ACIT, CENTRAL CIRCLE, KOTA, KOTA vs. AJAY BAKLIWAL , KOTA
In the result, the appeal filed by the revenue stands dismissed in
ITA 1413/JPR/2024[2018-19]Status: DisposedITAT Jaipur11 Apr 2025AY 2018-19
Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA No. 1413/JP/2024 निर्धारण वर्ष / Assessment Year : 2018-19 ACIT, Central Circle, Kota बनाम Vs. Ajay Bakliwal C 6 Vallabh Bari, Vallabh Bari, Kota स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: ABZPB 7775 P अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Sh. Rajendra Sisodia, Adv. राजस्व की ओर से / Revenue by : Mrs. Anita Rinesh, JCIT-DR सुनवाई की तारीख / Date of Hearin
For Appellant: Sh. Rajendra Sisodia, AdvFor Respondent: Mrs. Anita Rinesh, JCIT-DR
Section 132(1)Section 132(4)Section 143(3)
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