DGIT v. Sabarmathi Ashram Gaushala Trust

Deputy Commissioner of Income Tax (Exemption)-1(1), Mumbai vs. All India Gem and Jewellery Domestic Council, Mumbai

In the result, the appeal of the Revenue is dismissed

Bench: Shri Om Prakash Kant () & Shri Raj Kumar Chauhan () Assessment Year: 2015-16

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI RAJ KUMAR CHAUHAN (JUDICIAL MEMBER) Assessment Year: 2015-16 Dy. CIT (Exemption)-1(1), All India Gem And Jewellery 6th floor, MTNL Building Domestic Council, Vs. Cumballa Hill, Dr. GD 1501 & 1502, Panchratna CHS Deshmukh Marg (Pedder Ltd. P Marg, Opera House, Road), Charni Road (East), Mumbai-400026. Mumbai-400 004. PAN NO. AAFCA 3001 P Appellant Respondent : Mr. Firoz Andhyarujina Assessee by Revenue by : Mr. Surendra Mohan, Sr. DR : 01/10/2025 Date of Hearing Date of pronouncement : 24/12/20…

ITO (E) 2(1), Mumbai vs. Matunga Gymkhana, Mumbai

In the result, appeal filed by the revenue for assessment year 2012-2013

Bench: Shri Rajesh Kumar (Am) & Shri Ram Lal Negi (Jm) Assessment Year: 2012-13 The Income Tax Officer Matunga Gymkhana, (Exemptions)-2(1), 263/A Lakhamsey Napoo Road, 512, 5Th Floor, Matunga, Piramal Chambers, Lalbaug, Vs. Mumbai - 400019 Mumbai - 400012 Pan: Aaatm1035F (Appellant) (Respondent) Revenue By : Shri D.G. Pansari (Dr) Assessee By : Shri Paresh Shaparia (Ar) Date Of Hearing: 20/02/2019 Date Of Pronouncement: 17/05/2019

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI BEFORE SHRI RAJESH KUMAR (AM) AND SHRI RAM LAL NEGI (JM) Assessment Year: 2012-13 The Income Tax Officer Matunga Gymkhana, (Exemptions)-2(1), 263/A Lakhamsey Napoo Road, 512, 5th Floor, Matunga, Piramal Chambers, Lalbaug, Vs. Mumbai - 400019 Mumbai - 400012 PAN: AAATM1035F (Appellant) (Respondent) Revenue by : Shri D.G. Pansari (DR) Assessee by : Shri Paresh Shaparia (AR) Date of Hearing: 20/02/2019 Date of Pronouncement: 17/05/2019 O R D E R PER RAM LAL NEGI, JM This appeal has been preferred by the revenue against the order dated 11.01.2017 pas…

The Bombay Presidency Golf Club Ltd, Mumbai vs. ITO (E) 2(4), Mumbai

In the result, appeal of the Revenue is dismissed and the appeal of the assessee is allowed for statistical purpose

Bench: Shri C.N. Prasad & Shri Rajesh Kumarassessment Year: 2012-13

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “E”, MUMBAI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER Assessment Year: 2012-13 M/s. The Bombay Income Tax Officer (E)- Presidency Golf Club 2(4), Ltd., 503, Piramal Chambers, 5th Floor, Dr. Choitaram Gidwani Vs. Road, Lalbaug, Parel, Chembur, Mumbai – 400 012 Mumbai – 400 074 PAN: AADCT 9170A (Appellant) (Respondent) Assessment Year: 2012-13 Income Tax Officer of M/s. The Bombay Income Tax(E)-2(4), Presidency Golf Club, 503, 5th Floor, Vs. Dr. Choitaram Gidwanit Piramal Chambers Rd., Chembur, Lalbaug, Lower Parel, Mumba…

DDIT (E) 1(1), Mumbai vs. Matunga Gymkhana, Mumbai

In the result, while of appeals of the Revenue are dismissed, that of assessee is allowed, as above

