Demag Crames & Components (India) (P.) Ltd. v. DCIT

17 Taxmann.com 190Reported decision2012#15068 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2022.

Judgments citing Demag Crames & Components (India) (P.) Ltd. v. DCIT

M/S Denso Kirloskar Industries Pvt.Ltd., Bangalore vs. Assistant Commissioner of Income-Tax, Bangalore

In the result, the appeal by the assessee is partly allowed

ITA 73/BANG/2017[2012-13]Status: DisposedITAT Bangalore20 Jul 2022AY 2012-13

Bench: Shri N.V. Vasudevan, Vice Preseident & Shri Padmavathy S

For Appellant: Shri T. Suryanarayana, AdvocateFor Respondent: Shri V.S. Chakrapani, CIT(DR)(ITAT), Bengaluru

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESEIDENT AND SHRI PADMAVATHY S, ACCOUNTANT MEMBER IT(TP)A No. 73/Bang/2017 Assessment year : 2012-13 Denso Kirloskar Industries Pvt. Ltd., Vs. The Assistant Commissioner of 30th KM Stone, Tumkur Road, Income-tax – LTU, NH 4, Vishveshwarapura, Circle 1, Nelamangala, Bengaluru. Bengaluru – 562 123. PAN: AABCO 0042P ASSESSEE RESPONDENT Assessee by : Shri T. Suryanarayana, Advocate Respondent by : Shri V.S. Chakrapani, CIT(DR)(ITAT), Bengaluru. Date of hearing : 23.06.2022 Date of Pronouncement : 20.07.2022 O R D E R P…

M/S Continental Automotive Components India Pvt Ltd, Bangalore vs. Assistant Commissioner of Income Tax Circle-2(1)(1), Bangalore

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 713/BANG/2017[2012-13]Status: DisposedITAT Bangalore24 Nov 2021AY 2012-13

Bench: Shri N.V. Vasudevan & Shri Chandra Poojari

For Appellant: Shri T. Suryanarayana, AdvocateFor Respondent: Ms. Neera Malhotra, CIT(DR)(ITAT), Bengaluru
Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER IT(TP)A No. 713/Bang/2017 Assessment year : 2012-13 M/s. Continental Automotive Vs. The Assistant Commissioner Components (India) Pvt. Ltd., of Income Tax, Plot No.53B, Bommasandra Circle 2(1)(1), Industrial Area, Hosur Road, Bengaluru. Attibele Hobli, Anekal Taluk, Bangalore – 560 099. PAN: AAKCS 9578C APPELLANT RESPONDENT Appellant by : Shri T. Suryanarayana, Advocate Respondent by : Ms. Neera Malhotra, CIT(DR)(ITAT), Bengaluru. Date of hearing : 29.09.2021 Date…

Essentra (India) Pvt Ltd, Bangalore vs. Income Tax Officer, Ward-2(1)(4), Bangalore

In the result, the appeal filed by the assessee is treated as allowed for statistical purposes

ITA 1610/BANG/2017[2013-14]Status: DisposedITAT Bangalore05 Jun 2020AY 2013-14

Bench: Shri N.V Vasudevan, Vice Presidnet & Shri B.R Baskaran

For Appellant: Shri T Suryanarayana, AdvocateFor Respondent: Shri Pradeep Kumar, CIT (DR)
Section 133(6)Section 143

…IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH : BANGALORE BEFORE SHRI N.V VASUDEVAN, VICE PRESIDNET AND SHRI B.R BASKARAN, ACCOUNTANT MEMBER IT(TP)A No.1610/Bang/2017 Assessment year : 2013-14 M/s Essentra (India) Pvt. Ltd., Vs. The Income-tax Officer, No.3 (old plot Nos.18 and 23) Ward-2(1)(4), 3rd Main Road, Peenya Industrial Area, Bengaluru. Phase-1, Yeshwanthpur Hobli, Bengaluru-560 058. PAN - APPELLANT RESPONDENT Assessee by : Shri T Suryanarayana, Advocate Revenue by : Shri Pradeep Kumar, CIT (DR) Date of hearing : 04.06.2020 Date of Pronouncement : 05.06.2020 O R D E R Per B.R Baskaran, Accountant…

M/S. Man Trucks India Private Ltd., Pune vs. Deputy Commissioner of Income-Tax

In the result, both the appeals of assessee and Revenue are partly allowed

ITA 582/PUN/2014[2009-10]Status: DisposedITAT Pune03 Apr 2018AY 2009-10

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

For Appellant: Shri Pankil SanghviFor Respondent: Shri Rajeev Kumar, CIT
Section 143(3)

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ए” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपीऱ सं. / ITA No.547/PUN/2014 यििाारण वषा / Assessment Year : 2009-10 The Deputy Commissioner of Income Tax, अऩीऱाथी/Appellant Circle-9, Pune …. Vs. Man Trucks India Pvt. Ltd., 501-502, Kapil Zenith, Survey No.55, Hissa No.1, Behind Maratha Mandir, …. प्रत्यथी / Respondent Bhavdhan Khurd, Pune – 411 021 PAN : AAECM6932E आयकर अपीऱ सं. / ITA No.582/PUN/2014 यििाारण वषा /…

Deputy Commissioner of Income-Tax vs. Man Trucks India Pvt. Ltd., Pune

In the result, both the appeals of assessee and Revenue are partly allowed

ITA 547/PUN/2014[2009-10]Status: DisposedITAT Pune03 Apr 2018AY 2009-10

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

For Appellant: Shri Pankil SanghviFor Respondent: Shri Rajeev Kumar, CIT
Section 143(3)

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ए” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपीऱ सं. / ITA No.547/PUN/2014 यििाारण वषा / Assessment Year : 2009-10 The Deputy Commissioner of Income Tax, अऩीऱाथी/Appellant Circle-9, Pune …. Vs. Man Trucks India Pvt. Ltd., 501-502, Kapil Zenith, Survey No.55, Hissa No.1, Behind Maratha Mandir, …. प्रत्यथी / Respondent Bhavdhan Khurd, Pune – 411 021 PAN : AAECM6932E आयकर अपीऱ सं. / ITA No.582/PUN/2014 यििाारण वषा /…

DCIT, Bangalore vs. M/S Indo Spanish Tasty Foods Pvt. Ltd

In the result, the appeal of the revenue is dismissed whereas

ITA 194/BANG/2015[2010-11]Status: DisposedITAT Bangalore18 Mar 2016AY 2010-11

Bench: Shri B. Ramakotaiah & Shri Narendra Kumar Choudhry

For Appellant: Shri Padamchand Khincha, CAFor Respondent: Smt Neera Malhotra, CIT
Section 143(1)Section 143(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘B’, BANGALORE BEFORE SHRI B. RAMAKOTAIAH, ACCOUNTANT MEMBER AND SHRI NARENDRA KUMAR CHOUDHRY, JUDICIAL MEMBER IT(TP)A No.194(Bang) 2015 (Assessment year : 2010-11) And C.O.No.90(Bang)/2015 (Assessment year 2010-11) (By assessee) The Deputy Commissioner of Income-tax, Circle-3(1)(1)), Bangalore-560 001. Appellant Vs M/s Indo Spanish Tasty Foods Pvt.Ltd., Plot No.78-81, KIADB Industrial Area, Kunigal, Tumkur District, Bangalore-572 130 Respondent Revenue by : Smt Neera Malhotra, CIT Assessee by : Shri Padamchand Khincha, CA Date of hearing : 17-03-2016…