DCIT v. Yashoda Super Specialty Hospital

133 TTJ 17Income Tax Appellate Tribunal2010#22414 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2017.

Judgments citing DCIT v. Yashoda Super Specialty Hospital

ACIT, New Delhi vs. M/S. Dharamshila Cancer Foundation and Research Centre, New Delhi

In the result, the appeal of the revenue is dismissed

ITA 106/DEL/2015[2011-12 (F.Y. 2010-11)]Status: DisposedITAT Delhi03 Oct 2017

Bench: Amit Shukla & Shri Waseem Ahmed

For Appellant: Shri Sanjeev Jain, CAFor Respondent: Shri Anshu Prakash, Sr. DR
Section 192Section 194JSection 201Section 201(1)

…are not eligible for any gratuity, PF and leave encashment. Based on the above, there is no ground to hold that the consultant doctors are employees of the appellant. The decision of the Hon’ble ITAT in case of DCIT v. Yashoda Super Specialty Hospital [2010] 133 TTJ 17 and ITO v. Apollo Hospitals International Ltd. [2011] 9 taxmann.com 95 is squarely applicable to the facts of the appellant. My Ld. predecessor, CIT (A) in the AY 2010-11 in appellant’s own case also took a similar view that “the agreement shows no employer-employee relationship between the consultant doctors and the appellant and accordingly the…

ITO (TDS) (OSD) 1(2), Mumbai vs. Entertainment Network (I) Ltd, Mumbai

In the result, both the appeals filed by the Revenue are dismissed

ITA 5227/MUM/2014[2012-13]Status: DisposedITAT Mumbai11 Jan 2017AY 2012-13

Bench: Shri Mahavir Singh & Shri Ashwani Tanejaassessment Year: 2011-12 & Assessment Year: 2012-13 Ito (Tds)(Osd) Entertainment Network (I) Ltd. 1(2) Trade Garden, Gr. Floor, Kamala बनाम/ R.No.811 K.G. Mill Compound, Senapati Bapat Vs. Mittal Hospital Marg, Lower Parel,(W) Bldg. Charni Rd Mumbai-400013 Mumbai-400002 (Revenue) (Respondent ) P.A. No.Aaace7796G Revenue By Shri Vishwas Mundhe (Dr) Respondent By Shri Mayur Kisnadwala (Ar) सुनवाई क" तार"ख/Date Of Hearing: 15/12/2016 आदेश क" तार"ख /Date Of Order: 11/01/2017

Section 192Section 194CSection 194HSection 194JSection 201Section 201(1)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,E,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “E”, MUMBAI Before Shri Mahavir Singh, Judicial Member, and Shri Ashwani Taneja, Accountant Member Assessment Year: 2011-12 & Assessment Year: 2012-13 ITO (TDS)(OSD) Entertainment Network (I) Ltd. 1(2) Trade Garden, Gr. Floor, Kamala बनाम/ R.No.811 K.G. Mill Compound, Senapati Bapat Vs. Mittal Hospital Marg, Lower Parel,(W) Bldg. Charni Rd Mumbai-400013 Mumbai-400002 (Revenue) (Respondent ) P.A. No.AAACE7796G Revenue by Shri Vishwas Mundhe (DR) Respondent by Shri Mayur Kisnadwala (AR) सुनवाई क" तार"ख/Date of Hearing:…

ITO (TDS) (OSD) 1(2), Mumbai vs. Entertainment Network (India) Ltd, Mumbai

In the result, both the appeals filed by the Revenue are dismissed

ITA 1352/MUM/2014[2011-12]Status: DisposedITAT Mumbai11 Jan 2017AY 2011-12

Bench: Shri Mahavir Singh & Shri Ashwani Tanejaassessment Year: 2011-12 & Assessment Year: 2012-13 Ito (Tds)(Osd) Entertainment Network (I) Ltd. 1(2) Trade Garden, Gr. Floor, Kamala बनाम/ R.No.811 K.G. Mill Compound, Senapati Bapat Vs. Mittal Hospital Marg, Lower Parel,(W) Bldg. Charni Rd Mumbai-400013 Mumbai-400002 (Revenue) (Respondent ) P.A. No.Aaace7796G Revenue By Shri Vishwas Mundhe (Dr) Respondent By Shri Mayur Kisnadwala (Ar) सुनवाई क" तार"ख/Date Of Hearing: 15/12/2016 आदेश क" तार"ख /Date Of Order: 11/01/2017

Section 192Section 194CSection 194HSection 194JSection 201Section 201(1)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,E,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “E”, MUMBAI Before Shri Mahavir Singh, Judicial Member, and Shri Ashwani Taneja, Accountant Member Assessment Year: 2011-12 & Assessment Year: 2012-13 ITO (TDS)(OSD) Entertainment Network (I) Ltd. 1(2) Trade Garden, Gr. Floor, Kamala बनाम/ R.No.811 K.G. Mill Compound, Senapati Bapat Vs. Mittal Hospital Marg, Lower Parel,(W) Bldg. Charni Rd Mumbai-400013 Mumbai-400002 (Revenue) (Respondent ) P.A. No.AAACE7796G Revenue by Shri Vishwas Mundhe (DR) Respondent by Shri Mayur Kisnadwala (AR) सुनवाई क" तार"ख/Date of Hearing:…

DCIT v. Yashoda Super Specialty Hospital (133 TTJ 17) — Cited in 3 Judgments | BharatTax