Deputy Director of Income Tax, (2017) 397 ITR 665; Syfonia Tradelinks Private Limited v. Income Tax Officer

2021 SCC OnLine DEL 2692Reported decision2021#7734 most cited

What is Deputy Director of Income Tax, (2017) 397 ITR 665; Syfonia Tradelinks Private Limited v. Income Tax Officer authority for?

Section 153D of the Income Tax Act, 1961, inserted by the Finance Act 2007, is applicable to proceedings initiated after its effective date of 1st June 2007, irrespective of whether prior judgments directly referred to it.

14

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2023 to 2025.

Also referred to as

Syfonia Tradelinks Private Limited v. Income Tax Officer · Deputy Director of Income Tax · Section 153D · Finance Act 2007 · insertion of section · applicability of provision · assessment proceedings

Sections most often in play

Section 132Section 143(3)Section 119Section 127Section 136Section 142(1)Section 142(2A)Section 147

Issues it is cited on

section 136section 255(4)section 43(3)section 193section 196section 114(e)section 37baudi alteram partemsection 153a(1)(b)section 114section 158bgsection 153a(1)(a)

Judgments citing Deputy Director of Income Tax, (2017) 397 ITR 665; Syfonia Tradelinks Private Limited v. Income Tax Officer

Dheeraj Chaudhary, New Delhi vs. ACIT, Central Circle-8, New Delhi

ITA 6216/DEL/2018[2014-15]Status: DisposedITAT Delhi12 Sept 2025AY 2014-15

Bench: Shri Mahavir Singh(), Ms. Madhumita Roy & Shri Avdhesh Kumar Mishra

For Appellant: Sh. Ruchesh Sinha, AdvFor Respondent: Sh. T. James Singson, CIT, DR
Section 11Section 127Section 132Section 139(1)Section 153ASection 153DSection 274

…1 ITA Nos.6158, 6159, 6160, 6214, 6215 & 6216/Del/2018 Dheeraj Chaudhary THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH "B" DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT (THIRD MEMBER), MS. MADHUMITA ROY, JUDICIAL MEMBER & SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER ITA Nos.6158 to 6160/Del/2018 ITA Nos.6214 to 6216/Del/2018 (Assessment Years: 2009-10 to 2014-15) Shri Dheeraj Chaudhary Vs. Assistant Commissioner Flat No.1A Empire Estate Sultanpur, M.G. Road, New Delhi - 110030 of Income Tax, CC-8 New Delhi स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AASPK9267B Appellant Respondent Appellant by : Sh. Ruchesh…

Dheeraj Chaudhary, New Delhi vs. ACIT, Central Circle-8, New Delhi

ITA 6215/DEL/2018[2013-14]Status: DisposedITAT Delhi12 Sept 2025AY 2013-14

Bench: Shri Mahavir Singh(), Ms. Madhumita Roy & Shri Avdhesh Kumar Mishra

For Appellant: Sh. Ruchesh Sinha, AdvFor Respondent: Sh. T. James Singson, CIT, DR
Section 11Section 127Section 132Section 139(1)Section 153ASection 153DSection 274

…1 ITA Nos.6158, 6159, 6160, 6214, 6215 & 6216/Del/2018 Dheeraj Chaudhary THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH "B" DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT (THIRD MEMBER), MS. MADHUMITA ROY, JUDICIAL MEMBER & SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER ITA Nos.6158 to 6160/Del/2018 ITA Nos.6214 to 6216/Del/2018 (Assessment Years: 2009-10 to 2014-15) Shri Dheeraj Chaudhary Vs. Assistant Commissioner Flat No.1A Empire Estate Sultanpur, M.G. Road, New Delhi - 110030 of Income Tax, CC-8 New Delhi स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AASPK9267B Appellant Respondent Appellant by : Sh. Ruchesh…

