Dilip Manibhai Prajapati v. Income-tax Officer

164 Taxmann.com 224Reported decision2024#22956 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 56(2)(x)Section 50CSection 143(3)Section 155Section 2(14)Section 250

Issues it is cited on

section 56(2)(x)stamp duty valuesection 56(2)section 56

Judgments citing Dilip Manibhai Prajapati v. Income-tax Officer

Shrikant Somawar, Raigarh vs. Income Tax Officer-1, Raigarh

In the result, appeal of the assessee is allowed for statistical purposes

ITA 589/RPR/2025[2014-15]Status: HeardITAT Raipur13 Nov 2025AY 2014-15

Bench: Shri Partha Sarathi Chaudhury & Shri Arun Khodpiaआयकर अपील सं. / Ita No.589/Rpr/2025 "नधा"रण वष" / Assessment Year : 2014-15 Shrikant Somawar Prop. Raigarh Gas Service, Gouri Shankar Mandir Road, Raigarh (C.G.)-496 001 Pan: Ajfps7436J ........अपीलाथ" / Appellant बनाम / V/S. The Income Tax Officer-1, Raigarh (C.G.) ……""यथ" / Respondent

For Appellant: Shri R.B Doshi, CAFor Respondent: Dr. Priyanka Patel, Sr. DR
Section 143(3)Section 50C

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.589/RPR/2025 "नधा"रण वष" / Assessment Year : 2014-15 Shrikant Somawar Prop. Raigarh Gas Service, Gouri Shankar Mandir Road, Raigarh (C.G.)-496 001 PAN: AJFPS7436J ........अपीलाथ" / Appellant बनाम / V/s. The Income Tax Officer-1, Raigarh (C.G.) ……""यथ" / Respondent Assessee by : Shri R.B Doshi, CA Revenue by : Dr. Priyanka Patel, Sr. DR सुनवाई क" तार"ख / Date of Hearing : 12.11.2025 घोषणा क" तार"ख /…

Amit Gulab Pardasani, Mumbai vs. Dy. Commissioner of Income Tax, Circle-23(1), Mumbai

ITA 841/MUM/2025[2018-2019]Status: DisposedITAT Mumbai04 Aug 2025AY 2018-2019

Bench: Shri Sandeep Gosain(Jm) & Shri Prabhash Shankar(Am) Amit Gulab Pardasani Dcit, Circle 23(1) B-302, Diago, Near Rizvi Piramal Chamber College, Sherly Rajan Vs. Lalbaug, Parel Road, Bandra West Mumbai-400 012. Mumbai-400 050. Pan : Agdpp5773G Appellant Respondent

For Appellant: Shri Aditya RaiFor Respondent: Shri Satyaprakash Singh
Section 250Section 56(2)(x)

…IN THE INCOME TAX APPELLATE TRIBUNAL Mumbai “A” Bench, Mumbai. Before Shri Sandeep Gosain(JM) & Shri Prabhash Shankar(AM) Amit Gulab Pardasani DCIT, Circle 23(1) B-302, Diago, Near Rizvi Piramal Chamber College, Sherly Rajan Vs. Lalbaug, Parel Road, Bandra West Mumbai-400 012. Mumbai-400 050. PAN : AGDPP5773G Appellant Respondent : Shri Satyaprakash Singh Assessee by : Shri Aditya Rai Revenue by : 04/06/2025 Date of Hearing Date of pronouncement : 04/08/2025 O R D E R Per Sandeep Gosain (JM) :- This appeal filed by the assessee is against the order dated 12.11.2024 passed by Ld. CIT(A) under section 250 of…

Clayking Minerals LLP, Mehsana vs. The ITO, Ward-5, Mehsana

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 82/AHD/2025[2018-19]Status: DisposedITAT Ahmedabad27 May 2025AY 2018-19

Bench: Dr. Brr Kumar & Shri Siddhartha Nautiyal

For Appellant: Shri Hem Chhajed, ARFor Respondent: Shri Kalpesh Rupavatia, Sr. DR
Section 2(14)Section 56(2)(x)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE DR. BRR KUMAR, VICE PRESIDENT & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.82/Ahd/2025 (Assessment Year: 2018-19) Clayking Minerals LLP, Vs. Income Tax Officer, 69, Sardar Patel Society, Ward-5, Bhaupura, Kadi, Mehsana, Mehsana Gujarat-382715 [PAN No.AAMFC6828Q] (Appellant) .. (Respondent) Appellant by : Shri Hem Chhajed, AR Respondent by: Shri Kalpesh Rupavatia, Sr. DR 30.04.2025 Date of Hearing Date of Pronouncement 27.05.2025 O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER: This appeal has been filed by the Assessee against the ord…

Dilip Manibhai Prajapati v. Income-tax Officer (164 Taxmann.com 224) — Cited in 3 Judgments | BharatTax