DCIT v. Samita Marine Kakinada

10 SOT 335Income Tax Appellate Tribunal2007#11972 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2016.

Judgments citing DCIT v. Samita Marine Kakinada

Shreepati Computer Centre, Muumbai vs. ACIT Cen Cir-9, Mumbai

In the result, the appeal of the assessee is allowed as above

ITA 892/MUM/2009[2003-2004]Status: DisposedITAT Mumbai18 Aug 2016AY 2003-2004

Bench: Shri Shailendra Kumar Yadav & Shri Rajesh Kumar.

For Appellant: Mr. Arvind Sinde, A.RFor Respondent: Mr. Manju Nathaswami
Section 10ASection 132(1)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “E” BENCH, MUMBAI BEFORE SHRI SHAILENDRA KUMAR YADAV, JUDICIAL MEMBER, AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER. ITA. Nos. 1481, 1527, 1528 & 1402/Mum/2009 (Assessment Year: 2000-01 to 2003-04) Asstt. Commissioner of Income Tax Central Circle – 9, Old CGO, Mumbai Appellant Vs. M/s. Shreepati Computer Centre, 7/8, Raghavji Bldg., 15/17, Raghavji Road, Gawalia Tank, Mumbai 400 036 Respondent & ITA. Nos. 889 to 892/Mum/2009 (Assessment Year: 2000-01 to 2003-04) M/s. Shreepati Computer Centre, 4th Floor, Building “A”, Shreepati Arcade, Nana Chowk, A. K. Marg, Mumb…

Shreepati Computer Centre, Muumbai vs. ACIT Cen Cir-9, Mumbai

In the result, the appeal of the assessee is allowed as above

ITA 891/MUM/2009[2002-2003]Status: DisposedITAT Mumbai18 Aug 2016AY 2002-2003

Bench: Shri Shailendra Kumar Yadav & Shri Rajesh Kumar.

For Appellant: Mr. Arvind Sinde, A.RFor Respondent: Mr. Manju Nathaswami
Section 10ASection 132(1)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “E” BENCH, MUMBAI BEFORE SHRI SHAILENDRA KUMAR YADAV, JUDICIAL MEMBER, AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER. ITA. Nos. 1481, 1527, 1528 & 1402/Mum/2009 (Assessment Year: 2000-01 to 2003-04) Asstt. Commissioner of Income Tax Central Circle – 9, Old CGO, Mumbai Appellant Vs. M/s. Shreepati Computer Centre, 7/8, Raghavji Bldg., 15/17, Raghavji Road, Gawalia Tank, Mumbai 400 036 Respondent & ITA. Nos. 889 to 892/Mum/2009 (Assessment Year: 2000-01 to 2003-04) M/s. Shreepati Computer Centre, 4th Floor, Building “A”, Shreepati Arcade, Nana Chowk, A. K. Marg, Mumb…

Shreepati Computer Centre, Muumbai vs. ACIT Cen Cir-9, Mumbai

In the result, the appeal of the assessee is allowed as above

ITA 890/MUM/2009[2001-2002]Status: DisposedITAT Mumbai18 Aug 2016AY 2001-2002

Bench: Shri Shailendra Kumar Yadav & Shri Rajesh Kumar.

For Appellant: Mr. Arvind Sinde, A.RFor Respondent: Mr. Manju Nathaswami
Section 10ASection 132(1)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “E” BENCH, MUMBAI BEFORE SHRI SHAILENDRA KUMAR YADAV, JUDICIAL MEMBER, AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER. ITA. Nos. 1481, 1527, 1528 & 1402/Mum/2009 (Assessment Year: 2000-01 to 2003-04) Asstt. Commissioner of Income Tax Central Circle – 9, Old CGO, Mumbai Appellant Vs. M/s. Shreepati Computer Centre, 7/8, Raghavji Bldg., 15/17, Raghavji Road, Gawalia Tank, Mumbai 400 036 Respondent & ITA. Nos. 889 to 892/Mum/2009 (Assessment Year: 2000-01 to 2003-04) M/s. Shreepati Computer Centre, 4th Floor, Building “A”, Shreepati Arcade, Nana Chowk, A. K. Marg, Mumb…

Shreepati Computer Centre, Muumbai vs. ACIT Cen Cir-9, Mumbai

In the result, the appeal of the assessee is allowed as above

ITA 889/MUM/2009[2000-2001]Status: DisposedITAT Mumbai18 Aug 2016AY 2000-2001

Bench: Shri Shailendra Kumar Yadav & Shri Rajesh Kumar.

For Appellant: Mr. Arvind Sinde, A.RFor Respondent: Mr. Manju Nathaswami
Section 10ASection 132(1)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “E” BENCH, MUMBAI BEFORE SHRI SHAILENDRA KUMAR YADAV, JUDICIAL MEMBER, AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER. ITA. Nos. 1481, 1527, 1528 & 1402/Mum/2009 (Assessment Year: 2000-01 to 2003-04) Asstt. Commissioner of Income Tax Central Circle – 9, Old CGO, Mumbai Appellant Vs. M/s. Shreepati Computer Centre, 7/8, Raghavji Bldg., 15/17, Raghavji Road, Gawalia Tank, Mumbai 400 036 Respondent & ITA. Nos. 889 to 892/Mum/2009 (Assessment Year: 2000-01 to 2003-04) M/s. Shreepati Computer Centre, 4th Floor, Building “A”, Shreepati Arcade, Nana Chowk, A. K. Marg, Mumb…

ACIT Cen Cir-9, Mumbai vs. Shreepati Computer Centre, Mumbai

In the result, the appeal of the assessee is allowed as above

ITA 1528/MUM/2009[2002-2003]Status: DisposedITAT Mumbai18 Aug 2016AY 2002-2003

Bench: Shri Shailendra Kumar Yadav & Shri Rajesh Kumar.

