Deepak Pragjibhai Gondaliya v. PCIT

175 Taxmann.com 985High Court2025#23155 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2025 to 2026.

Sections most often in play

Section 139(1)Section 143(1)Section 143(1) of the Income Tax ActSection 1961Section 250Section 90

Issues it is cited on

foreign tax creditsection 143(1)

Judgments citing Deepak Pragjibhai Gondaliya v. PCIT

Rohan Atul Khadilkar, Pune vs. ITO, Ward 13(1), Pune

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 1200/PUN/2024[2021-22]Status: DisposedITAT Pune02 Feb 2026AY 2021-22

Bench: Dr.Manish Boradआयकर अपील सं. / Ita No.1200/Pun/2024 Assessment Year : 2021-22

For Appellant: Shri Kishor PhadkeFor Respondent: Date of hearing
Section 139(1)Section 143(1)Section 143(1)(a)Section 250Section 90

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “SMC”, PUNE BEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.1200/PUN/2024 Assessment Year : 2021-22 Rohan Atul Khadilkar, Vs. Income Tax Officer, Apt 411, Woodland Harmony, Ward-13(1), Pune Kothrud, Pune 411038 Maharashtra PAN : ETWPK4758Q Appellant Respondent Assessee by : Shri Kishor Phadke Shri Vishwajit Shinde Revenue by : Date of hearing : 22.01.2026 Date of pronouncement : 02.02.2026 आदेश / ORDER The captioned appeal at the instance of assessee pertaining to the Assessment Year 2021-22 is directed against the order dated 30.03.2024 of…

Krishna Muniramaiah, Bangalore vs. DCIT, Circle-3(3)(1), Bangalore

In the result, the appeal filed by the assessee stands allowed

ITA 435/COCH/2025[AY 2017-18]Status: DisposedITAT Cochin14 Aug 2025

Bench: Shri Inturi Rama Rao, Am & Shri Soundararajan K., Jm Assessment Year: 2017-18 Krishna Muniramaiah .......... Appellant 728, 2Nd Cross Road, Hrbr Layout, 1St Block Kalyannagar S.O., Bangalore 560043 S.O. [Pan: Agapg9616Q] Vs. Dcit, Circle 3(3)(1), Bangalore .......... Respondent Assessee By: Shri Siddesh Nagraj Gaddi, Ca Revenue By: Smt. Leena Lal, Sr. D.R. Date Of Hearing: 05.08.2025 Date Of Pronouncement: 14.08.2025

For Appellant: Shri Siddesh Nagraj Gaddi, CAFor Respondent: Smt. Leena Lal, Sr. D.R
Section 143(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI SOUNDARARAJAN K., JM Assessment Year: 2017-18 Krishna Muniramaiah .......... Appellant 728, 2nd Cross Road, HRBR Layout, 1st Block Kalyannagar S.O., Bangalore 560043 S.O. [PAN: AGAPG9616Q] vs. DCIT, Circle 3(3)(1), Bangalore .......... Respondent Assessee by: Shri Siddesh Nagraj Gaddi, CA Revenue by: Smt. Leena Lal, Sr. D.R. Date of Hearing: 05.08.2025 Date of Pronouncement: 14.08.2025 O R D E R Per: Inturi Rama Rao, AM This appeal filed by the assessee is directed against the order of the Commissioner of Income Tax (Ap…

Anil Kumar Ahuja, Delhi vs. DCIT, Circle 59(1), Delhi

Appeal is allowed in above terms

ITA 1718/DEL/2025[2019-20]Status: DisposedITAT Delhi26 Jun 2025AY 2019-20

Bench: Sh. Satbeer Singh Godaraita No. 1718/Del/2025 : Asstt. Year : 2019-20 Anil Kumar Ahuja, Vs Dcit, 82, Shankar Vihar, Vikas Marg, Circle-59(1), New Delhi-110092 New Delhi (Appellant) (Respondent) Pan No. Ahbpa5554F Assessee By: Sh. Sameer, Ar Revenue By : Ms. Indu Bala Saini, Sr. Dr Date Of Hearing: 26.06.2025 Date Of Pronouncement: 26.06.2025 Order This Assessee’S Appeal For Assessment Year 2019-20, Arises Against The Addl./Jcit(A)-6, Kolkata’S Din & Order No. Itba/Apl/S/250/2024-25/1072451030(1) Dated 23.01.2025, In Proceedings U/S 143(1) Of The Income Tax Act, 1961 (In Short “The Act”).

For Appellant: Sh. Sameer, ARFor Respondent: Ms. Indu Bala Saini, Sr. DR
Section 139(1)Section 143(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘SMC’, NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member ITA No. 1718/Del/2025 : Asstt. Year : 2019-20 Anil Kumar Ahuja, Vs DCIT, 82, Shankar Vihar, Vikas Marg, Circle-59(1), New Delhi-110092 New Delhi (APPELLANT) (RESPONDENT) PAN No. AHBPA5554F Assessee by: Sh. Sameer, AR Revenue by : Ms. Indu Bala Saini, Sr. DR Date of Hearing: 26.06.2025 Date of Pronouncement: 26.06.2025 ORDER This assessee’s appeal for Assessment Year 2019-20, arises against the Addl./JCIT(A)-6, Kolkata’s DIN & order No. ITBA/APL/S/250/2024-25/1072451030(1) dated 23.01.2025, in pro…