DCIT v. Sahara India Financial Corporation Ltd.

183 ITD 266Income Tax Appellate Tribunal#23246 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2021 to 2021.

Judgments citing DCIT v. Sahara India Financial Corporation Ltd.

Shri Guru Ram Dass Educational Society, Mohali vs. Pr.CIT(Central) Gurgaon, at Chandigarh

ITA 98/CHANDI/2021[2021-22]Status: DisposedITAT Chandigarh27 Aug 2021AY 2021-22
For Appellant: Shri M.S. Syali, Sr. AdvocateFor Respondent: Smt. Chandrakanta, CIT
Section 11Section 12ASection 13(1)(c)

…Reliance was placed on the following case laws: • Fedco(P) Ltd. and Ors Vs. S.N. Bilgrami and Ors reported in AIR 1960 SC 415 (SC) • ITO Vs. Ashoke Glass Works reported in 125 ITR 491 (Calcutta) • DCIT Vs. Sahara India Financial Corporation Ltd. reported in 183 ITD 266 (Delhi-Trib) • CIT Vs. Parke Davis (India) Ltd. reported in 239 ITR 820 (AP) • CIT, Faridabad Vs. Motorola India Limited reported in 326 ITR 156 (P&H) • Ramshila Enterprises (P.) Ltd. Vs. CIT reported in 383 ITR 546 (Calcutta) • PCIT, Pune Vs. Sungard Solutions (I)(P.) Ltd. reported in 415 ITR 294 (Bombay) • State Bank of India Vs. Chandra Govind…

Chandigarh Educational Society, Mohali vs. Pr.CIT(Central)-Gurgaon, at Chandigarh

ITA 97/CHANDI/2021[2021-22]Status: DisposedITAT Chandigarh27 Aug 2021AY 2021-22
For Appellant: Shri M.S. Syali, Sr. AdvocateFor Respondent: Smt. Chandrakanta, CIT
Section 11Section 12ASection 13(1)(c)

…Reliance was placed on the following case laws: • Fedco(P) Ltd. and Ors Vs. S.N. Bilgrami and Ors reported in AIR 1960 SC 415 (SC) • ITO Vs. Ashoke Glass Works reported in 125 ITR 491 (Calcutta) • DCIT Vs. Sahara India Financial Corporation Ltd. reported in 183 ITD 266 (Delhi-Trib) • CIT Vs. Parke Davis (India) Ltd. reported in 239 ITR 820 (AP) • CIT, Faridabad Vs. Motorola India Limited reported in 326 ITR 156 (P&H) • Ramshila Enterprises (P.) Ltd. Vs. CIT reported in 383 ITR 546 (Calcutta) • PCIT, Pune Vs. Sungard Solutions (I)(P.) Ltd. reported in 415 ITR 294 (Bombay) • State Bank of India Vs. Chandra Govind…

Chandigarh Educational Trust, Mohali vs. Pr.CIT-Central, Gurgaon, at Chandigarh

ITA 96/CHANDI/2021[2021-22]Status: DisposedITAT Chandigarh27 Aug 2021AY 2021-22
For Appellant: Shri M.S. Syali, Sr. AdvocateFor Respondent: Smt. Chandrakanta, CIT
Section 11Section 12ASection 13(1)(c)

…Reliance was placed on the following case laws: • Fedco(P) Ltd. and Ors Vs. S.N. Bilgrami and Ors reported in AIR 1960 SC 415 (SC) • ITO Vs. Ashoke Glass Works reported in 125 ITR 491 (Calcutta) • DCIT Vs. Sahara India Financial Corporation Ltd. reported in 183 ITD 266 (Delhi-Trib) • CIT Vs. Parke Davis (India) Ltd. reported in 239 ITR 820 (AP) • CIT, Faridabad Vs. Motorola India Limited reported in 326 ITR 156 (P&H) • Ramshila Enterprises (P.) Ltd. Vs. CIT reported in 383 ITR 546 (Calcutta) • PCIT, Pune Vs. Sungard Solutions (I)(P.) Ltd. reported in 415 ITR 294 (Bombay) • State Bank of India Vs. Chandra Govind…

DCIT v. Sahara India Financial Corporation Ltd. (183 ITD 266) — Cited in 3 Judgments | BharatTax