 2014-2015
Bench: Shri V. Durga Rao, Hon’Ble & Shri D.S. Sunder Singh, Hon’Ble
For Appellant: Shri S. Rama Rao – AdvocateFor Respondent: Shri K.C. Das –Sr.DR
Section 246(1)(q)Section 271F
…IN THE INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM BENCH, VISAKHAPATNAM BEFORE SHRI V. DURGA RAO, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER ITA Nos. 385 to 389/VIZ/2017 (Asst. Years: 2011-12 to 2015-16) Chief Executive Officer, vs. Director of Income Tax The Kanaka Mahalakshmi (Intelligence & Criminal Co-operative Bank Ltd., Investigation), Aayakar 49-34-22, Akkayyapalem, Bhavan, Basheerbagh, Visakhapatnam. Hyderabad. PAN No. AACFT 6489 J (Appellant) (Respondent) Assessee by : Shri S. Rama Rao – Advocate. Department By : Shri K.C. Das –Sr.DR Date of hearing : 03/08/2018. Date of…