Deputy Commissioner of Income-tax v. Suraj Ltd.

165 Taxmann.com 410Reported decision2024#12253 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing Deputy Commissioner of Income-tax v. Suraj Ltd.

Deputy Commissioner of Income-tax v. Suraj Ltd. (165 Taxmann.com 410) — Cited in 8 Judgments | BharatTax