DCIT v. Sidhpur Isabgol Processing Co.

13 Taxmann.com 113Income Tax Appellate Tribunal2011#18960 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2023 to 2023.

Judgments citing DCIT v. Sidhpur Isabgol Processing Co.

DCIT v. Sidhpur Isabgol Processing Co. (13 Taxmann.com 113) — Cited in 4 Judgments | BharatTax