DCIT v. VSNL Broad Band Ltd.
38 Taxmann.com 287Income Tax Appellate Tribunal2013#24757 most cited
3
judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2019.
judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2019.