DCIT v. Padmini Products Pvt. Ltd.

283 Taxmann 177Supreme Court of India#24213 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2023 to 2023.

Judgments citing DCIT v. Padmini Products Pvt. Ltd.

M/S. I & B Seeds Private Limited, Bengaluru vs. Assistant Commissioner of Income-Tax, Circle-3(1)(1), Bengaluru

In the result, the appeals of the assessee are partly allowed for statistical purposes

ITA 702/BANG/2023[2020-21]Status: DisposedITAT Bangalore16 Nov 2023AY 2020-21

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Ms. Richa Bakiwala & Shri Hema Sundar, A.RsFor Respondent: Sri Subramanian S., D.R
Section 14ASection 32Section 32(1)

…ITA No.683, 701 & 702/Bang/2023 M/s. I&B Seeds Private Limited, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.683, 701 & 702/Bang/2023 Assessment Years: 2017-18, 2018-19 & 2020-21 M/s. I&B Seeds Private Limited No.15/3A, Noojibail Nursery Dr. Vishnuvardhan Road ACIT Ganakallu Village Circle-3(1)(1) Vs. Kengeri Post Bengaluru Bengaluru 560 060 PAN NO : AADCI6256N APPELLANT RESPONDENT Appellant by : Ms. Richa Bakiwala & Shri Hema Sundar, A.Rs Respondent by : Sri Subramanian S., D.R. Date of…

M/S. I & B Seeds Private Limited, Bengaluru vs. Assistant Commissioner of Income-Tax, Circle-3(1)(1), Bengaluru

In the result, the appeals of the assessee are partly allowed for statistical purposes

ITA 701/BANG/2023[2018-19]Status: DisposedITAT Bangalore16 Nov 2023AY 2018-19

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Ms. Richa Bakiwala & Shri Hema Sundar, A.RsFor Respondent: Sri Subramanian S., D.R
Section 14ASection 32Section 32(1)

…ITA No.683, 701 & 702/Bang/2023 M/s. I&B Seeds Private Limited, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.683, 701 & 702/Bang/2023 Assessment Years: 2017-18, 2018-19 & 2020-21 M/s. I&B Seeds Private Limited No.15/3A, Noojibail Nursery Dr. Vishnuvardhan Road ACIT Ganakallu Village Circle-3(1)(1) Vs. Kengeri Post Bengaluru Bengaluru 560 060 PAN NO : AADCI6256N APPELLANT RESPONDENT Appellant by : Ms. Richa Bakiwala & Shri Hema Sundar, A.Rs Respondent by : Sri Subramanian S., D.R. Date of…

M/S. I & B Seeds Private Limited, Bengaluru vs. The Assistant Commissioner of Income-Tax, Circle-3(1)(1), Bengaluru

In the result, the appeals of the assessee are partly allowed for statistical purposes

ITA 683/BANG/2023[2017-18]Status: DisposedITAT Bangalore16 Nov 2023AY 2017-18

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Ms. Richa Bakiwala & Shri Hema Sundar, A.RsFor Respondent: Sri Subramanian S., D.R
Section 14ASection 32Section 32(1)

…ITA No.683, 701 & 702/Bang/2023 M/s. I&B Seeds Private Limited, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.683, 701 & 702/Bang/2023 Assessment Years: 2017-18, 2018-19 & 2020-21 M/s. I&B Seeds Private Limited No.15/3A, Noojibail Nursery Dr. Vishnuvardhan Road ACIT Ganakallu Village Circle-3(1)(1) Vs. Kengeri Post Bengaluru Bengaluru 560 060 PAN NO : AADCI6256N APPELLANT RESPONDENT Appellant by : Ms. Richa Bakiwala & Shri Hema Sundar, A.Rs Respondent by : Sri Subramanian S., D.R. Date of…

DCIT v. Padmini Products Pvt. Ltd. (283 Taxmann 177) — Cited in 3 Judgments | BharatTax