Bench: Shri G.S.Pannu & Shri Amarjit Singh

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B”, MUMBAI BEFORE SHRI G.S.PANNU, ACCOUNTANT MEMBER AND SHRI AMARJIT SINGH, JUDICIAL MEMBER ITA No.4768/Mum/2013(A.Y. 2006-07) ITA No.7376/Mum/2011(A.Y. 2008-09) The DDIT(E) 1(1), Room No.504, Piramal Chambers, 5th Floor, Parel, Mumbai ...... Appellant Vs. Matunga Gymkhana, Lakhamsey Napoo Road, Matunga, Mumbai- 400018 PAN: AAATM 1035F ..... Respondent Matunga Gymkhana, Lakhamsey Napoo Road, Matunga, Mumbai- 400018 ....... Appellant Vs. The ADIT(E) 1(1), Room No.504, Piramal Chambers, 5th Floor, Parel, Mumbai ...... Respondent Revenue by : Shri M.Rajan Ass…

Matunga Gymkhana, Mumbai vs. ADIT (E) -I-(1), Mumbai

In the result, while of appeals of the Revenue are dismissed, that of assessee is allowed, as above

Bench: Shri G.S.Pannu & Shri Amarjit Singh

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B”, MUMBAI BEFORE SHRI G.S.PANNU, ACCOUNTANT MEMBER AND SHRI AMARJIT SINGH, JUDICIAL MEMBER ITA No.4768/Mum/2013(A.Y. 2006-07) ITA No.7376/Mum/2011(A.Y. 2008-09) The DDIT(E) 1(1), Room No.504, Piramal Chambers, 5th Floor, Parel, Mumbai ...... Appellant Vs. Matunga Gymkhana, Lakhamsey Napoo Road, Matunga, Mumbai- 400018 PAN: AAATM 1035F ..... Respondent Matunga Gymkhana, Lakhamsey Napoo Road, Matunga, Mumbai- 400018 ....... Appellant Vs. The ADIT(E) 1(1), Room No.504, Piramal Chambers, 5th Floor, Parel, Mumbai ...... Respondent Revenue by : Shri M.Rajan Ass…

DDIT (E)-1(1), Mumbai vs. Matunga Gymkhana, Mumbai

In the result, while of appeals of the Revenue are dismissed, that of assessee is allowed, as above

Bench: Shri G.S.Pannu & Shri Amarjit Singh

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B”, MUMBAI BEFORE SHRI G.S.PANNU, ACCOUNTANT MEMBER AND SHRI AMARJIT SINGH, JUDICIAL MEMBER ITA No.4768/Mum/2013(A.Y. 2006-07) ITA No.7376/Mum/2011(A.Y. 2008-09) The DDIT(E) 1(1), Room No.504, Piramal Chambers, 5th Floor, Parel, Mumbai ...... Appellant Vs. Matunga Gymkhana, Lakhamsey Napoo Road, Matunga, Mumbai- 400018 PAN: AAATM 1035F ..... Respondent Matunga Gymkhana, Lakhamsey Napoo Road, Matunga, Mumbai- 400018 ....... Appellant Vs. The ADIT(E) 1(1), Room No.504, Piramal Chambers, 5th Floor, Parel, Mumbai ...... Respondent Revenue by : Shri M.Rajan Ass…

The Bombay Presidency Golf Club Ltd, Mumbai vs. ITO (E) 1(1), Mumbai

In the result, appeal of the assessee is allowed

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ ‘फी’, म ुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL “B”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI RAM LAL NEGI, JM आमकय अऩीर सं./ITA No.4843/Mum/2012 (नििाारण वषा / Assessment Year :2009-10) The Bombay Presidency Vs. ITO(Exemptions)-1(1), Golf Club Ltd., Dr. Mumbai-400012 Choitaram Gidwani Road, Chembur, Mumbai-400074 स्थामी रेखा सं./ जीआइआय सं./ PAN/GIR No. : AAATT 5024 B (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. ननधाारयती की ओर से /Assessee by Shri Arvind Sonde : याजस्व की ओर से /Revenue by Chandra Vijay : सुनवाई की तायीख / Date of Hearing : 16/12/2015 घोषणा की…