Deputy Commissioner of Income Tax, Mumbai v. Macrotech Developers Ltd.

133 Taxmann.com 321Reported decision2021#22524 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing Deputy Commissioner of Income Tax, Mumbai v. Macrotech Developers Ltd.

Deputy Commissioner of Income Tax, Mumbai v. Macrotech Developers Ltd. (133 Taxmann.com 321) — Cited in 3 Judgments | BharatTax