Deputy Commissioner of Income-tax, International Taxation v. Vodafone Idea Limited

176 Taxmann.com 626Supreme Court of India2025#23172 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2025 to 2025.

Judgments citing Deputy Commissioner of Income-tax, International Taxation v. Vodafone Idea Limited

Pr. Commissioner of Income Tax vs. M/S Kddi Corporation

Appeal stands dismissed

ITA/234/2024HC Karnataka20 Aug 2025

Bench: S.G.PANDIT,K. V. ARAVIND

Section 260

…- 1 - HC-KAR NC: 2025:KHC:32368-DB ITA No. 234 of 2024 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 20TH DAY OF AUGUST, 2025 PRESENT THE HON'BLE MR. JUSTICE S.G.PANDIT AND THE HON'BLE MR. JUSTICE K. V. ARAVIND INCOME TAX APPEAL No.234 OF 2024 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), KORMANGALA, BANGALORE. 2. THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 2(1) KORMANGALA, BANGALORE. …APPELLANTS (BY SRI. E.I.SANMATHI, SENIOR STANDING COUNSEL) AND: M/S. KDDI CORPORATION, JAPAN, 2-3-2, NISHI SHINJ…

Pr. Commissioner of Income Tax vs. M/S Kddi Corporation

Appeal is dismissed in view of

ITA/240/2024HC Karnataka20 Aug 2025

Bench: S.G.PANDIT,K. V. ARAVIND

Section 260

…- 1 - HC-KAR NC: 2025:KHC:32369-DB ITA No. 240 of 2024 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 20TH DAY OF AUGUST, 2025 PRESENT THE HON'BLE MR. JUSTICE S.G.PANDIT AND THE HON'BLE MR. JUSTICE K. V. ARAVIND INCOME TAX APPEAL No.240 OF 2024 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), KORMANGALA, BANGALORE. 2. THE DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION, CIRCLE 2(1) KORMANGALA, BANGALORE. …APPELLANTS (BY SRI. E.I.SANMATHI, SENIOR STANDING COUNSEL) AND: M/S. KDDI CORPORATION, JAPAN, 2-3-2, NISHI SHIN…

Pr. Commissioner of Income Tax vs. M/S Kddi Corporation

ITA/233/2024HC Karnataka19 Aug 2025

Bench: S.G.PANDIT,K. V. ARAVIND

Section 201Section 260Section 9(1)(vi)

…- 1 - HC-KAR NC: 2025:KHC:32034-DB ITA No. 233 of 2024 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 19TH DAY OF AUGUST, 2025 PRESENT THE HON'BLE MR. JUSTICE S.G.PANDIT AND THE HON'BLE MR. JUSTICE K. V. ARAVIND INCOME TAX APPEAL No. 233 OF 2024 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), KORMANGALA, BANGALORE. 2. THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 2(1), KORMANGALA, BANGALORE. …APPELLANTS (BY SRI E.I. SANMATHI, SENIOR STANDING COUNSEL) AND: 1. M/S KDDI CORPORATION, JAPAN, 2-3-2,…

Deputy Commissioner of Income-tax, International Taxation v. Vodafone Idea Limited (176 Taxmann.com 626) — Cited in 3 Judgments | BharatTax