Dheeraj Chaudhary, New Delhi vs. ACIT, Central Circle-8, New Delhi

ITA 6214/DEL/2018[2012-13]Status: DisposedITAT Delhi12 Sept 2025AY 2012-13

Bench: Shri Mahavir Singh(), Ms. Madhumita Roy & Shri Avdhesh Kumar Mishra

For Appellant: Sh. Ruchesh Sinha, AdvFor Respondent: Sh. T. James Singson, CIT, DR
Section 11Section 127Section 132Section 139(1)Section 153ASection 153DSection 274

…1 ITA Nos.6158, 6159, 6160, 6214, 6215 & 6216/Del/2018 Dheeraj Chaudhary THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH "B" DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT (THIRD MEMBER), MS. MADHUMITA ROY, JUDICIAL MEMBER & SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER ITA Nos.6158 to 6160/Del/2018 ITA Nos.6214 to 6216/Del/2018 (Assessment Years: 2009-10 to 2014-15) Shri Dheeraj Chaudhary Vs. Assistant Commissioner Flat No.1A Empire Estate Sultanpur, M.G. Road, New Delhi - 110030 of Income Tax, CC-8 New Delhi स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AASPK9267B Appellant Respondent Appellant by : Sh. Ruchesh…

Dheeraj Chaudhary, New Delhi vs. ACIT, Central Circle-8, New Delhi

ITA 6160/DEL/2018[2011-12]Status: DisposedITAT Delhi12 Sept 2025AY 2011-12

Bench: Shri Mahavir Singh(), Ms. Madhumita Roy & Shri Avdhesh Kumar Mishra

For Appellant: Sh. Ruchesh Sinha, AdvFor Respondent: Sh. T. James Singson, CIT, DR
Section 11Section 127Section 132Section 139(1)Section 153ASection 153DSection 274

…1 ITA Nos.6158, 6159, 6160, 6214, 6215 & 6216/Del/2018 Dheeraj Chaudhary THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH "B" DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT (THIRD MEMBER), MS. MADHUMITA ROY, JUDICIAL MEMBER & SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER ITA Nos.6158 to 6160/Del/2018 ITA Nos.6214 to 6216/Del/2018 (Assessment Years: 2009-10 to 2014-15) Shri Dheeraj Chaudhary Vs. Assistant Commissioner of Income Tax, CC-8 New Delhi Flat No.1A Empire Estate Sultanpur, M.G. Road, New Delhi - 110030 स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AASPK9267B Appellant Respondent Appellant by : Sh. Ruchesh…

Dheeraj Chaudhary, New Delhi vs. ACIT, Central Circle-8, New Delhi

Appeals of the assessee are allowed

ITA 6159/DEL/2018[2010-11]Status: DisposedITAT Delhi12 Sept 2025AY 2010-11

Bench: Shri Mahavir Singh(), Ms. Madhumita Roy & Shri Avdhesh Kumar Mishra

For Appellant: Sh. Ruchesh Sinha, AdvFor Respondent: Sh. T. James Singson, CIT, DR
Section 11Section 127Section 132Section 139(1)Section 153ASection 153DSection 274

…1 ITA Nos. 6158, 6159, 6160, 6214, 6215 & 6216/Del/2018 Dheeraj Chaudhary THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B” DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT (THIRD MEMBER), MS. MADHUMITA ROY, JUDICIAL MEMBER & SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER ITA Nos. 6158 to 6160/Del/2018 ITA Nos. 6214 to 6216/Del/2018 (Assessment Years: 2009-10 to 2014-15) Shri Dheeraj Chaudhary Vs. Assistant Commissioner Flat No.1A Empire Estate of Income Tax, CC-8 Sultanpur, M.G. Road, New Delhi New Delhi - 110030 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AASPK9267B Appellant .. Respondent Appellant by : Sh. Ruches…

