Deputy Commissioner of Income-tax, Circle-52, Kolkata v. Subhotosh Majumder

65 Taxmann.com 42Reported decision2016#14382 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2018.

Judgments citing Deputy Commissioner of Income-tax, Circle-52, Kolkata v. Subhotosh Majumder

ACIT, CIR-5(2), KOLKATA , KOLKATA vs. M/S. BATIVALA & KARANI SECURITIES (INDIA) (P) LTD., KOLKATA

In the result, the appeal of the revenue is dismissed

ITA 1812/KOL/2017[2010-11]Status: DisposedITAT Kolkata05 Dec 2018AY 2010-11

Bench: Hon’Ble Shri S.S.Godara, Jm & Hon’Ble Shri M.Balaganesh, Am] I.T.A No. 1812/Kol/2017 Assessment Year : 2010-11 Acit, Circle-5(2), Kolkata -Vs- M/S Batlivala & Karnani Securities (I)(P) Ltd. [Pan: Aabcb 4650 R] (Appellant) (Respondent)

For Appellant: Shri Robin Chowdhury, Addl. CITFor Respondent: Shri Arvind Agarwal, Advocate
Section 143(3)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : KOLKATA [Before Hon’ble Shri S.S.Godara, JM & Hon’ble Shri M.Balaganesh, AM] I.T.A No. 1812/Kol/2017 Assessment Year : 2010-11 ACIT, Circle-5(2), Kolkata -vs- M/s Batlivala & Karnani Securities (I)(P) Ltd. [PAN: AABCB 4650 R] (Appellant) (Respondent) For the Appellant : Shri Robin Chowdhury, Addl. CIT For the Respondent : Shri Arvind Agarwal, Advocate Date of Hearing : 03.12.2018 Date of Pronouncement : 05.12.2018 ORDER Per M.Balaganesh, AM 1. This appeal by the Revenue arises out of the order of the Learned Commissioner of Income Tax(Appeals)-8, Kolkat…

ITO, NEW DELHI vs. M/S. MANTEC CONSULTANTS PVT. LTD., NEW DELHI

In the result, the appeal of the department stands

ITA 5392/DEL/2014[2010-11]Status: DisposedITAT Delhi27 Nov 2018AY 2010-11

Bench: Shri Sudhanshu Srivastava & Shri O.P. Kantassessment Year: 2010-11

For Appellant: Shri B.B. Bhagat, AdvocateFor Respondent: Shri Gaurav Sharma, Sr. DR
Section 143(3)Section 14ASection 40aSection 9Section 9(1)

…ITA No. 5392/Del/2014 Assessment year 2010-11 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’ NEW DELHI BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER Assessment Year: 2010-11 Income Tax officer, M/s Mantec Consultants Pvt. Ltd., Ward 6(2), 805, Vishal Bhawan, vs New Delhi. 95, Nehru Place, New Delhi-110019 Appellant Respondent Department by: Shri Gaurav Sharma, Sr. DR Assessee by : Shri B.B. Bhagat, Advocate Date of hearing : 30.08.2018 Date of pronouncement : 27.11.2018 O R D E R PER SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER: This appeal is preferred by the d…

INFOR GLOBAL SOLUTIONS BARNEVELD) BV ( NOW KNOWN AS INFOR (BARNEVELD) BV),HYDERABAD vs. DDIT (IT) CIR 3(1), MUMBAI

The appeals of the revenue stands dismissed and that of the assessee stands allowed

ITA 777/MUM/2013[2008-09]Status: DisposedITAT Mumbai13 Jun 2016AY 2008-09

Bench: Shri G S Pannu & Shri Amit Shukla

Section 143(3)

…आयकर अपीलीय अिधकरण “एल” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “L”, MUMBAI "ी जी.एस. प"ू, लेखा सद"य एवं "ी अिमत शु"ला, "याियक सद"य के सम" । BEFORE SHRI G S PANNU, ACCOUNTANT MEMBER AND SHRI AMIT SHUKLA, JUDICIAL MEMBER ITA No. : 7048/Mum/2010 (Assessment year: 2006-07) ADIT(IT)-3(2), Vs M/s Baan Global B V now known as Scindia House, Information Global Solution R. No.132, 1st Floor, (Barneveld) BV, N M Road, A 301/302, Citi Point, Andheri Mumbai -400 038 Kurla Road, J B Nagar, Andheri East, Mumbai 400 059 "थयी लेखा सं. PAN: AACCB 7688 Q अपीलाथ" (Appellant) ""यथ" (Respondent) Appella…

INFOR GLOBAL SOLUTIONS BARNEVELD) BV,HYDERABAD vs. DDIT (IT) CIR 3(1), MUMBAI

The appeals of the revenue stands dismissed and that of the assessee stands allowed

ITA 776/MUM/2013[2007-08]Status: DisposedITAT Mumbai13 Jun 2016AY 2007-08

Bench: Shri G S Pannu & Shri Amit Shukla

Section 143(3)

