Interglobe Aviation Ltd., New Delhi vs. JCIT, Special Range- 4, New Delhi
Accordingly, appeal filed by the assessee for assessment year 2015 – 16 is allowed
ITA 7695/DEL/2018[2015-16]Status: DisposedITAT Delhi29 Oct 2021AY 2015-16
Bench: Ms Suchitra Kamble & Shri Prashant Maharishi(Through Video Conferencing)
For Appellant: Shri Tarandeep Singh, Adv.; &For Respondent: Ms. Sunita Singh [CIT] – D.R
Section 28Section 37(1)Section 40
…IN THE INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCH “C”: NEW DELHI ] BEFORE MS SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (Through Video Conferencing) ITA Nos. 432, 433 & 7695/Del/2018 (Assessment Years: 2013-14, 2014-15, & 2015-16) M/s. InterGlobe Aviation Ltd., JCIT, Ground Floor, Central Wing, Vs. Special Range : 4, Thapar House, 124 – Janpath, New Delhi. New Delhi – 110 001. PAN: AABCI2726B AND ITA Nos. 412 and 413/Del/2018 (Assessment Years: 2013-14 & 2014-15) JCIT, M/s. InterGlobe Aviation Ltd., Special Range : 4, Vs. Ground Floor, Central Wing, New Delhi. Thapar House, 1…