Dheeraj Chaudhary, New Delhi vs. ACIT, Central Circle-8, New Delhi

ITA 6158/DEL/2018[2009-10]Status: DisposedITAT Delhi12 Sept 2025AY 2009-10

Bench: Shri Mahavir Singh(), Ms. Madhumita Roy & Shri Avdhesh Kumar Mishra

For Appellant: Sh. Ruchesh Sinha, AdvFor Respondent: Sh. T. James Singson, CIT, DR
Section 11Section 127Section 132Section 139(1)Section 153ASection 153DSection 274

…1 ITA Nos.6158, 6159, 6160, 6214, 6215 & 6216/Del/2018 Dheeraj Chaudhary THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B” DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT (THIRD MEMBER), MS. MADHUMITA ROY, JUDICIAL MEMBER & SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER ITA Nos.6158 to 6160/Del/2018 ITA Nos.6214 to 6216/Del/2018 (Assessment Years: 2009-10 to 2014-15) Shri Dheeraj Chaudhary Vs. Assistant Commissioner Flat No.1A Empire Estate Sultanpur, M.G. Road, New Delhi - 110030 of Income Tax, CC-8 New Delhi स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AASPK9267B Appellant Respondent Appellant by : Sh. Ruchesh Sinha…

Vanshika Motors (P) Ltd., Meerut vs. ACIT, Circle- 2, Meerut

Appeals of the assessee are allowed

ITA 6214/DEL/2017[2010-11]Status: DisposedITAT Delhi20 Mar 2025AY 2010-11

Bench: Shri Mahavir Singh(), Ms. Madhumita Roy & Shri Avdhesh Kumar Mishra

For Appellant: Sh. Ruchesh Sinha, AdvFor Respondent: Sh. T. James Singson, CIT, DR
Section 11Section 127Section 132Section 139(1)Section 153ASection 153DSection 274

…1 ITA Nos. 6158, 6159, 6160, 6214, 6215 & 6216/Del/2018 Dheeraj Chaudhary THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B” DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT (THIRD MEMBER), MS. MADHUMITA ROY, JUDICIAL MEMBER & SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER ITA Nos. 6158 to 6160/Del/2018 ITA Nos. 6214 to 6216/Del/2018 (Assessment Years: 2009-10 to 2014-15) Shri Dheeraj Chaudhary Vs. Assistant Commissioner Flat No.1A Empire Estate of Income Tax, CC-8 Sultanpur, M.G. Road, New Delhi New Delhi - 110030 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AASPK9267B Appellant .. Respondent Appellant by : Sh. Ruches…

DCIT, New Delhi vs. M/S Khemka Stuart Leisure Ltd., New Delhi

Appeals of the assessee are allowed

ITA 6215/DEL/2015[2008-09]Status: DisposedITAT Delhi25 Feb 2025AY 2008-09

Bench: Shri Mahavir Singh(), Ms. Madhumita Roy & Shri Avdhesh Kumar Mishra

For Appellant: Sh. Ruchesh Sinha, AdvFor Respondent: Sh. T. James Singson, CIT, DR
Section 11Section 127Section 132Section 139(1)Section 153ASection 153DSection 274

…1 ITA Nos. 6158, 6159, 6160, 6214, 6215 & 6216/Del/2018 Dheeraj Chaudhary THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B” DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT (THIRD MEMBER), MS. MADHUMITA ROY, JUDICIAL MEMBER & SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER ITA Nos. 6158 to 6160/Del/2018 ITA Nos. 6214 to 6216/Del/2018 (Assessment Years: 2009-10 to 2014-15) Shri Dheeraj Chaudhary Vs. Assistant Commissioner Flat No.1A Empire Estate of Income Tax, CC-8 Sultanpur, M.G. Road, New Delhi New Delhi - 110030 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AASPK9267B Appellant .. Respondent Appellant by : Sh. Ruches…

Akn Developers Pvt. Ltd., New Delhi vs. ACIT CC- 26, New Delhi

In the result, all the appeals preferred by the assessee on this common ground are allowed

