Department Dismissed on 31st March, 2014 SLP (Civil) 18904/2013 7. CIT v. Sharda Sinha 9

237 Taxmann 111High Court2016#23855 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2025.

Sections most often in play

Section 142(1)Section 143(1)Section 143(2)Section 143(3)Section 17Section 2(14)Section 2(24)Section 2(47)

Judgments citing Department Dismissed on 31st March, 2014 SLP (Civil) 18904/2013 7. CIT v. Sharda Sinha 9

Milan Saini, Gurgaon vs. DCIT, Circle- 2, Gurgaon

In the result, the appeal of the assessee is allowed

ITA 2335/DEL/2018[2014-15]Status: DisposedITAT Delhi28 Oct 2025AY 2014-15

Bench: Shri M Balaganesh & Shri Vimal Kumarassessment Year: 2014-15 Milan Saini, Vs. Dcit, 37, Centrum Plaza, Dlf Golf Circle-2. Course Road, Sector 53, Gurgaon Gurgaon (Haryana) Pan: Braps1366P (Appellant) (Respondent)

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Ms. Harpreet Kaur Hansra, Sr. DR
Section 142(1)Section 143(1)Section 143(2)Section 143(3)Section 17Section 250(6)Section 28

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “F”: NEW DELHI BEFORE SHRI M BALAGANESH, ACCOUNTANT MEMBER AND SHRI VIMAL KUMAR, JUDICIAL MEMBER Assessment Year: 2014-15 Milan Saini, Vs. DCIT, 37, Centrum Plaza, DLF Golf Circle-2. Course Road, Sector 53, Gurgaon Gurgaon (Haryana) PAN: BRAPS1366P (Appellant) (Respondent) Assessee by: Shri Ajay Vohra, Sr. Adv. Shri Deepesh Garg, Adv. & Ms. Shaurya Jain, CA Department by: Ms. Harpreet Kaur Hansra, Sr. DR Date of Hearing: 11.08.2025 Date of pronouncement: 28.10.2025 O R D E R PER VIMAL KUMAR, JUDICIAL MEMBER: The appeal filed by assessee is against order dated 22.01.20…

Ajay B. Ghose, Thane vs. DCIT, CPC, Bengaluru

In the result, the appeal filed by the assessee is allowed

ITA 1720/MUM/2021[2017-18]Status: DisposedITAT Mumbai18 Nov 2021AY 2017-18

Bench: Shri M Balaganesh & Shri Pavan Kumar Gadaleajay B. Ghose Vs. Dcit – Cpc Flat No. 504, Angelo, Post Bag No. 1, Hiranandani Estate, Electronic City, Ghobander Road, Thane Bangaluru – 560500. Maharashtra– 400607. Pan/Gir No. : Aebpg1796A Appellant .. Respondent

For Appellant: Shri. Gunjan Kakkad. ARFor Respondent: Shri. Mehul B. Jain. DR
Section 143(1)Section 17(3)(i)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI M BALAGANESH, ACCOUNTANT MEMBER & SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Ajay B. Ghose Vs. DCIT – CPC Flat No. 504, Angelo, Post Bag No. 1, Hiranandani Estate, Electronic City, Ghobander Road, Thane Bangaluru – 560500. Maharashtra– 400607. PAN/GIR No. : AEBPG1796A Appellant .. Respondent Appellant by : Shri. Gunjan Kakkad. AR Respondent by : Shri. Mehul B. Jain. DR Date of Hearing 10.11.2021 Date of Pronouncement 15.11.2021 आदेश / O R D E R PER PAVAN KUMAR GADALE JM: The assessee has filed the appeal against the order of the Commissioner o…

Dy.C.I.T. 1(2), Raipur (Cg) vs. M/S Rishabh Infrastructure Pvt.Ltd, Raipur

In the result, the appeal filed by the revenue is dismissed

ITA 157/BIL/2014[2011-12]Status: DisposedITAT Raipur23 Oct 2018AY 2011-12

Bench: Sh. R.K. Panda & Ms. Suchitra Kambleassessment Year: 2011-12

Section 165Section 4Section 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL RAIPUR BENCH, RAIPUR BEFORE SH. R.K. PANDA, ACCOUNTANT MEMBER AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2011-12 Dy. CIT 1 (2) Vs Rishabh Infrastructure Pvt. Ltd. 4th Floor, Vanijya Aayakar Bhawan, Central Revenue, Building, Civil Lines Bhawan, Jail Road, Sai Raipur (CG) Nagar, Raipur PAN AACCR4411P (APPELLANT) (RESPONDENT) Appellant by Sh. R. K. Singh, CIT DR Respondent by Sh. Nikhilesh Begani, CA Date of hearing: 08/08/2018 Date of Pronouncement: 23/10/2018 ORDER PER R.K. PANDA, AM: This appeal filed by the revenue is directed against the order dated 06…

Department Dismissed on 31st March, 2014 SLP (Civil) 18904/2013 7. CIT v. Sharda Sinha 9 (237 Taxmann 111) — Cited in 3 Judgments | BharatTax