Diagco India (P.) Ltd. v. Dy. CIT

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judgments rely on this decision, according to BharatTax’s citation analysis of 357,294 Indian tax judgments — from 2018 to 2023.

Judgments citing Diagco India (P.) Ltd. v. Dy. CIT

The Principal Commissioner vs. M/S Obulapuram Mining

ITA/100012/2017HC Karnataka17 Mar 2023

Bench: K.SOMASHEKAR,UMESH M ADIGA

Section 143(3)Section 144CSection 144C(13)Section 260ASection 37(1)Section 92ASection 92C

…IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH DATED THIS THE 17TH DAY OF MARCH, 2023 PRESENT THE HON'BLE MR JUSTICE K.SOMASHEKAR AND THE HON'BLE MR JUSTICE UMESH M ADIGA ITA NO 100012 OF 2017 BETWEEN: 1 . THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) QUEENS ROAD, BENGALURU. 2. THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, 1(3) BENGALURU. ... APPELLANTS (BY SRI.Y.V. RAVIRAJ, ADV.) AND: M/S OBULAPURAM MINING COMPANY PVT. LIMITED NO.6/4, RAGHAVACHARI ROAD BALLARI-583101 PAN: AAACO5753D. … RESPONDENT (BY SRI. MAYANK JAIN, ADV.) THIS ITA IS FILED UNDER SECTION 260A OF THE…

Vinca Developers P.Ltd, Mumbai vs. Asst CIT Cir 11(3)(2), Mumbai

In the result, appeal of the assessee is allowed

ITA 6070/MUM/2017[2013-14]Status: DisposedITAT Mumbai12 Jul 2019AY 2013-14

Bench: Shri Shamim Yahya (Am) & Shri Ram Lal Negi (Jm) Assessment Year: 2013-14 Vinca Developers Private Limited, Assistant Commissioner Of Unit No. 116, First Floor, Income Tax, Circle 11(3)(2), Rehab Building No. 4, “ Akruti Room No. 427, Aayakar Annex” , Road No. 7, Marol Midc, Vs. Bhavan, Maharshi Karve Road, Andheri (East), Mubmai - 400020 Mumbai - 400093 Pan: Aaccv8042J (Appellant) (Respondent) Assessee By : Shri Viral Doshi (Ar) Revenue By : Shri Manish Kumar Singh (Dr) Date Of Hearing: 16/04/2019 Date Of Pronouncement: 12/07/2019

For Appellant: Shri Viral Doshi (AR)For Respondent: Shri Manish Kumar Singh (DR)

Section 144Section 271(1)(C)Section 92Section 92A(1)Section 92A(2)Section 92A(2)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “J”, MUMBAI BEFORE SHRI SHAMIM YAHYA (AM) AND SHRI RAM LAL NEGI (JM) Assessment Year: 2013-14 Vinca Developers Private Limited, Assistant Commissioner of Unit No. 116, First Floor, Income Tax, Circle 11(3)(2), Rehab Building No. 4, “ Akruti Room No. 427, Aayakar Annex” , Road No. 7, Marol MIDC, Vs. Bhavan, Maharshi Karve Road, Andheri (East), Mubmai - 400020 Mumbai - 400093 PAN: AACCV8042J (Appellant) (Respondent) Assessee by : Shri Viral Doshi (AR) Revenue by : Shri Manish Kumar Singh (DR) Date of Hearing: 16/04/2019 Date of Pronouncement: 12/07/2019 O R D E…

Vinca Developer P.Ltd, Mumbai vs. Asst CIT Cir 11(3)(2), Mumbai

In the result, appeal of the assessee is allowed

ITA 2087/MUM/2017[2012-13]Status: DisposedITAT Mumbai22 Jun 2018AY 2012-13

Bench: Shri Mahavir Singh & Shri Rajesh Kumarassessment Year: 2012-13

For Appellant: Shri Anuj Kisnadwala, A.RFor Respondent: Shri V. Jenardhanan, D.R

Section 271Section 92Section 92A(1)Section 92A(2)Section 92A(2)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “K”, MUMBAI BEFORE SHRI MAHAVIR SINGH, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER Assessment Year: 2012-13 M/s. Vinca Developer Assistant Commissioner Pvt. Ltd., of Income Tax, Unit No.116, Circle 11(3)(2), First Floor, Mumbai – 400 093 Rehab Building No.4, Vs. Akruti Annex, Road No.7, Marol MIDC, Andheri (East), Mumbai – 400 093 PAN: AACCV 8042J (Appellant) (Respondent) Present for: Assessee by : Shri Anuj Kisnadwala, A.R. Revenue by : Shri V. Jenardhanan, D.R. Date of Hearing : 13.06.2018 Date of Pronouncement : 22.06.2018 O R D E R Per Raje…

Asst CIT 11(3)(2), Mumbai vs. Vinca Developers P.Ltd, Mumbai

In the result both the appeals filed by the assessee is partly allowed and

ITA 649/MUM/2016[2011-12]Status: DisposedITAT Mumbai30 May 2018AY 2011-12

Bench: Shri R.C. Sharma & Shri Pawan Singhacit-11(3)(2), M/S Vinca Developers Pvt. Ltd. 6Th Floor, Akruti Trade Centre, Room No. 427, Aayakar Bhavan, M.K. Road, Road No. 07, Marol Midc, Vs. Mumbai-400020. Andheri (East), Mumbai-400072 Pan:Aaccv8042J (Appellant) (Respondent) Cross Objection No. 33/Mum/2016 (Ita No. 649/Mum/16 (A.Y- 2011-12) M/S Vinca Developers Pvt. Ltd. Acit-11(3)(2), 6Th Floor, Akruti Trade Centre, Room No. 427, Aayakar Road No. 07, Marol Midc, Bhavan, M.K. Road, Vs. Mumbai-400020. Andheri (East), Mumbai-400072 Pan:Aaccv8042J (Appellant) (Respondent) Ita No. (Tp)A 1854/Mum/2016 (Assessment Year- 2011-12) M/S Vinca Developers Pvt. Ltd. Acit-11(3)(2), 6Th Floor, Akruti Trade Centre, Room No. 427, Aayakar Road No. 07, Marol Midc, Bhavan, M.K. Road, Vs. Andheri (East), Mumbai-400020. Mumbai-400072 Pan:Aaccv8042J (Appellant) (Respondent)

For Appellant: Shri Vijay Mehta (AR)For Respondent: Shri V. Jenardhanan (DR)

Section 143(3)Section 144C(13)Section 254(1)Section 36(1)(iii)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH “K”, MUMBAI BEFORE SHRI R.C. SHARMA, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER ACIT-11(3)(2), M/s Vinca Developers Pvt. Ltd. 6th Floor, Akruti Trade Centre, Room No. 427, Aayakar Bhavan, M.K. Road, Road No. 07, Marol MIDC, Vs. Mumbai-400020. Andheri (East), Mumbai-400072 PAN:AACCV8042J (Appellant) (Respondent) Cross Objection No. 33/Mum/2016 (ITA No. 649/Mum/16 (A.Y- 2011-12) M/s Vinca Developers Pvt. Ltd. ACIT-11(3)(2), 6th Floor, Akruti Trade Centre, Room No. 427, Aayakar Road No. 07, Marol MIDC, Bhavan, M.K. Road, Vs. Mumbai-400020. Andheri (East), Mum…