Plintron Mobility Solutions Pvt Ltd, Chennai vs. ITO, Corporate Ward -5(2), Chennai
In the result, the appeal filed by the assessee is allowed
ITA 104/CHNY/2018[2014-15]Status: DisposedITAT Chennai27 Oct 2021AY 2014-15
Bench: Shri Duvvuru Rl Reddy & Shri G. Manjunathaआयकर अपील सं./Ita No.: 104/Chny/2018 िनधा"रण वष" / Assessment Year: 2014-15 M/S. Plintron Mobility Solutions Income Tax Officer, Pvt. Ltd., V. Corporate Ward 5(2), Formerly Known As Plintron Global Chennai – 600 034. Technology Solutions Pvt. Ltd., Block 6, 3Rd Floor, Dlf It Sez, Gks Tech Park, 1/124, Shivaji Gardern, Ramapuram, Chennai – 600 089. [Pan: Aabcl 4077E] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appellant By : Shri. R. Viswanathan, Ca ""यथ" क" ओर से/Respondent By : Shri. Ar V Sreenivasan, Addl. Cit सुनवाई क" तार"ख/Date Of Hearing : 21.10.2021 घोषणा क" तार"ख/Date Of Pronouncement : 27.10.2021
For Appellant: Shri. R. Viswanathan, CAFor Respondent: Shri. AR V Sreenivasan, Addl. CIT
Section 143(3)Section 195Section 32(2)Section 40Section 40a
…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी धु"वु" आर. एल रे"डी, "या"यक सद"य एवं "ी जी. मंजुनाथ, लेखा सद"य के सम" BEFORE SHRI DUVVURU RL REDDY, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.: 104/Chny/2018 िनधा"रण वष" / Assessment Year: 2014-15 M/s. Plintron Mobility Solutions Income Tax Officer, Pvt. Ltd., v. Corporate Ward 5(2), Formerly known as Plintron Global Chennai – 600 034. Technology Solutions Pvt. Ltd., Block 6, 3rd Floor, DLF IT SEZ, GKS Tech Park, 1/124, Shivaji Gardern, Ramapuram, Chennai – 600 089. [PAN: AABCL 4…