DCIT v. Vardhman Fabrics (P.) Ltd.

122 Taxmann 375High Court2002#16633 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2024.

Judgments citing DCIT v. Vardhman Fabrics (P.) Ltd.

DCIT v. Vardhman Fabrics (P.) Ltd. (122 Taxmann 375) — Cited in 5 Judgments | BharatTax