DCIT v. National Insurance Co.Ltd.

72 Taxmann.com 116Income Tax Appellate Tribunal2016#2184 most cited

What is DCIT v. National Insurance Co.Ltd. authority for?

A provision made for Unclaimed Prior Revenue (UPR) is not an item to be added back to book profit under Explanation 1 to section 115JB(2) of the Income Tax Act, 1961.

53

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2026.

Also referred to as

DCIT v. National Insurance Co. Ltd. · 72 taxmann.com 116 · ITAT Kolkata · section 115JB · section 115JB(2) · Explanation 1 to section 115JB(2) · Unclaimed Prior Revenue · UPR · provision for UPR · book profit · MAT

Issues it is cited on

Judgments citing DCIT v. National Insurance Co.Ltd.

Tata Aig General Insurance Company Ltd., Mumbai vs. Pr. CIT - 8, Mumbai

In the result, the appeal for A

ITA 3371/MUM/2019[2013-14]Status: DisposedITAT Mumbai05 Feb 2020AY 2013-14

Bench: Shri Pawan Singh & Shri G. Manjunathaita No.3371 & 3372/Mum/2019 (Assessment Years:2013-14 & 2014-15) Tata Aig General Insurance Vs. Pr.Cit-8, Room No. 611, Company Limited Aayakar Bhawan, 15Th Floor, Tower-A, Penisula M.K.Road, Business Park, G.K.Marg, Mumbai-400020. Lower Parel, Mumbai-400 013 Pan/Gir No.Aabct3518Q Appellant) .. Respondent) Assessee By Sh. F.V.Irani Senior Advocate With Miss Pratiksha Advocate & Sh Ashish Thakar Ca Revenue By Sh. Manjunatha Swamy Cit-Dr & Sh Micheal Jarald Sr Dr Date Of Hearing 31/01/2020 Date Of Pronouncement 05/02/2020 आदेश आदेश / O R D E R आदेश आदेश Per Pawan Singh(Jm): 1. These Two Appeals Filed By The Assessee Are Directed Against The Separate Orders Of The Principal Commissioner Of Income Tax (Pcit)–28, Mumbai, Passed Under Section 263, Dated 30/03/2019 For Ay 2013-14 & 2014-15. 2. In Both The Appeals, The Assessee Has Raised Identical Grounds Of Appeal; Facts For Both The Years Are Identical Except Variation Of Certain Figures Of Claim Under Different Claims. Therefore, Both The Appeals Were Clubbed, Heard & Are Decided By Consolidated Order. For Appreciation Of Facts, The Appeal For Ay

Section 143(2)Section 143(3)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “E”, BENCH MUMBAI BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA No.3371 & 3372/Mum/2019 (Assessment Years:2013-14 & 2014-15) Tata AIG General Insurance Vs. Pr.CIT-8, Room No. 611, Company Limited Aayakar Bhawan, 15th Floor, Tower-A, Penisula M.K.Road, Business Park, G.K.Marg, Mumbai-400020. Lower Parel, Mumbai-400 013 PAN/GIR No.AABCT3518Q Appellant) .. Respondent) Assessee by Sh. F.V.Irani Senior Advocate with Miss Pratiksha Advocate & Sh Ashish Thakar CA Revenue by Sh. Manjunatha Swamy CIT-DR And Sh Micheal Jarald Sr DR Date of Hear…

ACIT, Cir-11(2), Kolkata vs. M/S Srei Infrastructure Finance Ltd., Kolkata

In the result, the appeal filed by the assessee and Revenue are allowed to the extent indicated above

