Development of Industries (India)'(P.) Ltd. v. CIT

68 ITR 310High Court1968#25466 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

relinquishment of rightsection 55(2)section 55block of assetsenduring benefitsection 90liable to taxsection 56revenue expenditurecapital expendituresection 28section 14a

Judgments citing Development of Industries (India)'(P.) Ltd. v. CIT

Oberoi Hotels Private Limited, Kolkata vs. DCIT, Cir-8, Kolkata.

ITA 1811/KOL/2006[2003-04]Status: DisposedITAT Kolkata30 May 2024AY 2003-04

Bench: Shri. Rajesh Kumar () & Shri Anikesh Banerjee ()

Section 143(3)Section 14ASection 250

…1 ITA 489/Kol /2005 ITA 1808/Kol /2006 ITA 1811/Kol /2006 Oberoi Hotels (P) Ltd IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B”, KOLKATA BEFORE SHRI. RAJESH KUMAR (ACCOUNTANT MEMBER) AND SHRI ANIKESH BANERJEE (JUDICIAL MEMBER) I.T.A. No.489/Kol/2005 - A.Y. 2001-02 I.T.A. No.1811/Kol/2006 - A.Y. 2003-04 Oberoi Hotels Private Limited vs DCIT, Circle-8, Kolkata P-7, Chowringhee Square 4, Mangoe Lane, Kolkata-700 001 PAN : AAACO3408K Kolkata-700 069 APPELLANT RESPONDENT DCIT, Circle-8, Kolkata vs Oberoi Hotels Private Limited 4, Mangoe Lane, Kolkata-700 001 PAN : AAACO3408K APPELLANT RESPONDENT Assessee re…

DCIT, Cir-8, Kolkata vs. Oberoi Hotels Pvt. Ltd., Kolkata

ITA 1808/KOL/2006[2003-04]Status: DisposedITAT Kolkata30 May 2024AY 2003-04

Bench: Shri. Rajesh Kumar () & Shri Anikesh Banerjee ()

Section 143(3)Section 14ASection 250

…1 ITA 489/Kol /2005 ITA 1808/Kol /2006 ITA 1811/Kol /2006 Oberoi Hotels (P) Ltd IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B”, KOLKATA BEFORE SHRI. RAJESH KUMAR (ACCOUNTANT MEMBER) AND SHRI ANIKESH BANERJEE (JUDICIAL MEMBER) I.T.A. No.489/Kol/2005 - A.Y. 2001-02 I.T.A. No.1811/Kol/2006 - A.Y. 2003-04 Oberoi Hotels Private Limited vs DCIT, Circle-8, Kolkata P-7, Chowringhee Square 4, Mangoe Lane, Kolkata-700 001 PAN : AAACO3408K Kolkata-700 069 APPELLANT RESPONDENT DCIT, Circle-8, Kolkata vs Oberoi Hotels Private Limited 4, Mangoe Lane, Kolkata-700 001 PAN : AAACO3408K APPELLANT RESPONDENT Assessee re…

Oberoi Hotels Private Limited., Kolkata vs. DCIT, Cir-8, Kolkata

ITA 489/KOL/2005[2001-02]Status: DisposedITAT Kolkata30 May 2024AY 2001-02

Bench: Shri. Rajesh Kumar () & Shri Anikesh Banerjee ()

Section 143(3)Section 14ASection 250

…1 ITA 489/Kol /2005 ITA 1808/Kol /2006 ITA 1811/Kol /2006 Oberoi Hotels (P) Ltd IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B”, KOLKATA BEFORE SHRI. RAJESH KUMAR (ACCOUNTANT MEMBER) AND SHRI ANIKESH BANERJEE (JUDICIAL MEMBER) I.T.A. No.489/Kol/2005 - A.Y. 2001-02 I.T.A. No.1811/Kol/2006 - A.Y. 2003-04 Oberoi Hotels Private Limited vs DCIT, Circle-8, Kolkata P-7, Chowringhee Square 4, Mangoe Lane, Kolkata-700 001 PAN : AAACO3408K Kolkata-700 069 APPELLANT RESPONDENT DCIT, Circle-8, Kolkata vs Oberoi Hotels Private Limited 4, Mangoe Lane, Kolkata-700 001 PAN : AAACO3408K APPELLANT RESPONDENT Assessee re…