DCIT v. Nawanshahar Central Cooperative Bank Ltd.

2018 SCC OnLine ITAT 4037Reported decision2018#15246 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2023 to 2023.

Judgments citing DCIT v. Nawanshahar Central Cooperative Bank Ltd.

The Virudhunagar District Central Cooperative Bank Ltd, Virudhunagar vs. PCIT, Madurai

The appeal stand partly allowed

ITA 543/CHNY/2022[2017-2018]Status: DisposedITAT Chennai12 May 2023AY 2017-2018

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am Sr. Appeal Numbers Assessment Appellant Respondent No Years 1

For Appellant: Shri K. Manoj Menon (Advocate) &For Respondent: Shri R. Mohan Reddy (CIT) –Ld. DR
Section 143(3)Section 263Section 36Section 36(1)(viia)

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM Sr. Appeal Numbers Assessment Appellant Respondent No Years 1 ITA No.538/Chny/2022 2009-10 The Virudhunagar District 2 ITA No.539/Chny/2022 2010-11 Central Co-operative Bank Ltd. PCIT 3 ITA No.540/Chny/2022 2011-12 104/1, Madurai Road, Madurai-1. 4. ITA No.541/Chny/2022 2012-13 Post Box No.8, 5. ITA No.542/Chny/2022 2014-15 Virudhunagar – 626 001. 6. I…

The Virudhunagar District Central Cooperative Bank Ltd, Virudhunagar vs. PCIT, Madurai

The appeal stand partly allowed

ITA 542/CHNY/2022[2014-2015]Status: DisposedITAT Chennai12 May 2023AY 2014-2015

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am Sr. Appeal Numbers Assessment Appellant Respondent No Years 1

For Appellant: Shri K. Manoj Menon (Advocate) &For Respondent: Shri R. Mohan Reddy (CIT) –Ld. DR
Section 143(3)Section 263Section 36Section 36(1)(viia)

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM Sr. Appeal Numbers Assessment Appellant Respondent No Years 1 ITA No.538/Chny/2022 2009-10 The Virudhunagar District 2 ITA No.539/Chny/2022 2010-11 Central Co-operative Bank Ltd. PCIT 3 ITA No.540/Chny/2022 2011-12 104/1, Madurai Road, Madurai-1. 4. ITA No.541/Chny/2022 2012-13 Post Box No.8, 5. ITA No.542/Chny/2022 2014-15 Virudhunagar – 626 001. 6. I…

The Virudhunagar District Central Cooperative Bank Ltd, Virudhunagar vs. PCIT, Madurai

The appeal stand partly allowed

ITA 541/CHNY/2022[2012-2013]Status: DisposedITAT Chennai12 May 2023AY 2012-2013

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am Sr. Appeal Numbers Assessment Appellant Respondent No Years 1

For Appellant: Shri K. Manoj Menon (Advocate) &For Respondent: Shri R. Mohan Reddy (CIT) –Ld. DR
Section 143(3)Section 263Section 36Section 36(1)(viia)

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM Sr. Appeal Numbers Assessment Appellant Respondent No Years 1 ITA No.538/Chny/2022 2009-10 The Virudhunagar District 2 ITA No.539/Chny/2022 2010-11 Central Co-operative Bank Ltd. PCIT 3 ITA No.540/Chny/2022 2011-12 104/1, Madurai Road, Madurai-1. 4. ITA No.541/Chny/2022 2012-13 Post Box No.8, 5. ITA No.542/Chny/2022 2014-15 Virudhunagar – 626 001. 6. I…

The Virudhunagar District Central Cooperative Bank Ltd, Virudhunagar vs. PCIT, Madurai

The appeal stand partly allowed

ITA 540/CHNY/2022[2011-2012]Status: DisposedITAT Chennai12 May 2023AY 2011-2012

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am Sr. Appeal Numbers Assessment Appellant Respondent No Years 1

For Appellant: Shri K. Manoj Menon (Advocate) &For Respondent: Shri R. Mohan Reddy (CIT) –Ld. DR
Section 143(3)Section 263Section 36Section 36(1)(viia)

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM Sr. Appeal Numbers Assessment Appellant Respondent No Years 1 ITA No.538/Chny/2022 2009-10 The Virudhunagar District 2 ITA No.539/Chny/2022 2010-11 Central Co-operative Bank Ltd. PCIT 3 ITA No.540/Chny/2022 2011-12 104/1, Madurai Road, Madurai-1. 4. ITA No.541/Chny/2022 2012-13 Post Box No.8, 5. ITA No.542/Chny/2022 2014-15 Virudhunagar – 626 001. 6. I…

The Virudhunagar District Central Cooperative Bank Ltd, Virudhunagar vs. PCIT, Madurai

The appeal stand partly allowed

ITA 539/CHNY/2022[2010-2011]Status: DisposedITAT Chennai12 May 2023AY 2010-2011

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am Sr. Appeal Numbers Assessment Appellant Respondent No Years 1

For Appellant: Shri K. Manoj Menon (Advocate) &For Respondent: Shri R. Mohan Reddy (CIT) –Ld. DR
Section 143(3)Section 263Section 36Section 36(1)(viia)

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM Sr. Appeal Numbers Assessment Appellant Respondent No Years 1 ITA No.538/Chny/2022 2009-10 The Virudhunagar District 2 ITA No.539/Chny/2022 2010-11 Central Co-operative Bank Ltd. PCIT 3 ITA No.540/Chny/2022 2011-12 104/1, Madurai Road, Madurai-1. 4. ITA No.541/Chny/2022 2012-13 Post Box No.8, 5. ITA No.542/Chny/2022 2014-15 Virudhunagar – 626 001. 6. I…

The Virudhunagar District Central Cooperative Bank Ltd, Virudhunagar vs. PCIT, Madurai

The appeal stand partly allowed

ITA 538/CHNY/2022[2009-2010]Status: DisposedITAT Chennai12 May 2023AY 2009-2010

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am Sr. Appeal Numbers Assessment Appellant Respondent No Years 1

For Appellant: Shri K. Manoj Menon (Advocate) &For Respondent: Shri R. Mohan Reddy (CIT) –Ld. DR
Section 143(3)Section 263Section 36Section 36(1)(viia)

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM Sr. Appeal Numbers Assessment Appellant Respondent No Years 1 ITA No.538/Chny/2022 2009-10 The Virudhunagar District 2 ITA No.539/Chny/2022 2010-11 Central Co-operative Bank Ltd. PCIT 3 ITA No.540/Chny/2022 2011-12 104/1, Madurai Road, Madurai-1. 4. ITA No.541/Chny/2022 2012-13 Post Box No.8, 5. ITA No.542/Chny/2022 2014-15 Virudhunagar – 626 001. 6. I…

DCIT v. Nawanshahar Central Cooperative Bank Ltd. (2018 SCC OnLine ITAT 4037) — Cited in 6 Judgments | BharatTax