DCIT v. Smt. C.K. Sumathy

6 ITR 193Reported decision2010#25319 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2017.

Judgments citing DCIT v. Smt. C.K. Sumathy

Sri. C. Shankar Reddy, Bangalore vs. DCIT, Bangalore

In the result the appeals of the assessee are partly allowed

ITA 1492/BANG/2015[2013-14]Status: DisposedITAT Bangalore08 Mar 2017AY 2013-14

Bench: Shri Vijay Pal Rao & Shri S. Jayaraman

For Appellant: Shri Narayana Murthy, CAFor Respondent: Shri G.R. Reddy, CIT(DR-I)
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER ITA Nos. 1490 to 1492/Bang/2015 Assessment years : 2011-12 to 2013-14 Shri C. Shankar Reddy, Advocate, The Deputy Commissioner of Income No. 16, Behind Kapali Tax, Talkies, Central Circle -1(1), Vs. 6th Main Road, Gandhinagar, No. 324, Central Revenue Building, Bangalore. Queens Road, Bangalore – 560 001. PAN: ADFPR 7952L APPELLANT RESPONDENT Appellant by : Shri Narayana Murthy, CA Respondent by : Shri G.R. Reddy, CIT(DR-I) Date of hearing : 09.02.2017 Date of Pronounce…

Sri. C. Shankar Reddy, Bangalore vs. DCIT, Bangalore

In the result the appeals of the assessee are partly allowed

ITA 1491/BANG/2015[2012-13]Status: DisposedITAT Bangalore08 Mar 2017AY 2012-13

Bench: Shri Vijay Pal Rao & Shri S. Jayaraman

For Appellant: Shri Narayana Murthy, CAFor Respondent: Shri G.R. Reddy, CIT(DR-I)
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER ITA Nos. 1490 to 1492/Bang/2015 Assessment years : 2011-12 to 2013-14 Shri C. Shankar Reddy, Advocate, The Deputy Commissioner of Income No. 16, Behind Kapali Tax, Talkies, Central Circle -1(1), Vs. 6th Main Road, Gandhinagar, No. 324, Central Revenue Building, Bangalore. Queens Road, Bangalore – 560 001. PAN: ADFPR 7952L APPELLANT RESPONDENT Appellant by : Shri Narayana Murthy, CA Respondent by : Shri G.R. Reddy, CIT(DR-I) Date of hearing : 09.02.2017 Date of Pronounce…

Sri. C. Shankar Reddy, Bangalore vs. DCIT, Bangalore

In the result the appeals of the assessee are partly allowed

ITA 1490/BANG/2015[2011-12]Status: DisposedITAT Bangalore08 Mar 2017AY 2011-12

Bench: Shri Vijay Pal Rao & Shri S. Jayaraman

For Appellant: Shri Narayana Murthy, CAFor Respondent: Shri G.R. Reddy, CIT(DR-I)
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER ITA Nos. 1490 to 1492/Bang/2015 Assessment years : 2011-12 to 2013-14 Shri C. Shankar Reddy, Advocate, The Deputy Commissioner of Income No. 16, Behind Kapali Tax, Talkies, Central Circle -1(1), Vs. 6th Main Road, Gandhinagar, No. 324, Central Revenue Building, Bangalore. Queens Road, Bangalore – 560 001. PAN: ADFPR 7952L APPELLANT RESPONDENT Appellant by : Shri Narayana Murthy, CA Respondent by : Shri G.R. Reddy, CIT(DR-I) Date of hearing : 09.02.2017 Date of Pronounce…

DCIT v. Smt. C.K. Sumathy (6 ITR 193) — Cited in 3 Judgments | BharatTax