DCIT v. Seshasayee Paper and Boards Limited

125 ITD 111Income Tax Appellate Tribunal2010#18903 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2022.

Issues it is cited on

legal expensesright to receivesection 260aassistant commissionersection 142(1)appeal before the tribunalsection 143(2)transfercompanysection 143(3)indiatotal income

Judgments citing DCIT v. Seshasayee Paper and Boards Limited

Thyagarajan Rajkumar, Bangalore vs. The Assistant Commissioner of Income Tax Circle-1(1)(1), Bangalore

In the result, appeals in (i) ITA No

ITA 692/BANG/2019[2014-15]Status: DisposedITAT Bangalore15 Jun 2022AY 2014-15

Bench: Shri George George K, Jm & Ms.Padmavathy S, Am

For Respondent: Sri.Sankar Ganesh K, JCIT -DR
Section 142(1)Section 143(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “A”, BANGALORE Before Shri George George K, JM & Ms.Padmavathy S, AM ITA No.905/Bang/2017 : Asst.Year 2012-2013 ITA No.691/Bang/2019 : Asst.Year 2013-2014 ITA No.692/Bang/2019 : Asst.Year 2014-2015 Sri.Thyagarajan Rajkumar The Deputy Commissioner of # 343, F-1, Daiwik, Gokul Income-tax, Circle 1(1)(1) v. Bengaluru. 14th Cross, 7th Main, 2nd Block Jayanagar, Bengaluru – 560 011. PAN : AGHPR5807M. (Appellant) (Respondent) ITA No.904/Bang/2017 : Asst.Year 2012-2013 Sri.Thyagarajan Arunkumar The Deputy Commissioner of # 715, 10th A Main, 4th Block Income-tax, Ci…

Tyagarajan Rajkumar, Bangalore vs. The Assistant Commissioner of Income Tax Circle-1(1)(1), Bangalore

In the result, appeals in (i) ITA No

ITA 691/BANG/2019[2013-14]Status: DisposedITAT Bangalore15 Jun 2022AY 2013-14

Bench: Shri George George K, Jm & Ms.Padmavathy S, Am

For Respondent: Sri.Sankar Ganesh K, JCIT -DR
Section 142(1)Section 143(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “A”, BANGALORE Before Shri George George K, JM & Ms.Padmavathy S, AM ITA No.905/Bang/2017 : Asst.Year 2012-2013 ITA No.691/Bang/2019 : Asst.Year 2013-2014 ITA No.692/Bang/2019 : Asst.Year 2014-2015 Sri.Thyagarajan Rajkumar The Deputy Commissioner of # 343, F-1, Daiwik, Gokul Income-tax, Circle 1(1)(1) v. Bengaluru. 14th Cross, 7th Main, 2nd Block Jayanagar, Bengaluru – 560 011. PAN : AGHPR5807M. (Appellant) (Respondent) ITA No.904/Bang/2017 : Asst.Year 2012-2013 Sri.Thyagarajan Arunkumar The Deputy Commissioner of # 715, 10th A Main, 4th Block Income-tax, Ci…

Thyagarajan Rajkumar, Bangalore vs. Deputy Commissioner of Income Tax Circle-1(1)(1), Bangalore

In the result, appeals in (i) ITA No

ITA 905/BANG/2017[2012-13]Status: DisposedITAT Bangalore15 Jun 2022AY 2012-13

Bench: Shri George George K, Jm & Ms.Padmavathy S, Am

For Respondent: Sri.Sankar Ganesh K, JCIT -DR
Section 142(1)Section 143(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “A”, BANGALORE Before Shri George George K, JM & Ms.Padmavathy S, AM ITA No.905/Bang/2017 : Asst.Year 2012-2013 ITA No.691/Bang/2019 : Asst.Year 2013-2014 ITA No.692/Bang/2019 : Asst.Year 2014-2015 Sri.Thyagarajan Rajkumar The Deputy Commissioner of # 343, F-1, Daiwik, Gokul Income-tax, Circle 1(1)(1) v. Bengaluru. 14th Cross, 7th Main, 2nd Block Jayanagar, Bengaluru – 560 011. PAN : AGHPR5807M. (Appellant) (Respondent) ITA No.904/Bang/2017 : Asst.Year 2012-2013 Sri.Thyagarajan Arunkumar The Deputy Commissioner of # 715, 10th A Main, 4th Block Income-tax, Ci…

Thyagarajan Arunkumar, Bangalore vs. Deputy Commissioner of Income Tax Circle-1(1)(1), Bangalore

In the result, appeals in (i) ITA No

ITA 904/BANG/2017[2012-13]Status: DisposedITAT Bangalore15 Jun 2022AY 2012-13

Bench: Shri George George K, Jm & Ms.Padmavathy S, Am

For Respondent: Sri.Sankar Ganesh K, JCIT -DR
Section 142(1)Section 143(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “A”, BANGALORE Before Shri George George K, JM & Ms.Padmavathy S, AM ITA No.905/Bang/2017 : Asst.Year 2012-2013 ITA No.691/Bang/2019 : Asst.Year 2013-2014 ITA No.692/Bang/2019 : Asst.Year 2014-2015 Sri.Thyagarajan Rajkumar The Deputy Commissioner of # 343, F-1, Daiwik, Gokul Income-tax, Circle 1(1)(1) v. Bengaluru. 14th Cross, 7th Main, 2nd Block Jayanagar, Bengaluru – 560 011. PAN : AGHPR5807M. (Appellant) (Respondent) ITA No.904/Bang/2017 : Asst.Year 2012-2013 Sri.Thyagarajan Arunkumar The Deputy Commissioner of # 715, 10th A Main, 4th Block Income-tax, Ci…

DCIT v. Seshasayee Paper and Boards Limited (125 ITD 111) — Cited in 4 Judgments | BharatTax