DCM Estates & Infrastructure Ltd. v. DCIT

110 TTJ 604Income Tax Appellate Tribunal2007#13243 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2022.

Judgments citing DCM Estates & Infrastructure Ltd. v. DCIT

The Income Tax Officer, Ward-2(1)(1), Baroda vs. Uttar Gujarat Vij Company Ltd., Mehsana

ITA 617/AHD/2018[2014-15]Status: DisposedITAT Ahmedabad24 Aug 2022AY 2014-15

Bench: Shri P.M. Jagtap & Ms. Suchitra Kambleassessment Year: 2010-11

For Appellant: Shri M.J Shah, A.RFor Respondent: Shri Vijay Kumar Jaiswal, CIT DR
Section 115JSection 142Section 143(2)Section 234BSection 50

…ITA Nos.2089/A/2013, 1751/A/2016, 1968/A/2016 445/A/2018, 446/A/2018, 616/A/2018 & 617/A/2018 A.Ys. 2010-11, 2012-13, 2012-13, 2013-14, 2014-15, 2013-14 & 2014-15 respectively Page 1 of 19 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE SHRI P.M. JAGTAP, VICE PRESIDENT AND Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2010-11 Uttar Gujarat Vij Company Ltd., vs. Asstt. Commissioner of Income Tax Visnagar Road, Circle – 4, Baroda. Mehsana – 384 001. [PAN – AAACU 6551 F] Assessment Year: 2012-13 Uttar Gujarat Vij Company Ltd., vs. Income Tax Officer, Visnagar Road, Ward – 2(1)…

The DCIT, Circle-2(1)(1), Baroda vs. Uttar Gujarat Vij Company Ltd., Mehsana

ITA 616/AHD/2018[2013-14]Status: DisposedITAT Ahmedabad24 Aug 2022AY 2013-14

Bench: Shri P.M. Jagtap & Ms. Suchitra Kambleassessment Year: 2010-11

For Appellant: Shri M.J Shah, A.RFor Respondent: Shri Vijay Kumar Jaiswal, CIT DR
Section 115JSection 142Section 143(2)Section 234BSection 50

…ITA Nos.2089/A/2013, 1751/A/2016, 1968/A/2016 445/A/2018, 446/A/2018, 616/A/2018 & 617/A/2018 A.Ys. 2010-11, 2012-13, 2012-13, 2013-14, 2014-15, 2013-14 & 2014-15 respectively Page 1 of 19 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE SHRI P.M. JAGTAP, VICE PRESIDENT AND Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2010-11 Uttar Gujarat Vij Company Ltd., vs. Asstt. Commissioner of Income Tax Visnagar Road, Circle – 4, Baroda. Mehsana – 384 001. [PAN – AAACU 6551 F] Assessment Year: 2012-13 Uttar Gujarat Vij Company Ltd., vs. Income Tax Officer, Visnagar Road, Ward – 2(1)…

Uttar Gujarat Vij Company Ltd., Mehsana vs. The DCIT, Circle-2(1)(1), Baroda

ITA 446/AHD/2018[2014-15]Status: FixedITAT Ahmedabad24 Aug 2022AY 2014-15

Bench: Shri P.M. Jagtap & Ms. Suchitra Kambleassessment Year: 2010-11

For Appellant: Shri M.J Shah, A.RFor Respondent: Shri Vijay Kumar Jaiswal, CIT DR
Section 115JSection 142Section 143(2)Section 234BSection 50

…ITA Nos.2089/A/2013, 1751/A/2016, 1968/A/2016 445/A/2018, 446/A/2018, 616/A/2018 & 617/A/2018 A.Ys. 2010-11, 2012-13, 2012-13, 2013-14, 2014-15, 2013-14 & 2014-15 respectively Page 1 of 19 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE SHRI P.M. JAGTAP, VICE PRESIDENT AND Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2010-11 Uttar Gujarat Vij Company Ltd., vs. Asstt. Commissioner of Income Tax Visnagar Road, Circle – 4, Baroda. Mehsana – 384 001. [PAN – AAACU 6551 F] Assessment Year: 2012-13 Uttar Gujarat Vij Company Ltd., vs. Income Tax Officer, Visnagar Road, Ward – 2(1)…

Uttar Gujarat Vij Company Ltd., Mehsana vs. The Income Tax Officer, Ward-2(1)(4), Baroda

ITA 445/AHD/2018[2013-14]Status: DisposedITAT Ahmedabad24 Aug 2022AY 2013-14

Bench: Shri P.M. Jagtap & Ms. Suchitra Kambleassessment Year: 2010-11

For Appellant: Shri M.J Shah, A.RFor Respondent: Shri Vijay Kumar Jaiswal, CIT DR
Section 115JSection 142Section 143(2)Section 234BSection 50

