DDRC SRL Diagnostic (P) Ltd. v. ITO

65 Taxmann.com 146Reported decision#18162 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2023.

Issues it is cited on

section 194jsection 201(1a)section 194cmistake apparent on recordsection 201(1)section 201miscellaneous applicationsection 194section 20section 19personcompany

Judgments citing DDRC SRL Diagnostic (P) Ltd. v. ITO

M/S. Friends Salt Works & Alied Industries, Gandhidham-Kutch vs. The Deputy Commissioner of Income Tax, TDS Circle, Rajkot

The appeal of the assessee is allowed for assessment year

ITA 50/RJT/2021[2015-16]Status: DisposedITAT Rajkot19 Apr 2023AY 2015-16

Bench: Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

For Appellant: Shri K.C. Thacker, A.RFor Respondent: Shri B.D. Gupta, Sr. D.R
Section 194CSection 194JSection 201(1)Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT [CONDUCTED THROUGH VIRTUAL COURT ] Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member ITA Nos. 49 & 50/Rjt/2021 Assessment Year 2014-15 & 2015-16 Friends Salt Works & Dy. CIT, Allied Industry, TDS Circle, Gandhidham Vs Rajkot PAN: AAAFF2067N (Respondent) (Appellant) Assessee by: Shri K.C. Thacker, A.R. Revenue by: Shri B.D. Gupta, Sr. D.R. Date of hearing : 14-03-2023 Date of pronouncement : 19-04-2023 आदेश/ORDER PER : SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER:- These two appeals filed by the assessee for…

M/S. Friends Salt Works & Alied Industries, Gandhidham-Kutch vs. The Deputy Commissioner of Income Tax, TDS Circle, Rajkot

The appeal of the assessee is allowed for assessment year

ITA 49/RJT/2021[2014-15]Status: DisposedITAT Rajkot19 Apr 2023AY 2014-15

Bench: Shri Waseem Ahmed (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)

For Appellant: Shri K.C. Thacker, A.RFor Respondent: Shri B.D. Gupta, Sr. D.R
Section 194CSection 194JSection 201(1)Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT [CONDUCTED THROUGH VIRTUAL COURT ] Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member ITA Nos. 49 & 50/Rjt/2021 Assessment Year 2014-15 & 2015-16 Friends Salt Works & Dy. CIT, Allied Industry, TDS Circle, Gandhidham Vs Rajkot PAN: AAAFF2067N (Respondent) (Appellant) Assessee by: Shri K.C. Thacker, A.R. Revenue by: Shri B.D. Gupta, Sr. D.R. Date of hearing : 14-03-2023 Date of pronouncement : 19-04-2023 आदेश/ORDER PER : SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER:- These two appeals filed by the assessee for…

The Bhatia General Hospital, Mumbai vs. Income Tax Officer (OSD)(TDS) 3(2), Mumbai

In the result, all the appeals of the assessee are allowed for statistical purposes

ITA 7205/MUM/2017[2011-12]Status: DisposedITAT Mumbai10 Nov 2022AY 2011-12
For Appellant: Shri R. V. Shah/Ms. Dhara BadaniFor Respondent: Shri Chetan M. Kacha (Sr. AR)
Section 194JSection 201

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRAMOD KUMAR, VP AND SHRI ABY T. VARKEY, JM आयकर अपील सं/ I.T.A. No.7202/Mum/2017 (निर्धारण वर्ा / Assessment Year: 2008-09) & आयकर अपील सं/ I.T.A. No.7203/Mum/2017 (निर्धारण वर्ा / Assessment Year: 2009-10) & आयकर अपील सं/ I.T.A. No.7205/Mum/2017 (निर्धारण वर्ा / Assessment Year: 2011-12) The Bhatia General बिधम/ ITO (OSD)(TDS)-3(2) 9th Floor, K. G. Mittal Hospital The Bhatia Vs. General Hospital, Tardeo Ayurvedic Hospital Road, Nana Chowk, Building, Charni Road, Mumbai-400007. Mumbai-400020. स्थधयी लेखध सं./जीआइआर सं./PAN/GIR No. : AAATT3440K (अ…

The Bhatia General Hospital, Mumbai vs. Income Tax Officer (OSD)(TDS) 3(2), Mumbai

In the result, all the appeals of the assessee are allowed for statistical purposes

ITA 7203/MUM/2017[2009-10]Status: DisposedITAT Mumbai10 Nov 2022AY 2009-10
For Appellant: Shri R. V. Shah/Ms. Dhara BadaniFor Respondent: Shri Chetan M. Kacha (Sr. AR)
Section 194JSection 201

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRAMOD KUMAR, VP AND SHRI ABY T. VARKEY, JM आयकर अपील सं/ I.T.A. No.7202/Mum/2017 (निर्धारण वर्ा / Assessment Year: 2008-09) & आयकर अपील सं/ I.T.A. No.7203/Mum/2017 (निर्धारण वर्ा / Assessment Year: 2009-10) & आयकर अपील सं/ I.T.A. No.7205/Mum/2017 (निर्धारण वर्ा / Assessment Year: 2011-12) The Bhatia General बिधम/ ITO (OSD)(TDS)-3(2) 9th Floor, K. G. Mittal Hospital The Bhatia Vs. General Hospital, Tardeo Ayurvedic Hospital Road, Nana Chowk, Building, Charni Road, Mumbai-400007. Mumbai-400020. स्थधयी लेखध सं./जीआइआर सं./PAN/GIR No. : AAATT3440K (अ…

The Bhatia General Hospital, Mumbai vs. Income Tax Officer (OSD)(TDS) 3(2), Mumbai

In the result, all the appeals of the assessee are allowed for statistical purposes

ITA 7202/MUM/2017[2008-09]Status: DisposedITAT Mumbai10 Nov 2022AY 2008-09
For Appellant: Shri R. V. Shah/Ms. Dhara BadaniFor Respondent: Shri Chetan M. Kacha (Sr. AR)
Section 194JSection 201

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRAMOD KUMAR, VP AND SHRI ABY T. VARKEY, JM आयकर अपील सं/ I.T.A. No.7202/Mum/2017 (निर्धारण वर्ा / Assessment Year: 2008-09) & आयकर अपील सं/ I.T.A. No.7203/Mum/2017 (निर्धारण वर्ा / Assessment Year: 2009-10) & आयकर अपील सं/ I.T.A. No.7205/Mum/2017 (निर्धारण वर्ा / Assessment Year: 2011-12) The Bhatia General बिधम/ ITO (OSD)(TDS)-3(2) 9th Floor, K. G. Mittal Hospital The Bhatia Vs. General Hospital, Tardeo Ayurvedic Hospital Road, Nana Chowk, Building, Charni Road, Mumbai-400007. Mumbai-400020. स्थधयी लेखध सं./जीआइआर सं./PAN/GIR No. : AAATT3440K (अ…

DDRC SRL Diagnostic (P) Ltd. v. ITO (65 Taxmann.com 146) — Cited in 5 Judgments | BharatTax