For Appellant: Mr. Arvind Sinde, A.RFor Respondent: Mr. Manju Nathaswami
Section 10ASection 132(1)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “E” BENCH, MUMBAI BEFORE SHRI SHAILENDRA KUMAR YADAV, JUDICIAL MEMBER, AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER. ITA. Nos. 1481, 1527, 1528 & 1402/Mum/2009 (Assessment Year: 2000-01 to 2003-04) Asstt. Commissioner of Income Tax Central Circle – 9, Old CGO, Mumbai Appellant Vs. M/s. Shreepati Computer Centre, 7/8, Raghavji Bldg., 15/17, Raghavji Road, Gawalia Tank, Mumbai 400 036 Respondent & ITA. Nos. 889 to 892/Mum/2009 (Assessment Year: 2000-01 to 2003-04) M/s. Shreepati Computer Centre, 4th Floor, Building “A”, Shreepati Arcade, Nana Chowk, A. K. Marg, Mumb…

ACIT Cen Cir-9, Mumbai vs. Shreepati Computer Centre, Mumbai

In the result, the appeal of the assessee is allowed as above

ITA 1527/MUM/2009[2001-2002]Status: DisposedITAT Mumbai18 Aug 2016AY 2001-2002

Bench: Shri Shailendra Kumar Yadav & Shri Rajesh Kumar.

For Appellant: Mr. Arvind Sinde, A.RFor Respondent: Mr. Manju Nathaswami
Section 10ASection 132(1)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “E” BENCH, MUMBAI BEFORE SHRI SHAILENDRA KUMAR YADAV, JUDICIAL MEMBER, AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER. ITA. Nos. 1481, 1527, 1528 & 1402/Mum/2009 (Assessment Year: 2000-01 to 2003-04) Asstt. Commissioner of Income Tax Central Circle – 9, Old CGO, Mumbai Appellant Vs. M/s. Shreepati Computer Centre, 7/8, Raghavji Bldg., 15/17, Raghavji Road, Gawalia Tank, Mumbai 400 036 Respondent & ITA. Nos. 889 to 892/Mum/2009 (Assessment Year: 2000-01 to 2003-04) M/s. Shreepati Computer Centre, 4th Floor, Building “A”, Shreepati Arcade, Nana Chowk, A. K. Marg, Mumb…

ACIT Cen Cir-9, Mumbai vs. Shreepati Computer Centre, Mumbai

In the result, the appeal of the assessee is allowed as above

ITA 1481/MUM/2009[2000-2001]Status: DisposedITAT Mumbai18 Aug 2016AY 2000-2001

Bench: Shri Shailendra Kumar Yadav & Shri Rajesh Kumar.

For Appellant: Mr. Arvind Sinde, A.RFor Respondent: Mr. Manju Nathaswami
Section 10ASection 132(1)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “E” BENCH, MUMBAI BEFORE SHRI SHAILENDRA KUMAR YADAV, JUDICIAL MEMBER, AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER. ITA. Nos. 1481, 1527, 1528 & 1402/Mum/2009 (Assessment Year: 2000-01 to 2003-04) Asstt. Commissioner of Income Tax Central Circle – 9, Old CGO, Mumbai Appellant Vs. M/s. Shreepati Computer Centre, 7/8, Raghavji Bldg., 15/17, Raghavji Road, Gawalia Tank, Mumbai 400 036 Respondent & ITA. Nos. 889 to 892/Mum/2009 (Assessment Year: 2000-01 to 2003-04) M/s. Shreepati Computer Centre, 4th Floor, Building “A”, Shreepati Arcade, Nana Chowk, A. K. Marg, Mumb…

ACIT Central Circle-9, Mumbai vs. M/S. Shreepati Computer Centre, Mumbai

In the result, the appeal of the assessee is allowed as above

ITA 1402/MUM/2009[2003-2004]Status: DisposedITAT Mumbai18 Aug 2016AY 2003-2004

Bench: Shri Shailendra Kumar Yadav & Shri Rajesh Kumar.

For Appellant: Mr. Arvind Sinde, A.RFor Respondent: Mr. Manju Nathaswami
Section 10ASection 132(1)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “E” BENCH, MUMBAI BEFORE SHRI SHAILENDRA KUMAR YADAV, JUDICIAL MEMBER, AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER. ITA. Nos. 1481, 1527, 1528 & 1402/Mum/2009 (Assessment Year: 2000-01 to 2003-04) Asstt. Commissioner of Income Tax Central Circle – 9, Old CGO, Mumbai Appellant Vs. M/s. Shreepati Computer Centre, 7/8, Raghavji Bldg., 15/17, Raghavji Road, Gawalia Tank, Mumbai 400 036 Respondent & ITA. Nos. 889 to 892/Mum/2009 (Assessment Year: 2000-01 to 2003-04) M/s. Shreepati Computer Centre, 4th Floor, Building “A”, Shreepati Arcade, Nana Chowk, A. K. Marg, Mumb…