Del.); (ii) CIT Vs. Dwarkadhish Investment (P) Ltd. (2010) 194 Taxman 43 (Del.); (iii) CIT v. Gangour Investment Ltd.

179 Taxmann 1High Court2009#17099 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2015 to 2019.

Judgments citing Del.); (ii) CIT Vs. Dwarkadhish Investment (P) Ltd. (2010) 194 Taxman 43 (Del.); (iii) CIT v. Gangour Investment Ltd.

ITO, NEW DELHI vs. M/S BLISSWOOD GREEN INFRASTRUCTURE AND DEVELOPERS PVT. LTD.,, NEW DELHI

In the result, the appeal is dismissed

ITA 5120/DEL/2016[2012-13]Status: DisposedITAT Delhi15 Feb 2019AY 2012-13

Bench: : Shri Bhavnesh Saini & Shri L.P. Sahuassessment Year: 2012-13

Section 133(6)Section 68

…In the Income-Tax Appellate Tribunal, Delhi Bench ‘A’, New Delhi Before : Shri Bhavnesh Saini, Judicial Member And Shri L.P. Sahu, Accountant Member Assessment Year: 2012-13 Income-tax Officer, vs. Blisswood Green Infrastructure Ward 5(1), New Delhi. and Developers Pvt. Ltd., 289-Chhatarpur Pahari Road, New Delhi. PAN – AADCB 2384A (Appellant) (Respondent) Appellant by Sh. Amit Katoch, Sr. DR Respondent by S/Sh. D.C. Agarwal, R.N. Poonia, AR Sh. Sudesh Garg, Advocate Date of Hearing 04.02.2019 Date of Pronouncement 15.02.2019 ORDER Per L.P. Sahu, A.M.: This appeal by the Revenue is directed against the order…

DCIT CIR 3(3)(2), MUMBAI vs. TULIP HOTELS P.LTD, MUMBAI

In the result, appeal of the Revenue is dismissed

ITA 5151/MUM/2015[2011-12]Status: DisposedITAT Mumbai14 Mar 2018AY 2011-12

Bench: Shri R.C.Sharma, Am & Shri Sandeep Gosain, Jm Dcit Cir 3(3)(2) Vs. M/S. Tulip Hotels Pvt.Ltd., R.No.609, 6Th Floor Chandermukhi Building Aayakar Bhavan (Basement), Behind The M.K.Road, Oberoi Nariman Point Mumbai – 400 020 Mumbai – 400 021 Pan/Gir No. Aaact9446Q Appellant) .. Respondent)

Section 10Section 143Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL “E”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI SANDEEP GOSAIN, JM DCIT CIR 3(3)(2) Vs. M/s. Tulip Hotels Pvt.Ltd., R.No.609, 6th Floor Chandermukhi Building Aayakar Bhavan (Basement), Behind the M.K.Road, Oberoi Nariman Point Mumbai – 400 020 Mumbai – 400 021 PAN/GIR No. AAACT9446Q Appellant) .. Respondent) Assessee by Shri Ram Tiwari Revenue by Shri Vijay Mehta Date of Hearing 05/01/2018 Date of Pronouncement 14/03/2018 आदेश / O R D E R PER SANDEEP GOSAIN (J.M): This is an appeal filed by the revenue against the order of CIT(A) - 8, Mumbai dated 25/08/2015 for A.Y…

ITO 3(3)(4), MUMBAI vs. HARSH DALMIA, MUMBAI

In the result, appeal filed by the Revenue is dismissed

ITA 7459/MUM/2016[2008-09]Status: DisposedITAT Mumbai17 Oct 2017AY 2008-09

Bench: Shri B.R. Baskaran (Am)

Section 68

…THE INCOME TAX APPELLATE TRIBUNAL “SMC” Bench, Mumbai Before Shri B.R. Baskaran (AM) I.T.A. No. 7459/Mum/2016 (Assessment Year 2008-09) ITO 3(3)(4) Shri Harsh Dalmia Vs. Room No. 672 91, Sunflower 6th Floor Cuffe Parade Aayakar Bhavan Mumbai-400005 M.K. Road PAN : ABQPD8832L Mumbai-400 020. (Appellant) (Respondent) Assessee by None Department by Ms. N. Hemlatha Date of Hearing 17.10.2017 Date of Pronouncement 17.10.2017 O R D E R The appeal filed by the Revenue is directed against the order dated 29.9.2016 passed by the learned CIT(A)-8, Mumbai and it relates to A.Y. 2008- 09. 2. None appeared on behalf o…

ITO, NEW DELHI vs. M/S. GREENLAND FINANCE AND LEASING PVT. LTD., NEW DELHI

Appeal is dismissed

ITA 1528/DEL/2012[2003-04]Status: DisposedITAT Delhi09 Jun 2017AY 2003-04

Bench: Shri I. C. Sudhir & Shri O. P. Kanti.T. Appeal No. 1528/Del/2012 Assessment Year : 2003-04. Income Tax Officer, M/S. Greenland Finance & Ward : 12 (2), Vs. Leasing Pvt. Ltd., New Delhi. 306, Sharp Bhawan, Commercial Complex, Azadpur, Delhi – 110 033. Pan : Aaacg 3755 F (Appellant) (Respondent)

For Respondent: Shri Amrit Lal, Sr. D. R

Section 68

…1 IN THE INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCHES: “C” NEW DELHI ] BEFORE SHRI I. C. SUDHIR, JUDICIAL MEMBER AND SHRI O. P. KANT, ACCOUNTANT MEMBER I.T. Appeal No. 1528/Del/2012 Assessment Year : 2003-04. Income Tax Officer, M/s. Greenland Finance and Ward : 12 (2), Vs. Leasing Pvt. Ltd., New Delhi. 306, Sharp Bhawan, Commercial Complex, Azadpur, Delhi – 110 033. PAN : AAACG 3755 F (Appellant) (Respondent) Assessees by : Dr. G. S. Grewal, C. A.; Department by : Shri Amrit Lal, Sr. D. R.; Date of Hearing : 24.04.2017 Date of Pronouncement : 09.06.2017 O R D E R. PER I. C. SUDHIR, J. M. : The Reve…

ITO, NEW DELHI vs. M/S MAYUR RESORTS PVT. LTD.,, NEW DELHI

In the result, the Appeal filed by the Revenue stands dismissed

ITA 1160/DEL/2013[2007-08]Status: DisposedITAT Delhi18 Nov 2015AY 2007-08

Bench: Shri H.S. Sidhu & Shri Prashant Maharishi

For Appellant: Sh. Ved Jain, AdvFor Respondent: Sh. P. Dam Kanunjna, Sr. DR

Section 143(1)Section 143(2)Section 143(3)Section 68

…ITA NO. 1160/Del/2013 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.A. No. 1160/DEL/2013 A.Y. 2007-08 VS. M/S MAYUR RESORTS PVT LTD., INCOME TAX OFFICER, 49, ARAKASHAN ROAD, WARD-6(3), NEW DELHI PAHAR GANJ, ROOM NO. 185, C.R. BLDG., NEW DELHI - 55 NEW DELHI (PAN: AAACM0922G) (APPELLANT) (APPELLANT) (RESPONDENT) (RESPONDENT) (APPELLANT) (APPELLANT) (RESPONDENT) (RESPONDENT) Department by : Sh. P. Dam Kanunjna, Sr. DR Assessee by : Sh. Ved Jain, Adv. Date of Hearing : 17-11111111-201 Date of Hearing : 2…