DCIT v. The Hoshiarpur Central Co-operative Bank Ltd.

2019 SCC OnLine ITAT 24588Reported decision2019#15248 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2023 to 2023.

Judgments citing DCIT v. The Hoshiarpur Central Co-operative Bank Ltd.

The Virudhunagar District Central Cooperative Bank Ltd, Virudhunagar vs. PCIT, Madurai

The appeal stand partly allowed

ITA 543/CHNY/2022[2017-2018]Status: DisposedITAT Chennai12 May 2023AY 2017-2018

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am Sr. Appeal Numbers Assessment Appellant Respondent No Years 1

For Appellant: Shri K. Manoj Menon (Advocate) &For Respondent: Shri R. Mohan Reddy (CIT) –Ld. DR
Section 143(3)Section 263Section 36Section 36(1)(viia)

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM Sr. Appeal Numbers Assessment Appellant Respondent No Years 1 ITA No.538/Chny/2022 2009-10 The Virudhunagar District 2 ITA No.539/Chny/2022 2010-11 Central Co-operative Bank Ltd. PCIT 3 ITA No.540/Chny/2022 2011-12 104/1, Madurai Road, Madurai-1. 4. ITA No.541/Chny/2022 2012-13 Post Box No.8, 5. ITA No.542/Chny/2022 2014-15 Virudhunagar – 626 001. 6. I…

The Virudhunagar District Central Cooperative Bank Ltd, Virudhunagar vs. PCIT, Madurai

The appeal stand partly allowed

ITA 542/CHNY/2022[2014-2015]Status: DisposedITAT Chennai12 May 2023AY 2014-2015

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am Sr. Appeal Numbers Assessment Appellant Respondent No Years 1

For Appellant: Shri K. Manoj Menon (Advocate) &For Respondent: Shri R. Mohan Reddy (CIT) –Ld. DR
Section 143(3)Section 263Section 36Section 36(1)(viia)

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM Sr. Appeal Numbers Assessment Appellant Respondent No Years 1 ITA No.538/Chny/2022 2009-10 The Virudhunagar District 2 ITA No.539/Chny/2022 2010-11 Central Co-operative Bank Ltd. PCIT 3 ITA No.540/Chny/2022 2011-12 104/1, Madurai Road, Madurai-1. 4. ITA No.541/Chny/2022 2012-13 Post Box No.8, 5. ITA No.542/Chny/2022 2014-15 Virudhunagar – 626 001. 6. I…

The Virudhunagar District Central Cooperative Bank Ltd, Virudhunagar vs. PCIT, Madurai

The appeal stand partly allowed

ITA 541/CHNY/2022[2012-2013]Status: DisposedITAT Chennai12 May 2023AY 2012-2013

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am Sr. Appeal Numbers Assessment Appellant Respondent No Years 1

For Appellant: Shri K. Manoj Menon (Advocate) &For Respondent: Shri R. Mohan Reddy (CIT) –Ld. DR
Section 143(3)Section 263Section 36Section 36(1)(viia)

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM Sr. Appeal Numbers Assessment Appellant Respondent No Years 1 ITA No.538/Chny/2022 2009-10 The Virudhunagar District 2 ITA No.539/Chny/2022 2010-11 Central Co-operative Bank Ltd. PCIT 3 ITA No.540/Chny/2022 2011-12 104/1, Madurai Road, Madurai-1. 4. ITA No.541/Chny/2022 2012-13 Post Box No.8, 5. ITA No.542/Chny/2022 2014-15 Virudhunagar – 626 001. 6. I…

The Virudhunagar District Central Cooperative Bank Ltd, Virudhunagar vs. PCIT, Madurai

The appeal stand partly allowed

ITA 540/CHNY/2022[2011-2012]Status: DisposedITAT Chennai12 May 2023AY 2011-2012

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am Sr. Appeal Numbers Assessment Appellant Respondent No Years 1

For Appellant: Shri K. Manoj Menon (Advocate) &For Respondent: Shri R. Mohan Reddy (CIT) –Ld. DR
Section 143(3)Section 263Section 36Section 36(1)(viia)

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM Sr. Appeal Numbers Assessment Appellant Respondent No Years 1 ITA No.538/Chny/2022 2009-10 The Virudhunagar District 2 ITA No.539/Chny/2022 2010-11 Central Co-operative Bank Ltd. PCIT 3 ITA No.540/Chny/2022 2011-12 104/1, Madurai Road, Madurai-1. 4. ITA No.541/Chny/2022 2012-13 Post Box No.8, 5. ITA No.542/Chny/2022 2014-15 Virudhunagar – 626 001. 6. I…

The Virudhunagar District Central Cooperative Bank Ltd, Virudhunagar vs. PCIT, Madurai

The appeal stand partly allowed

ITA 539/CHNY/2022[2010-2011]Status: DisposedITAT Chennai12 May 2023AY 2010-2011

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am Sr. Appeal Numbers Assessment Appellant Respondent No Years 1

For Appellant: Shri K. Manoj Menon (Advocate) &For Respondent: Shri R. Mohan Reddy (CIT) –Ld. DR
Section 143(3)Section 263Section 36Section 36(1)(viia)

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM Sr. Appeal Numbers Assessment Appellant Respondent No Years 1 ITA No.538/Chny/2022 2009-10 The Virudhunagar District 2 ITA No.539/Chny/2022 2010-11 Central Co-operative Bank Ltd. PCIT 3 ITA No.540/Chny/2022 2011-12 104/1, Madurai Road, Madurai-1. 4. ITA No.541/Chny/2022 2012-13 Post Box No.8, 5. ITA No.542/Chny/2022 2014-15 Virudhunagar – 626 001. 6. I…

The Virudhunagar District Central Cooperative Bank Ltd, Virudhunagar vs. PCIT, Madurai

The appeal stand partly allowed

ITA 538/CHNY/2022[2009-2010]Status: DisposedITAT Chennai12 May 2023AY 2009-2010

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am Sr. Appeal Numbers Assessment Appellant Respondent No Years 1

For Appellant: Shri K. Manoj Menon (Advocate) &For Respondent: Shri R. Mohan Reddy (CIT) –Ld. DR
Section 143(3)Section 263Section 36Section 36(1)(viia)

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM Sr. Appeal Numbers Assessment Appellant Respondent No Years 1 ITA No.538/Chny/2022 2009-10 The Virudhunagar District 2 ITA No.539/Chny/2022 2010-11 Central Co-operative Bank Ltd. PCIT 3 ITA No.540/Chny/2022 2011-12 104/1, Madurai Road, Madurai-1. 4. ITA No.541/Chny/2022 2012-13 Post Box No.8, 5. ITA No.542/Chny/2022 2014-15 Virudhunagar – 626 001. 6. I…

DCIT v. The Hoshiarpur Central Co-operative Bank Ltd. (2019 SCC OnLine ITAT 24588) — Cited in 6 Judgments | BharatTax