…आयकर अपीलीय अिधकरण “एल” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “L”, MUMBAI "ी जी.एस. प"ू, लेखा सद"य एवं "ी अिमत शु"ला, "याियक सद"य के सम" । BEFORE SHRI G S PANNU, ACCOUNTANT MEMBER AND SHRI AMIT SHUKLA, JUDICIAL MEMBER ITA No. : 7048/Mum/2010 (Assessment year: 2006-07) ADIT(IT)-3(2), Vs M/s Baan Global B V now known as Scindia House, Information Global Solution R. No.132, 1st Floor, (Barneveld) BV, N M Road, A 301/302, Citi Point, Andheri Mumbai -400 038 Kurla Road, J B Nagar, Andheri East, Mumbai 400 059 "थयी लेखा सं. PAN: AACCB 7688 Q अपीलाथ" (Appellant) ""यथ" (Respondent) Appella…

ITO (IT) TDS 3, MUMBAI vs. SSA GLOBAL TECHNOLOGIES (I) P.LTD ( FORMERLY KNWONA AS INFOR GLOBAL SOLUTIONS (I) P.LTD), MUMBAI

The appeals of the revenue stands dismissed and that of the assessee stands allowed

ITA 3049/MUM/2011[2007-08]Status: DisposedITAT Mumbai13 Jun 2016AY 2007-08

Bench: Shri G S Pannu & Shri Amit Shukla

Section 143(3)

…आयकर अपीलीय अिधकरण “एल” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “L”, MUMBAI "ी जी.एस. प"ू, लेखा सद"य एवं "ी अिमत शु"ला, "याियक सद"य के सम" । BEFORE SHRI G S PANNU, ACCOUNTANT MEMBER AND SHRI AMIT SHUKLA, JUDICIAL MEMBER ITA No. : 7048/Mum/2010 (Assessment year: 2006-07) ADIT(IT)-3(2), Vs M/s Baan Global B V now known as Scindia House, Information Global Solution R. No.132, 1st Floor, (Barneveld) BV, N M Road, A 301/302, Citi Point, Andheri Mumbai -400 038 Kurla Road, J B Nagar, Andheri East, Mumbai 400 059 "थयी लेखा सं. PAN: AACCB 7688 Q अपीलाथ" (Appellant) ""यथ" (Respondent) Appella…

ADIT (IT) 3(2), MUMBAI vs. BAAN GLOBAL B.V. NOW KNOWN AS INFORMATION GLOBAL SOLUTION ( BARNEVELD) BV, MUMBAI

The appeals of the revenue stands dismissed and that of the assessee stands allowed

ITA 7048/MUM/2010[2006-07]Status: DisposedITAT Mumbai13 Jun 2016AY 2006-07

Bench: Shri G S Pannu & Shri Amit Shukla

Section 143(3)

…आयकर अपीलीय अिधकरण “एल” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “L”, MUMBAI "ी जी.एस. प"ू, लेखा सद"य एवं "ी अिमत शु"ला, "याियक सद"य के सम" । BEFORE SHRI G S PANNU, ACCOUNTANT MEMBER AND SHRI AMIT SHUKLA, JUDICIAL MEMBER ITA No. : 7048/Mum/2010 (Assessment year: 2006-07) ADIT(IT)-3(2), Vs M/s Baan Global B V now known as Scindia House, Information Global Solution R. No.132, 1st Floor, (Barneveld) BV, N M Road, A 301/302, Citi Point, Andheri Mumbai -400 038 Kurla Road, J B Nagar, Andheri East, Mumbai 400 059 "थयी लेखा सं. PAN: AACCB 7688 Q अपीलाथ" (Appellant) ""यथ" (Respondent) Appella…

ITO, NEW DELHI vs. M/S. MANTEE CONSULTANTS PVT. LTD., NEW DELHI

In the result appeal of revenue is dismissed

ITA 4497/DEL/2013[2009-10]Status: DisposedITAT Delhi15 Jan 2016AY 2009-10

Bench: Shri H.S.Sidhu & Shri Prashant Maharishi

For Appellant: Sh. P.Dam Kanunjna, Sr. DRFor Respondent: Sh. B. B. Bhagat Advocate
Section 143(1)Section 143(2)Section 143(3)Section 40Section 40aSection 9

…Income Tax Officer V Mantec Consultants Private Limited ITA No 4497/D/13 A.Y. 2009-10 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI H.S.SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER In ITA No. 4497/Del/2013 (Assessment Year: 2009-10) ITO, Mantec Consultants Pvt. Ltd, Ward-6(2), Vs. 805, Vishal Bhawan, 95, Nehru Place, New Delhi Room No.185, C.R.Building, PAN:AACCM1496R New Delhi (Appellant) (Respondent) Appellant by : Sh. P.Dam Kanunjna, Sr. DR Respondent by : Sh. B. B. Bhagat Advocate Date of Hearing 18.11.2015 Date of pronouncement 15.01.2016 O R D E R PER…

Deputy Commissioner of Income-tax, Circle-52, Kolkata v. Subhotosh Majumder (65 Taxmann.com 42) — Cited in 7 Judgments | BharatTax