Delhi Tourism & Transport Development Corporation Ltd. v. ACIT

141 Taxmann 361High Court2004#19107 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2021.

Judgments citing Delhi Tourism & Transport Development Corporation Ltd. v. ACIT

Sri.Venkataramanappa, Bangalore vs. The Income Tax Officer Ward-3(2)(3), Bangalore

In the result, the appeal by the assessee is partly allowed for statistical purposes

ITA 304/BANG/2018[2009-10]Status: DisposedITAT Bangalore17 Sept 2021AY 2009-10

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2009-10

For Appellant: Shri Ravi Shankar, AdvocateFor Respondent: Smt. H. Kabila, Addl.CIT(DR)(ITAT), Bengaluru

Section 148Section 151

…+ IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment year: 2009-10 Sri Venkataramanappa, Vs. The Income Tax Officer, Kanminike Village, Ward 3(2)(3), Kengeri Hobli, Bangalore. Bangalore South Taluk, Bangalore – 560 039. PAN: BBAPV 2308C APPELLANT RESPONDENT Appellant by : Shri Ravi Shankar, Advocate Respondent by : Smt. H. Kabila, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 27.08.2021 Date of Pronouncement : 17.09.2021 O R D E R Per Chandra Poojari, Accountant Member This appeal by the assessee is d…

ITO (E), Dehradun vs. M/S Icfai University, Dehradun

In the result, the appeal filed by the revenue is dismissed

ITA 3657/DEL/2015[2008-09]Status: DisposedITAT Delhi23 May 2019AY 2008-09

Bench: Sh. Bhavnesh Saini & Sh. N. K. Billaiya

For Appellant: Ms. Ashima Neb, Sr. DRFor Respondent: None

Section 12Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘B’, NEW DELHI) BEFORE SH. BHAVNESH SAINI, JUDICIAL MEMBER AND SH. N. K. BILLAIYA, ACCOUNTANT MEMBER ITA No:-3657/Del/2015 (Assessment Year: 2008-09) Income Tax Officer (Exemption) ICFAI University, Income Tax Office, Vs. Rajawal Road, Central Hope 13A, Subhash Road, Town, Selaqui Dehradun Dehradun APPELLANT RESPONDENT Appellant by : Ms. Ashima Neb, Sr. DR Respondent by : None Date of Hearing : 21.05.2019 Date of Pronouncement : 23.05.2019 ORDER PER: N. K. BILLAIYA, AM This appeal by the revenue is preferred against the order of the Commissioner of Inc…

Asst.C.I.T., Bangalore vs. Shri. M.R. Seetharama (Indl), Bangalore

In the result, the revenue’s appeal and C

ITA 1220/BANG/2015[2007-08]Status: DisposedITAT Bangalore27 Oct 2017AY 2007-08

Bench: Shri Vijay Pal Rao & Shri Jason P Boaz

For Appellant: Shri V. Chandrashekar, AdvocateFor Respondent: Shri M.K. Biju, JCIT (DR) (ITAT)-3, Bengaluru

Section 143(1)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘ C ’ BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER I.T. A. No.1220/Bang/2015 (Assessment Year : 2006-07) Asst. Commissioner of Income Tax, Circle 6(3)(1), Bangalore. …. Appellant. Vs. Shri M R Seetharam (Indl.), Gokula House, Gokula, Mathikere, Bangalore-560 054. ….. Respondent. C.O. No.224/Bang/2015 (In I.T. A. No.1220/Bang/2015) (Assessment Year : 2006-07) (By Assessee) Revenue By : Shri M.K. Biju, JCIT (DR) (ITAT)-3, Bengaluru. Assessee By : Shri V. Chandrashekar, Advocate. Date of Hearing : 11.09.2017. Date of Pr…

ITO, Rishikesh vs. M/S. M.L. Creations, Dehradun

In the result, the Appeal filed by the Revenue stands dismissed

ITA 4009/DEL/2016[2009-10]Status: DisposedITAT Delhi26 Dec 2016AY 2009-10

Bench: Shri H.S. Sidhu

For Appellant: Sh. R.K. Gupta, CA & Sh. P.SFor Respondent: Sh. F.R. MEENA, SR. DR

Section 143(1)Section 143(3)Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “SMC-3”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER I.T.A. No. 4009/DEL/2016 A.Y. : 2009-10 INCOME TAX OFFICER, M/S M.L. CREATIONS, PLOT NO. A-15, 17 & 18, MINI WARD 1(4)(1), RISHIKESH VS. INDUSTRIAL ESTATE, O/O CISF BUILDING IDPL, RANIPOKHARI, CAMPUS, VEERABHADRA, THE. – RISHIKESH, DISTT. RISHIKESH, DISTT. DEHRADUN DEHRADUN (PAN: AAPFM5910L) AND C/O RAJ KUMAR & ASSOCIATES, CHARTERED ACCOUNTANT 4435/7, ANSARI ROAD, DARYAGANJ, NEW DELHI – 110 002 (APPELLANT) (APPELLANT) (RESPONDENT) (RESPONDENT) (APPELLANT) (APPELLANT) (RESPONDENT) (RESPONDENT) Department b…