DCIT v. Western Geco International Ltd.

157 Taxmann.com 736Reported decision2023#22821 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

section 255(4)section 44dasection 44dsection 3(b)section 44bbsection 44bsection 9(1)(i)section 115asection 9(1)(vii)fees for technical servicessection 90section 9(1)

Judgments citing DCIT v. Western Geco International Ltd.

DCIT (International Taxation), Circle-I, Dehradun vs. Halliburton Offshore Services Inc., Dehradun

ITA 6714/DEL/2017[2014-15]Status: DisposedITAT Dehradun07 May 2025AY 2014-15

Bench: Sh. Satbeer Singh Godara & Sh. M. Balaganesh

For Appellant: Sh. Salil Kapoor, Sh. S. LalchandaniFor Respondent: Sh. Mithun Shete, Sr. DR
Section 143(3)Section 44BSection 44DSection 9(1)(i)Section 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, DEHRADUN Before Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh, Accountant Member ITA No. 6026/Del./2017 : Asstt. Year : 2013-14 Halliburton Offshore Services Inc., Vs DCIT, C/o Nangia & Company, International Taxation, A-109, Sector-136, Circle-1, Noida-201304 Dehradun-248001 (APPELLANT) (RESPONDENT) PAN No. AAACH5154M ITA No. 6171/Del./2017 : Asstt. Year : 2013-14 ITA No. 6714/Del./2017 : Asstt. Year : 2014-15 DCIT, Vs Halliburton Offshore Services Inc., International Taxation, C/o Nangia & Company, 1st Floor, IDA, 46, E.C. Road, Circle-1, Dehr…

DCIT (International Taxation), Circle-I, Dehradun vs. Halliburton Offshore Services Inc., Dehradun

ITA 6171/DEL/2017[2013-14]Status: DisposedITAT Dehradun07 May 2025AY 2013-14

Bench: Sh. Satbeer Singh Godara & Sh. M. Balaganesh

For Appellant: Sh. Salil Kapoor, Sh. S. LalchandaniFor Respondent: Sh. Mithun Shete, Sr. DR
Section 143(3)Section 44BSection 44DSection 9(1)(i)Section 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, DEHRADUN Before Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh, Accountant Member ITA No. 6026/Del./2017 : Asstt. Year : 2013-14 Halliburton Offshore Services Inc., Vs DCIT, C/o Nangia & Company, International Taxation, A-109, Sector-136, Circle-1, Noida-201304 Dehradun-248001 (APPELLANT) (RESPONDENT) PAN No. AAACH5154M ITA No. 6171/Del./2017 : Asstt. Year : 2013-14 ITA No. 6714/Del./2017 : Asstt. Year : 2014-15 DCIT, Vs Halliburton Offshore Services Inc., International Taxation, C/o Nangia & Company, 1st Floor, IDA, 46, E.C. Road, Circle-1, Dehr…

Halliburton Offshore Services Inc., Noida vs. DCIT (International Taxation), Circle-1, Dehradun

ITA 6026/DEL/2017[2013-14]Status: DisposedITAT Dehradun07 May 2025AY 2013-14

Bench: Sh. Satbeer Singh Godara & Sh. M. Balaganesh

For Appellant: Sh. Salil Kapoor, Sh. S. LalchandaniFor Respondent: Sh. Mithun Shete, Sr. DR
Section 143(3)Section 44BSection 44DSection 9(1)(i)Section 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH, DEHRADUN Before Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh, Accountant Member ITA No. 6026/Del./2017 : Asstt. Year : 2013-14 Halliburton Offshore Services Inc., Vs DCIT, C/o Nangia & Company, International Taxation, A-109, Sector-136, Circle-1, Noida-201304 Dehradun-248001 (APPELLANT) (RESPONDENT) PAN No. AAACH5154M ITA No. 6171/Del./2017 : Asstt. Year : 2013-14 ITA No. 6714/Del./2017 : Asstt. Year : 2014-15 DCIT, Vs Halliburton Offshore Services Inc., International Taxation, C/o Nangia & Company, 1st Floor, IDA, 46, E.C. Road, Circle-1, Dehr…

DCIT v. Western Geco International Ltd. (157 Taxmann.com 736) — Cited in 3 Judgments | BharatTax