ITA 8537/DEL/2019[2014-15]Status: DisposedITAT Delhi19 Dec 2024AY 2014-15

Bench: Shri Shamim Yahya & Ms. Madhumita Roy

For Appellant: Sh. Rajesh Malhotra, CA &For Respondent: Mr. Javed Akhtar, CIT (DR)
Section 127Section 132Section 139Section 142(1)Section 143(2)Section 153ASection 153D

…1 ITA Nos. 8533 to 8537/Del/2019 M/s AKN Developers Pvt. Ltd. THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER & MS. MADHUMITA ROY, JUDICIAL MEMBER ITA Nos. 8533 to 8537/Del/2019 (Assessment Years: 2010-11 to 2014-15) M/s AKN Developers Pvt. Vs. ACIT, CC-26, Ltd, C/o Lall & Company New Delhi Chartered Accountants 31, Sirifort Road New Delhi – 110049 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AADCA7428G Appellant .. Respondent Appellant by : Sh. Rajesh Malhotra, CA & Ms. Shivangi Kumar, Adv. Respondent by : Mr. Javed Akhtar, CIT (DR) Date of Hearing 01.10.2024 Date of Pr…

Akn Developers Pvt. Ltd., New Delhi vs. ACIT CC- 26, New Delhi

In the result, all the appeals preferred by the assessee on this common ground are allowed

ITA 8536/DEL/2019[2013-14]Status: DisposedITAT Delhi19 Dec 2024AY 2013-14

Bench: Shri Shamim Yahya & Ms. Madhumita Roy

For Appellant: Sh. Rajesh Malhotra, CA &For Respondent: Mr. Javed Akhtar, CIT (DR)
Section 127Section 132Section 139Section 142(1)Section 143(2)Section 153ASection 153D

…1 ITA Nos. 8533 to 8537/Del/2019 M/s AKN Developers Pvt. Ltd. THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER & MS. MADHUMITA ROY, JUDICIAL MEMBER ITA Nos. 8533 to 8537/Del/2019 (Assessment Years: 2010-11 to 2014-15) M/s AKN Developers Pvt. Vs. ACIT, CC-26, Ltd, C/o Lall & Company New Delhi Chartered Accountants 31, Sirifort Road New Delhi – 110049 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AADCA7428G Appellant .. Respondent Appellant by : Sh. Rajesh Malhotra, CA & Ms. Shivangi Kumar, Adv. Respondent by : Mr. Javed Akhtar, CIT (DR) Date of Hearing 01.10.2024 Date of Pr…

Akn Developers Pvt. Ltd., New Delhi vs. ACIT CC- 26, New Delhi

In the result, all the appeals preferred by the assessee on this common ground are allowed

ITA 8535/DEL/2019[2012-13]Status: DisposedITAT Delhi19 Dec 2024AY 2012-13

Bench: Shri Shamim Yahya & Ms. Madhumita Roy

For Appellant: Sh. Rajesh Malhotra, CA &For Respondent: Mr. Javed Akhtar, CIT (DR)
Section 127Section 132Section 139Section 142(1)Section 143(2)Section 153ASection 153D

…1 ITA Nos. 8533 to 8537/Del/2019 M/s AKN Developers Pvt. Ltd. THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER & MS. MADHUMITA ROY, JUDICIAL MEMBER ITA Nos. 8533 to 8537/Del/2019 (Assessment Years: 2010-11 to 2014-15) M/s AKN Developers Pvt. Vs. ACIT, CC-26, Ltd, C/o Lall & Company New Delhi Chartered Accountants 31, Sirifort Road New Delhi – 110049 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AADCA7428G Appellant .. Respondent Appellant by : Sh. Rajesh Malhotra, CA & Ms. Shivangi Kumar, Adv. Respondent by : Mr. Javed Akhtar, CIT (DR) Date of Hearing 01.10.2024 Date of Pr…