…ITA Nos.2089/A/2013, 1751/A/2016, 1968/A/2016 445/A/2018, 446/A/2018, 616/A/2018 & 617/A/2018 A.Ys. 2010-11, 2012-13, 2012-13, 2013-14, 2014-15, 2013-14 & 2014-15 respectively Page 1 of 19 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE SHRI P.M. JAGTAP, VICE PRESIDENT AND Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2010-11 Uttar Gujarat Vij Company Ltd., vs. Asstt. Commissioner of Income Tax Visnagar Road, Circle – 4, Baroda. Mehsana – 384 001. [PAN – AAACU 6551 F] Assessment Year: 2012-13 Uttar Gujarat Vij Company Ltd., vs. Income Tax Officer, Visnagar Road, Ward – 2(1)…

The Dy. Commissioner of Income Tax, Circle-2(1)(1), Baroda vs. M/S. Uttar Gujarat Vij Company Ltd., Mehsana

ITA 1968/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad24 Aug 2022AY 2012-13

Bench: Shri P.M. Jagtap & Ms. Suchitra Kambleassessment Year: 2010-11

For Appellant: Shri M.J Shah, A.RFor Respondent: Shri Vijay Kumar Jaiswal, CIT DR
Section 115JSection 142Section 143(2)Section 234BSection 50

…ITA Nos.2089/A/2013, 1751/A/2016, 1968/A/2016 445/A/2018, 446/A/2018, 616/A/2018 & 617/A/2018 A.Ys. 2010-11, 2012-13, 2012-13, 2013-14, 2014-15, 2013-14 & 2014-15 respectively Page 1 of 19 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE SHRI P.M. JAGTAP, VICE PRESIDENT AND Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2010-11 Uttar Gujarat Vij Company Ltd., vs. Asstt. Commissioner of Income Tax Visnagar Road, Circle – 4, Baroda. Mehsana – 384 001. [PAN – AAACU 6551 F] Assessment Year: 2012-13 Uttar Gujarat Vij Company Ltd., vs. Income Tax Officer, Visnagar Road, Ward – 2(1)…

Uttar Gujarat Vij Company Ltd., Mehsana vs. The Income Tax Officer, Ward-2(1)(4), Baroda

ITA 1751/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad24 Aug 2022AY 2012-13

Bench: Shri P.M. Jagtap & Ms. Suchitra Kambleassessment Year: 2010-11

For Appellant: Shri M.J Shah, A.RFor Respondent: Shri Vijay Kumar Jaiswal, CIT DR
Section 115JSection 142Section 143(2)Section 234BSection 50

…ITA Nos.2089/A/2013, 1751/A/2016, 1968/A/2016 445/A/2018, 446/A/2018, 616/A/2018 & 617/A/2018 A.Ys. 2010-11, 2012-13, 2012-13, 2013-14, 2014-15, 2013-14 & 2014-15 respectively Page 1 of 19 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE SHRI P.M. JAGTAP, VICE PRESIDENT AND Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2010-11 Uttar Gujarat Vij Company Ltd., vs. Asstt. Commissioner of Income Tax Visnagar Road, Circle – 4, Baroda. Mehsana – 384 001. [PAN – AAACU 6551 F] Assessment Year: 2012-13 Uttar Gujarat Vij Company Ltd., vs. Income Tax Officer, Visnagar Road, Ward – 2(1)…

Uttar Gujarat Vij Company Ltd., Mehsana vs. The ACIT, Circle 4, Baroda

ITA 2089/AHD/2013[2010-11]Status: DisposedITAT Ahmedabad24 Aug 2022AY 2010-11

Bench: Shri P.M. Jagtap & Ms. Suchitra Kambleassessment Year: 2010-11

For Appellant: Shri M.J Shah, A.RFor Respondent: Shri Vijay Kumar Jaiswal, CIT DR
Section 115JSection 142Section 143(2)Section 234BSection 50

…ITA Nos.2089/A/2013, 1751/A/2016, 1968/A/2016 445/A/2018, 446/A/2018, 616/A/2018 & 617/A/2018 A.Ys. 2010-11, 2012-13, 2012-13, 2013-14, 2014-15, 2013-14 & 2014-15 respectively Page 1 of 19 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE SHRI P.M. JAGTAP, VICE PRESIDENT AND Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2010-11 Uttar Gujarat Vij Company Ltd., vs. Asstt. Commissioner of Income Tax Visnagar Road, Circle – 4, Baroda. Mehsana – 384 001. [PAN – AAACU 6551 F] Assessment Year: 2012-13 Uttar Gujarat Vij Company Ltd., vs. Income Tax Officer, Visnagar Road, Ward – 2(1)…

DCM Estates & Infrastructure Ltd. v. DCIT (110 TTJ 604) — Cited in 7 Judgments | BharatTax