DCIT v. Ramachandra Dashrath Hande & Co.

36 DTR 431Reported decision2010#9024 most cited
12

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2021.

Issues it is cited on

Judgments citing DCIT v. Ramachandra Dashrath Hande & Co.

DCIT v. Ramachandra Dashrath Hande & Co. (36 DTR 431) — Cited in 12 Judgments | BharatTax