ITA 2003/KOL/2016[2011-12]Status: DisposedITAT Kolkata31 Dec 2019AY 2011-12

Bench: Shri A. T. Varkey, Jm & Dr. A.L. Saini, Am Srei Infrastructure Finance Ltd. Vs. Addl. Cit, Range-9, New Delhi D-2, 6Th Floor, Southern Park, Saket Place, New Delhi-110017. "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaacs1425L (Assessee) .. (Revenue/Department) Addl. Cit, Range-9, New Delhi Vs. Srei Infrastructure Finance Ltd. D-2, 6Th Floor, Southern Park, Saket Place, New Delhi-110017. "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaacs1425L (Respondent) .. (Appellant) Srei Infrastructure Finance Ltd. Vs. Dcit, Circle-11(2), Kolkata 86C, Vishwakarma, Topsia Road(South), Kolkata-700046. "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaacs1425L (Appellant) .. (Respondent) Acit, Circle-11(2), Kolkata Vs. Srei Infrastructure Finance Ltd. 86C, Vishwakarma, Topsia Road(South), Kolkata-700046. "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaacs1425L (Respondent) .. (Appellant)

For Appellant: Shri Vijay Shah & Amit Agarwal, ARFor Respondent: Shri Radhey Shyam, CIT
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL “B”, BENCH KOLKATA BEFORE SHRI A. T. VARKEY, JM & DR. A.L. SAINI, AM SREI Infrastructure Finance Ltd. Vs. Addl. CIT, Range-9, New Delhi D-2, 6th Floor, Southern Park, Saket Place, New Delhi-110017. "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAACS1425L (Assessee) .. (Revenue/Department) Addl. CIT, Range-9, New Delhi Vs. SREI Infrastructure Finance Ltd. D-2, 6th Floor, Southern Park, Saket Place, New Delhi-110017. "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAACS1425L (Respondent) .. (Appellant) SREI Infrastructure Finance Ltd. Vs. DCIT, Circle-11(2), Kolkata 86C, Vishwakarma, Topsia R…

Srei Infrastructure Finance Limited, Kolkata vs. DCIT, Circle-11(2), Kolkata

In the result, the appeal filed by the assessee and Revenue are allowed to the extent indicated above

ITA 1821/KOL/2016[2011-12]Status: DisposedITAT Kolkata31 Dec 2019AY 2011-12

Bench: Shri A. T. Varkey, Jm & Dr. A.L. Saini, Am Srei Infrastructure Finance Ltd. Vs. Addl. Cit, Range-9, New Delhi D-2, 6Th Floor, Southern Park, Saket Place, New Delhi-110017. "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaacs1425L (Assessee) .. (Revenue/Department) Addl. Cit, Range-9, New Delhi Vs. Srei Infrastructure Finance Ltd. D-2, 6Th Floor, Southern Park, Saket Place, New Delhi-110017. "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaacs1425L (Respondent) .. (Appellant) Srei Infrastructure Finance Ltd. Vs. Dcit, Circle-11(2), Kolkata 86C, Vishwakarma, Topsia Road(South), Kolkata-700046. "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaacs1425L (Appellant) .. (Respondent) Acit, Circle-11(2), Kolkata Vs. Srei Infrastructure Finance Ltd. 86C, Vishwakarma, Topsia Road(South), Kolkata-700046. "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaacs1425L (Respondent) .. (Appellant)

For Appellant: Shri Vijay Shah & Amit Agarwal, ARFor Respondent: Shri Radhey Shyam, CIT
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL “B”, BENCH KOLKATA BEFORE SHRI A. T. VARKEY, JM & DR. A.L. SAINI, AM SREI Infrastructure Finance Ltd. Vs. Addl. CIT, Range-9, New Delhi D-2, 6th Floor, Southern Park, Saket Place, New Delhi-110017. "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAACS1425L (Assessee) .. (Revenue/Department) Addl. CIT, Range-9, New Delhi Vs. SREI Infrastructure Finance Ltd. D-2, 6th Floor, Southern Park, Saket Place, New Delhi-110017. "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAACS1425L (Respondent) .. (Appellant) SREI Infrastructure Finance Ltd. Vs. DCIT, Circle-11(2), Kolkata 86C, Vishwakarma, Topsia R…