Akn Developers Pvt. Ltd., New Delhi vs. ACIT CC- 26, New Delhi

In the result, all the appeals preferred by the assessee on this common ground are allowed

ITA 8534/DEL/2019[2011-12]Status: DisposedITAT Delhi19 Dec 2024AY 2011-12

Bench: Shri Shamim Yahya & Ms. Madhumita Roy

For Appellant: Sh. Rajesh Malhotra, CA &For Respondent: Mr. Javed Akhtar, CIT (DR)
Section 127Section 132Section 139Section 142(1)Section 143(2)Section 153ASection 153D

…1 ITA Nos. 8533 to 8537/Del/2019 M/s AKN Developers Pvt. Ltd. THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER & MS. MADHUMITA ROY, JUDICIAL MEMBER ITA Nos. 8533 to 8537/Del/2019 (Assessment Years: 2010-11 to 2014-15) M/s AKN Developers Pvt. Vs. ACIT, CC-26, Ltd, C/o Lall & Company New Delhi Chartered Accountants 31, Sirifort Road New Delhi – 110049 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AADCA7428G Appellant .. Respondent Appellant by : Sh. Rajesh Malhotra, CA & Ms. Shivangi Kumar, Adv. Respondent by : Mr. Javed Akhtar, CIT (DR) Date of Hearing 01.10.2024 Date of Pr…

Akn Developers Pvt. Ltd., New Delhi vs. ACIT CC- 26, New Delhi

In the result, all the appeals preferred by the assessee on this common ground are allowed

ITA 8533/DEL/2019[2010-11]Status: DisposedITAT Delhi19 Dec 2024AY 2010-11

Bench: Shri Shamim Yahya & Ms. Madhumita Roy

For Appellant: Sh. Rajesh Malhotra, CA &For Respondent: Mr. Javed Akhtar, CIT (DR)
Section 127Section 132Section 139Section 142(1)Section 143(2)Section 153ASection 153D

…1 ITA Nos. 8533 to 8537/Del/2019 M/s AKN Developers Pvt. Ltd. THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER & MS. MADHUMITA ROY, JUDICIAL MEMBER ITA Nos. 8533 to 8537/Del/2019 (Assessment Years: 2010-11 to 2014-15) M/s AKN Developers Pvt. Vs. ACIT, CC-26, Ltd, C/o Lall & Company New Delhi Chartered Accountants 31, Sirifort Road New Delhi – 110049 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AADCA7428G Appellant .. Respondent Appellant by : Sh. Rajesh Malhotra, CA & Ms. Shivangi Kumar, Adv. Respondent by : Mr. Javed Akhtar, CIT (DR) Date of Hearing 01.10.2024 Date of Pr…

Commissioner of Income Tax vs. Spirit Global Construction Pvt Ltd

The appeal is disposed of in the aforesaid terms

ITA/191/2018HC Delhi18 Jul 2023

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Section 132Section 143(1)Section 147

…ITA 191/2018 Pg. 1 of 14 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Judgement reserved on: 09.02.2023 % Judgement pronounced on : 18.07.2023 + ITA 191/2018 COMMISSIONER OF INCOME TAX ..... Appellant Through: Mr Kunal Sharma, Sr. Standing Counsel, Ms Zehra Khan and Mr S. Bhattacharya, Advs. versus SPIRIT GLOBAL CONSTRUCTION PVT.LTD ..... Respondent Through: Mr S. Krishnan and Mr Amandeep Mehta, Advs. CORAM: HON'BLE MR. JUSTICE RAJIV SHAKDHER HON'BLE MS. JUSTICE TARA VITASTA GANJU TABLE OF…

Deputy Director of Income Tax, (2017) 397 ITR 665; Syfonia Tradelinks Private Limited v. Income Tax Officer (2021 SCC OnLine DEL 2692) — Cited in 14 Judgments | BharatTax